High Courts07 Jul 2014
SBEE Cables (India) Limited Vs The Joint Commissioner of Commercial Taxes (Admn.)
Karnataka High Court · (2014) 80 KarLJ 87
Karnataka Sales Tax Act, 1957 — Section 13, 21(2), 21(4), 22, 25A
COURT ARCHIVE
Karnataka High Court judgments, 2014
3,159 judgments · page 77 of 158
High Courts04 Jul 2014
Siddegowda and Others Vs The State of Karnataka and Others
Karnataka High Court · (2014) 07 KAR CK 0154
Forest (Conservation) Act, 1980 — Section 2
High Courts04 Jul 2014
Lakshmamma and Others Vs J. Narasimhaiah
Karnataka High Court · (2015) 2 BC 79 : (2015) 1 KarLJ 335 : (2015) 4 KCCR 3109
High Courts04 Jul 2014
Commissioner of Income Tax Vs Mysore Wine Products Ltd.
Karnataka High Court · (2015) 370 ITR 102
Income Tax Act, 1961 — Section 56(2)(iii)
High Courts04 Jul 2014
Baby and Others Vs State
Karnataka High Court · (2014) 07 KAR CK 0137
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts04 Jul 2014
Shaik Mohammed Peer and Others Vs The State of Karnataka
Karnataka High Court · (2014) 07 KAR CK 0136
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts04 Jul 2014
Always New Vs The Income Tax Officer
Karnataka High Court · (2014) 07 KAR CK 0135
High Courts04 Jul 2014
B.S. Bhagyadarshini Vs The Branch Manager, National Insurance Co. Ltd. and Others
Karnataka High Court · (2014) 07 KAR CK 0134
Motor Vehicles Act, 1988 — Section 166
High Courts04 Jul 2014
D. Sumithra Vs S.T. Chandregowda
Karnataka High Court · (2014) 07 KAR CK 0133
Hindu Marriage Act, 1955 — Section 13
High Courts04 Jul 2014
Vannamma and Others Vs Zakirunnisa and Others
Karnataka High Court · (2014) 07 KAR CK 0125
Karnataka Rent Act, 1999 — Section 27, 27(2)(r)
High Courts04 Jul 2014
Regional Manager, Oriental Insurance Co. Ltd. Vs Srikanth and Others
Karnataka High Court · (2014) 07 KAR CK 0124
High Courts04 Jul 2014
The New India Assurance Co. Ltd. and Others Vs Swamy and Others
Karnataka High Court · (2014) 07 KAR CK 0121
High Courts04 Jul 2014
Parameshawarappa and Others Vs Dakshayani and Others
Karnataka High Court · (2014) 07 KAR CK 0120
Motor Vehicles Act, 1988 — Section 166
High Courts04 Jul 2014
Venkatesh Vs State of Karnataka
Karnataka High Court · (2014) 07 KAR CK 0119
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302
High Courts04 Jul 2014
Nagendraswamy K.M. Vs State
Karnataka High Court · (2014) 07 KAR CK 0118
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 307, 504, 506
High Courts04 Jul 2014
Mohan Vs State of Karnataka
Karnataka High Court · (2014) 07 KAR CK 0111
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Dowry Prohibition Act, 1961 — Section 3, 4, 6Evidence Act, 1872 — Section 113-A
High Courts04 Jul 2014
Parvathamma Vs Paramesh
Karnataka High Court · (2014) 4 ACC 723 : (2015) ACJ 2409 : (2014) 5 KarLJ 331
Motor Vehicles Act, 1988 — Section 166
High Courts04 Jul 2014Partly Allowed
Mahabaleshwara Bhat Vs Aarief
Karnataka High Court · (2014) 3 AKR 858
Motor Vehicles Act, 1988 — Section 166
High Courts04 Jul 2014
The Commissioner of Income Tax Vs GE India Technology Centre Private Limited
Karnataka High Court · (2014) 79 KarLJ 561
Income Tax Act, 1961 — Section 10A, 70, 71
High Courts04 Jul 2014
Catering Inn Vs State of Karnataka
Karnataka High Court · (2014) 80 KarLJ 44
Karnataka Value Added Tax Act, 2003 — Section 39, 62