High Courts18 Nov 2014
The Manager Vs Vasanthamma
Karnataka High Court · (2014) 11 KAR CK 0167
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Karnataka High Court judgments, 2014
3,159 judgments · page 23 of 158
High Courts18 Nov 2014
Pilla Anjanappa S. Vs K.S. Munianjanamma
Karnataka High Court · (2014) 11 KAR CK 0166
High Courts18 Nov 2014
Venkateshwara Dental College and Hospital Vs Rajiv Gandhi University of Health Sciences
Karnataka High Court · (2014) 11 KAR CK 0165
High Courts18 Nov 2014
Kanakasree House Building Co-operative Society Ltd. Vs Bangalore Development Authority
Karnataka High Court · (2014) 11 KAR CK 0164
High Courts18 Nov 2014
The State of Karnataka Vs Fairoz Ahamed
Karnataka High Court · (2014) 11 KAR CK 0078
Penal Code, 1860 (IPC) — Section 34, 344, 363, 366, 366A
High Courts18 Nov 2014
S.B. Siddalinga Shivacharya Vs The Union of India
Karnataka High Court · (2014) 11 KAR CK 0077
Indian Medicine Central Council Act, 1970 — Section 13A
High Courts18 Nov 2014
Shwetha Borewells Vs State Government of Karnataka
Karnataka High Court · (2014) 11 KAR CK 0074
High Courts18 Nov 2014
Sumalatha Nath Vs The Special Land Acquisition Officer
Karnataka High Court · (2014) 11 KAR CK 0071
Land Acquisition Act, 1894 — Section 18
High Courts18 Nov 2014
The Executive Engineer (Ele) Vs Shanta
Karnataka High Court · (2014) 11 KAR CK 0038
High Courts17 Nov 2014
Hotel Roopa Vs Commissioner of Income Tax
Karnataka High Court · (2015) 231 TAXMAN 425
Income Tax Act, 1961 - Section 10(2)(iii), 10(2)(xv), 12(2), 36(1)(iii) — Partnership Act, 1932 - Section 37
High Courts17 Nov 2014
Commissioner of Income Tax and Others Vs MAC Charles (India) Ltd.
Karnataka High Court · (2015) 273 CTR 596 : (2015) 233 TAXMAN 177
Income Tax Act, 1961 — Section 37, 37(1)
High Courts17 Nov 2014
Veeramma Hengsu Vs The Secretary
Karnataka High Court · (2014) 11 KAR CK 0296
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4
High Courts17 Nov 2014
Shankar Naik Vs Ajger Ali United India Insurance Co. Ltd. Vs Shankar Naik
Karnataka High Court · (2014) 11 KAR CK 0295
Motor Vehicles Act, 1988 — Section 110, 163A, 166
High Courts17 Nov 2014
Nisha B. Koparde Vs R. Shivanna The Oriental Insurance Company Limited Vs Nisha B. Koparde
Karnataka High Court · (2014) 11 KAR CK 0294
High Courts17 Nov 2014
Ghouse Khan Budankhan Tinwale Vs Union of India
Karnataka High Court · (2014) 11 KAR CK 0292
High Courts17 Nov 2014
Mallikarjunappa Vs State of Karnataka
Karnataka High Court · (2014) 11 KAR CK 0288
Civil Procedure Code, 1908 (CPC) — Section 100, 96
High Courts17 Nov 2014
S. Gowtham Vs K. Sundar Babu
Karnataka High Court · (2014) 11 KAR CK 0276
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21, Order 14 Rule 2(2), Order 15 Rule 1, Order 15 Rule 4, Order 23 Rule 1Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 17, 34
High Courts17 Nov 2014
S.G. Latha Vs M.V. Srinivas
Karnataka High Court · (2014) 11 KAR CK 0275
Family Courts Act, 1984 — Section 6, 9Hindu Marriage Act, 1955 — Section 13(1)(ia)(ib)Penal Code, 1860 (IPC) — Section 498A
High Courts17 Nov 2014
State of Karnataka Vs Thammegowda @ Thammaiah
Karnataka High Court · (2014) 11 KAR CK 0266
Penal Code, 1860 (IPC) — Section 201, 302, 34