High Courts16 Dec 2014

Shantavva Vs Ashok

Karnataka High Court · (2014) 12 KAR CK 0212

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1)(a)
High Courts16 Dec 2014

The State Vs Ramappa

Karnataka High Court · (2015) 2 Crimes 286 : (2015) 1 KarLJ 537 : (2015) 4 KCCR 3180

Penal Code, 1860 (IPC) — Section 302, 34