High Courts04 Sept 2014
Sangeeta Bharat Vs M.G. Ashwath
Karnataka High Court · (2014) 09 KAR CK 0257
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13
COURT ARCHIVE
Karnataka High Court judgments, 2014
3,159 judgments · page 60 of 158
High Courts04 Sept 2014Dismissed
Durgappa Vs A.K. Mallappa
Karnataka High Court · (2014) 09 KAR CK 0256
Civil Procedure Code, 1908 (CPC) — Section 27, 30, 80, 96Karnataka Land Revenue Act, 1964 — Section 133, 45
High Courts04 Sept 2014Dismissed
G.R. Rudraiah Vs Siddalingamma
Karnataka High Court · (2014) 09 KAR CK 0255
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts04 Sept 2014Allowed
Chetana Somasundara Vs J. Krishnaiah Setty
Karnataka High Court · (2014) 09 KAR CK 0246
High Courts04 Sept 2014Dismissed
Shntabai Vs Iramma
Karnataka High Court · (2014) 09 KAR CK 0245
Hindu Succession Act, 1956 — Section 14Succession Act, 1925 — Section 2(h)
High Courts04 Sept 2014Dismissed
Nagaraj Vs Balaji
Karnataka High Court · (2014) 09 KAR CK 0242
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts04 Sept 2014Allowed
Mallikarjunaiah Vs M. Mahadevaiah
Karnataka High Court · (2014) 09 KAR CK 0226
High Courts04 Sept 2014
State of Karnataka Vs Gati Ltd.
Karnataka High Court · (2014) 80 KarLJ 281
Karnataka Sales Tax Act, 1957 — Section 28A, 28A(2), 28-A(2), 28-A(4)
High Courts04 Sept 2014Allowed
K.H. Shaik Hyder Ali Vs Mohini N. Ajagarni
Karnataka High Court · (2014) 09 KAR CK 0188
High Courts04 Sept 2014
S.J. Lakshminarasimha Shastry Vs Bank of India
Karnataka High Court · (2015) 2 BC 157 : (2014) 6 KarLJ 282
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19, 22(2)(h), 31A
High Courts04 Sept 2014Allowed
Hussainsab Rajesab Tasewale Vs Kasimsa Rajesab Tasewale
Karnataka High Court · (2014) 09 KAR CK 0130
High Courts04 Sept 2014Allowed
BMS Institute of Technology and Management Vs Government of Karnataka
Karnataka High Court · (2014) 09 KAR CK 0128
High Courts04 Sept 2014Allowed
The Oriental Insurance Co. Ltd. Vs Tabreez Ahmed
Karnataka High Court · (2014) 09 KAR CK 0127
Motor Vehicles Act, 1988 — Section 149, 149(2)
High Courts04 Sept 2014Dismissed
K.L. Ananda Rao Vs H.P. Sharada
Karnataka High Court · (2014) 6 KarLJ 73
Karnataka Court Fees and Suits Valuation Act, 1958 — Section 26
High Courts04 Sept 2014Dismissed
Kalyana Nagara Residents Welfare Association Vs The Commissioner
Karnataka High Court · (2014) 4 AKR 756
High Courts03 Sept 2014Disposed off
S. Srinath Vs The Secretary to Government, Primary and Secondary Education and Others
Karnataka High Court · (2015) 3 KarLJ 686
High Courts03 Sept 2014
P.K. George Kutty Vs The Chief Secretary to Government of Karnataka
Karnataka High Court · (2015) 1 AKR 854 : (2015) ILR 603 : (2015) 1 KarLJ 307 : (2014) 4 KCCR 3596
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Constitution of India, 1950 — Article 226Karnataka Industrial Areas Development Act, 1966 — Section 28(1), 28(4)
High Courts03 Sept 2014
K.A. Haridas Vs The Deputy Commissioner
Karnataka High Court · (2014) ILR 5943 : (2015) 2 KarLJ 541 : (2014) 4 KCCR 3590
Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 — Section 3(1)(b), 4, 4(1)(2), 4(2), 6
High Courts03 Sept 2014Disposed Off
ST. George College of Nursing Ombr Layout Vs The Registrar,The Rajiv Gandhi University of Health Science
Karnataka High Court · (2014) 09 KAR CK 0279