High Courts14 Nov 2014
P. Balaji Vs Kumada N.
Karnataka High Court · (2014) 11 KAR CK 0073
Motor Vehicles Act, 1988 — Section 173(1)
COURT ARCHIVE
Karnataka High Court judgments, 2014
3,159 judgments · page 25 of 158
High Courts14 Nov 2014
C.R. Harish Vs C.K. Keerthi
Karnataka High Court · (2014) 11 KAR CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 357(2)Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts13 Nov 2014
Bank of Baroda Vs ING Vysya Bank Ltd.
Karnataka High Court · (2015) 2 AKR 743
Civil Procedure Code, 1908 (CPC) - Section 13, 44A, 47
High Courts13 Nov 2014
Govindachary Vs Tax Recovery Officer and Others
Karnataka High Court · (2015) 275 CTR 541 : (2015) 232 TAXMAN 750
Income Tax Act, 1961 — Section 140A, 154, 155, 156, 200A
High Courts13 Nov 2014
United India Insurance Co. Ltd. Vs Jayesh Arodi and Others
Karnataka High Court · (2016) 1 ACC 472 : (2015) ACJ 2845 : (2015) 1 AKR 815 : (2015) ILR 832
High Courts13 Nov 2014
M.K. Shankar Rao Vs The State of Karnataka
Karnataka High Court · (2014) 4 KCCR 3676
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 420Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 18, 3(1)(x)
High Courts13 Nov 2014
National Insurance Company Ltd. Vs Annapoorna
Karnataka High Court · (2015) 1 AKR 335 : (2014) ILR 6556 : (2015) 1 KCCR 998
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 6, Order 6 Rule 7, Order 8 Rule 2, Order 8 Rule 9
High Courts13 Nov 2014
P. Vasappa Gowda Vs State of Karnataka
Karnataka High Court · (2014) 11 KAR CK 0277
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409, 411, 420, 467, 471
High Courts13 Nov 2014
Puttamadappa Vs State of Karnataka
Karnataka High Court · (2014) 11 KAR CK 0222
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 326, 436
High Courts13 Nov 2014
Uday Kumar Vs Shreesha Bhat
Karnataka High Court · (2014) 11 KAR CK 0194
Criminal Procedure Code, 1973 (CrPC) — Section 357(2)Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts13 Nov 2014
Shreekant Vs The Special Land Acquisition Officer Malaprabha Project
Karnataka High Court · (2014) 11 KAR CK 0193
Land Acquisition Act, 1894 — Section 23, 4(1), 48, 6(1)
High Courts13 Nov 2014
Lakshmamma Vs Javaregowda Since
Karnataka High Court · (2014) 11 KAR CK 0192
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 96Karnataka Co-operative Societies Act, 1959 — Section 101, 101(2)(b)(iv), 118, 3, 70
High Courts13 Nov 2014
Shrishail Ramakrishna Bijapure Vs Vidya
Karnataka High Court · (2015) 1 AKR 304 : (2015) ILR 2124 : (2015) 3 KCCR 2302
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1)(a)
High Courts13 Nov 2014
Shakila A. Shetty Vs The Assistant Executive Engineer (Elec.)
Karnataka High Court · (2014) 11 KAR CK 0179
Electricity Act, 1910 — Section 20(3)
High Courts13 Nov 2014
Rosane Vs Housabai
Karnataka High Court · (2014) 11 KAR CK 0083
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 5 Rule 19, Order 9 Rule 13, 115, 144
High Courts13 Nov 2014
Official Liquidator of Hind Mata Industries Limited Vs Kamlesh Gaurishankar Pandya
Karnataka High Court · (2014) 11 KAR CK 0080
Companies Act, 1956 — Section 543, 543(1)
High Courts13 Nov 2014
M. Girisha Vs The State by Karnataka
Karnataka High Court · (2014) 11 KAR CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 190, 197, 482Penal Code, 1860 (IPC) — Section 109, 120(B), 120B, 420, 463Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(1)(d)(ii), 13(2), 19, 8
High Courts13 Nov 2014
Moses Devaraj Vs Balu
Karnataka High Court · (2014) 11 KAR CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 362Negotiable Instruments Act, 1881 (NI) — Section 138, 145
High Courts12 Nov 2014
Sridhar Punachithaya and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 1 KCCR 143
Criminal Procedure Code, 1973 (CrPC) — Section 188, 220, 221, 258, 300Factories Act, 1948 — Section 41, 92General Clauses Act, 1897 — Section 26