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Karnataka High Court judgments, 2014

3,159 judgments · page 58 of 158

High Courts08 Sept 2014Dismissed

H.S. Subramanya Vs H.S. Lakshmi

Karnataka High Court · (2015) 1 AKR 270 : (2014) ILR 4978

Criminal Procedure Code, 1973 (CrPC) — Section 195Maintenance and Welfare of Parents and Senior Citizens Act, 2007 — Section 2, 4, 5, 6, 8
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High Courts08 Sept 2014Dismissed

State of Karnataka Vs Babu

Karnataka High Court · (2014) 09 KAR CK 0050

Penal Code, 1860 (IPC) — Section 323, 324, 326, 34, 506Probation of Offenders Act, 1958 — Section 3
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High Courts05 Sept 2014Dismissed

H. Govindaraju Vs The State of Karnataka

Karnataka High Court · (2014) 4 AKR 398 : (2014) 6 KarLJ 43

Constitution of India, 1950 — Article 226Karnataka Regularisation of Unauthorised Constructions in Urban Areas Act, 1991 — Section 4
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High Courts05 Sept 2014Dismissed

Thippeswamy Vs Naresh Kumar M.J.

Karnataka High Court · (2014) 09 KAR CK 0250

Criminal Procedure Code, 1973 (CrPC) — Section 226, 227Penal Code, 1860 (IPC) — Section 149, 307, 324, 326, 354
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