High Courts06 Mar 2014Allowed
The Registrar General Vs Dandupalya Krishna
Karnataka High Court · (2014) 4 KarLJ 484
Criminal Procedure Code, 1973 (CrPC) — Section 313, 366, 366(1), 368Penal Code, 1860 (IPC) — Section 302, 34, 394, 397
COURT ARCHIVE
Karnataka High Court judgments, 2014
3,159 judgments · page 121 of 158
High Courts06 Mar 2014
T.L. Rajagopal Vs S.N. Shivakumar
Karnataka High Court · (2014) 4 AKR 701 : (2014) ILR 4035 : (2014) 6 KarLJ 423 : (2014) 3 KCCR 2182
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97Contract Act, 1872 — Section 65Specific Relief Act, 1963 — Section 28, 28(1), 28(2)(b)
High Courts06 Mar 2014
Raviraja Hegde Vs State of Karnataka
Karnataka High Court · (2014) 4 KarLJ 115
Constitution of India, 1950 — Article 243-ZK, 243-ZL, 243-ZTKarnataka Co-operative Societies Act, 1959 — Section 121, 21(2), 28-A(4), 28-A(5), 28-B
High Courts05 Mar 2014Dismissed
N. Srinivasa Vs Srimurulesh
Karnataka High Court · (2014) 3 AKR 694 : (2014) ILR 4350 : (2014) 3 KCCR 2125
Karnataka Stamp Act, 1957 — Section 33
High Courts05 Mar 2014Allowed
Annasaheb Appanna Kamble Vs The State of Karnataka
Karnataka High Court · (2014) 2 AKR 717
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 203, 256Penal Code, 1860 (IPC) — Section 34, 420, 464, 465, 468
High Courts05 Mar 2014
Imtizamiya Wakf Committee (Hanafi Sunni) Vs Abdul Razak Hasansaab
Karnataka High Court · (2014) 3 KarLJ 473 : (2014) 4 KCCR 3705
High Courts05 Mar 2014
H. Raghavendra Rao Vs Deputy Commissioner of Income Tax
Karnataka High Court · (2014) 363 ITR 238
Income Tax Act, 1961 — Section 143(1), 143(3), 147, 148, 234B
High Courts05 Mar 2014
Karthik Industries Vs The Additional Commissioner of Commercial Taxes
Karnataka High Court · (2014) 45 GST 341 : (2014) 78 KarLJ 450 : (2014) 74 VST 95 : (2014) 74 VST 90
Central Sales Tax Act, 1956 — Section 14, 6(2), 8(2)
High Courts05 Mar 2014Dismissed
Manjula Vs State of Karnataka
Karnataka High Court · (2014) 3 AKR 376 : (2014) 3 KarLJ 469
Karnataka Panchayat Raj Act, 1993 — Section 49
High Courts05 Mar 2014Dismissed
National Insurance Company Limited Vs Puttaswamy
Karnataka High Court · (2014) 3 KarLJ 490
High Courts05 Mar 2014
State of Karnataka Vs VXL Instruments Limited
Karnataka High Court · (2014) 79 KarLJ 178
High Courts05 Mar 2014
The Mudalagi Education Society Vs The Deputy Commissioner
Karnataka High Court · (2014) 3 KarLJ 646
High Courts05 Mar 2014Dismissed
Suresh Bhatia Vs Gullamma
Karnataka High Court · (2014) 3 AKR 827 : (2014) 3 KCCR 2773
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2Karnataka Stamp Act, 1957 — Section 33, 34
High Courts05 Mar 2014Disposed Off
C.K. Jaffar Sharief Vs State of Karnataka
Karnataka High Court · (2014) 3 KarLJ 254 : (2014) 4 KCCR 3882
Karnataka Land Revenue Act, 1964 — Section 136(3)
High Courts05 Mar 2014Disposed Off
Union of India Vs V.T. Velu
Karnataka High Court · (2014) 3 AKR 393 : (2014) 3 KarLJ 227
Constitution of India, 1950 — Article 141, 142Land Acquisition Act, 1894 — Section 23(2), 27, 34
High Courts05 Mar 2014Dismissed
Kamotra Puttappa Vs Talawara Kittala Kriyappa
Karnataka High Court · (2014) 4 KarLJ 280
Civil Procedure Code, 1908 (CPC) — Section 100, 96Evidence Act, 1872 — Section 104, 114Karnataka Land Revenue Act, 1964 — Section 114
High Courts05 Mar 2014Partly Allowed
Big Kids Kemp Vs The Assistant Provident Fund Commissioner
Karnataka High Court · (2014) 143 FLR 97 : (2014) 4 KarLJ 234 : (2014) 4 KCCR 3213 : (2014) 4 LLJ 98
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7-A, 7-I
High Courts05 Mar 2014
Narasimhappa Vs Poojari Muniyappa
Karnataka High Court · (2014) 3 KCCR 2360
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 39 Rule 1, Order 39 Rule 2, 151, 23
High Courts05 Mar 2014Allowed
K.S. Sunil Gupta Vs Bhavani Shetty
Karnataka High Court · (2014) 3 AKR 573 : (2014) 3 KarLJ 291 : (2014) 4 KCCR 3667
Transfer of Property Act, 1882 — Section 52
High Courts04 Mar 2014
Sowmya and Others Vs State and Others
Karnataka High Court · (2015) 1 KarLJ 622 : (2015) 4 KCCR 3135