High Courts19 Dec 2014
Shanta M. Gad Vs Assistant Revenue Officer
Karnataka High Court · (2015) ILR 441 : (2015) 1 KarLJ 369 : (2015) 3 KCCR 2656
Karnataka Municipal Corporation Act, 1976 — Section 114
COURT ARCHIVE
Karnataka High Court judgments, 2014
3,159 judgments · page 2 of 158
High Courts19 Dec 2014
K.T. Rajashekar Vs State of Karnataka
Karnataka High Court · (2015) 2 KarLJ 256
Constitution of India, 1950 — Article 19(1)(g)
High Courts19 Dec 2014
Maqboolunnisa Vs Hafeezkhan
Karnataka High Court · (2014) 12 KAR CK 0144
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts19 Dec 2014
Y.M. Shamshuddin Vs G.M. Rajashekar
Karnataka High Court · (2014) 12 KAR CK 0143
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 8 Rule 10
High Courts19 Dec 2014
Bajaj Allianz General Insurance Co. Ltd. Vs Puttannacharai
Karnataka High Court · (2014) 12 KAR CK 0141
Constitution of India, 1950 — Article 136, 142Motor Vehicles Act, 1988 — Section 166, 173(1)
High Courts19 Dec 2014
United India Insurance Co. Ltd. Vs Naveen Kumar K.A.
Karnataka High Court · (2014) 12 KAR CK 0140
Motor Vehicles Act, 1988 — Section 166, 173(1)
High Courts19 Dec 2014
Mahadevi Vs N. Nagendrappa
Karnataka High Court · (2014) 12 KAR CK 0139
Motor Vehicles Act, 1988 — Section 166
High Courts19 Dec 2014
Oriental Insurance Company Limited Vs K. Kotresh
Karnataka High Court · (2014) 12 KAR CK 0138
Motor Vehicles Act, 1988 — Section 147Workmens Compensation Act, 1923 — Section 4
High Courts19 Dec 2014
K. Manjunatha Rao Vs D.K. Rangaswamy
Karnataka High Court · (2014) 12 KAR CK 0136
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 2(b)Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts19 Dec 2014
Ashraya Karnataka State Shree Shakthi Sevastrama Trust (R) Vs The Tahsildar, Bangalore South Taluk and Others
Karnataka High Court · (2015) 1 KarLJ 417 : (2015) 4 KCCR 3538
Constitution of India, 1950 — Article 226Karnataka Land Revenue Act, 1964 — Section 192-A, 94(3), 94(4), 94A
High Courts19 Dec 2014
K.L. Shivananja Murthy Vs K.R. Rajamma and Others
Karnataka High Court · (2015) 4 KarLJ 356
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 5, Order 14 Rule 5, Order 20 Rule 12, Order 41 Rule 1, Order 41 Rule 27Evidence Act, 1872 - Section 101 102 103 104 114Hindu Succession Act, 1956 - Section 6
High Courts18 Dec 2014
Shanthakumari and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 2 KarLJ 417
Constitution of India, 1950 — Article 21Karnataka Land Revenue Act, 1964 — Section 94C
High Courts18 Dec 2014
Guruprasad Aradhya Vs Aravind Revankar
Karnataka High Court · (2015) 2 AKR 637 : (2015) 2 KarLJ 276 : (2015) 4 KCCR 3324 : (2015) 1 RCR(Rent) 635
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 91, 92Karnataka Rent Act, 1999 — Section 27, 27(2)(a), 27(2)(r), 46(2)
High Courts18 Dec 2014
Sateesh Ganapathi Kadam Vs The Land Tribunal
Karnataka High Court · (2014) 12 KAR CK 0256
Criminal Procedure Code, 1973 (CrPC) — Section 145Guardians and Wards Act, 1890 — Section 44, 8Karnataka Land Reforms Act, 1961 — Section 108, 110
High Courts18 Dec 2014
Narasimha Rao S. Vs The Inspector General of Police
Karnataka High Court · (2015) 2 AKR 783 : (2015) 2 KarLJ 49 : (2015) LabIC 2682
Administrative Tribunals Act, 1985 — Section 19
High Courts18 Dec 2014
The Divisional Controller KSRTC Vs Khadar Sab
Karnataka High Court · (2014) 12 KAR CK 0208
High Courts18 Dec 2014
Shivalinga Shivappa Managaj Vs Sanjay J. Patil
Karnataka High Court · (2014) 12 KAR CK 0207
High Courts18 Dec 2014
Meharunnisa Vs Syed Habeeb
Karnataka High Court · (2015) 1 AKR 578 : (2015) CriLJ 1836 : (2015) 3 DMC 348 : (2015) 3 JCC 2035 : (2015) 2 KCCR 1601 : (2015) 3 RCR(Criminal) 449
Constitution of India, 1950 — Article 15(3)Criminal Procedure Code, 1973 (CrPC) — Section 125, 125, 125(1)(b), 125(1)(c), 125(c)Hindu Adoptions and Maintenance Act, 1956 — Section 20(2), 20(3)
High Courts18 Dec 2014
State Vs K.L. Vinoda
Karnataka High Court · (2015) 3 Crimes 619 : (2015) 1 KarLJ 641 : (2015) 4 KCCR 3424
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 354, 376, 511