High Courts07 Mar 2014Dismissed
Mailarappa Channabasappa Idaguri Vs Prabhu
Karnataka High Court · (2014) 03 KAR CK 0077
Civil Procedure Code, 1908 (CPC) — Section 2(11)Motor Vehicles Act, 1988 — Section 163A, 166
COURT ARCHIVE
Karnataka High Court judgments, 2014
3,159 judgments · page 120 of 158
High Courts07 Mar 2014Dismissed
Sangawwa Vs Pattan Panchayat
Karnataka High Court · (2014) 03 KAR CK 0076
Civil Procedure Code, 1908 (CPC) — Section 100, 96
High Courts07 Mar 2014Partly Allowed
Shivanand Ningappa Hurakadli Vs Tippanna Hanamanth
Karnataka High Court · (2014) 03 KAR CK 0075
High Courts07 Mar 2014
Ravi Vs State of Karnataka
Karnataka High Court · (2014) 03 KAR CK 0074
Penal Code, 1860 (IPC) — Section 399, 402
High Courts07 Mar 2014Allowed
Pradeep Vs The State of Karnataka
Karnataka High Court · (2014) 03 KAR CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 308, 324, 341, 504, 506
High Courts07 Mar 2014Partly Allowed
Ramesh Vs T. Doraiswamy
Karnataka High Court · (2014) 03 KAR CK 0072
High Courts07 Mar 2014Dismissed
Maharudrappa Vs Mahadevappa
Karnataka High Court · (2014) 3 KarLJ 684
Civil Procedure Code, 1908 (CPC) — Section 100, 96
High Courts07 Mar 2014Dismissed
Puttamma Vs The Government of Karnataka
Karnataka High Court · (2014) 03 KAR CK 0070
High Courts07 Mar 2014Dismissed
The Regional Director E.S.I. Corporation Vs The Management of Albuquerque and Sons
Karnataka High Court · (2014) 03 KAR CK 0067
Employees State Insurance Act, 1948 — Section 45-A, 75
High Courts07 Mar 2014
Pattu Vs Shivanand The Managing Director Vs Pattu
Karnataka High Court · (2015) ILR 212
High Courts07 Mar 2014Dismissed
Khaja Hussain Vs Shantawwa
Karnataka High Court · (2014) 03 KAR CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 96
High Courts07 Mar 2014Dismissed
The Managing Director, Karnataka State Road Transport Corporation Vs Smt. Jayalakshmi and Others
Karnataka High Court · (2014) 4 ACC 852 : (2014) ACJ 2490 : (2014) 2 AKR 423 : (2015) 1 AnWR 255 : (2015) 146 FLR 667 : (2014) 142 FLR 978 : (2014) ILR 2067 : (2014) 6 KarLJ 512 : (2014) 2 KCCR 1243 : (2014) 2 LLN 689 : (2014) LLR 952
Workmens Compensation Act, 1923 — Section 3
High Courts07 Mar 2014Allowed
Mohammad Hasan Shaikh Ali Saheb Mirzani Vs Abdul Rahiman Shaikh Ali Saheb Mirzani
Karnataka High Court · (2014) 4 KarLJ 603 : (2014) 4 KCCR 3588
Civil Procedure Code, 1908 (CPC) — Section 96Partition Act, 1893 — Section 3
High Courts07 Mar 2014Disposed off
Savithramma R.C. Vs Vijaya Bank and Others
Karnataka High Court · (2015) AIR (Kar) 175 : (2015) 4 AKR 45 : (2015) ILR 1984 : (2015) 3 KCCR 2479
Karnataka Stamp Act, 1957 - Section 33 34 35 36 37Registration Act, 1908 - Section 49Stamp Act, 1899 - Section 35
High Courts06 Mar 2014
Sri B.V. Krishnareddy Vs The State of Karnataka and Others
Karnataka High Court · (2014) 2 AKR 440 : (2014) 4 KarLJ 28
Karnataka Panchayat Raj Act, 1993 — Section 141(2)(a)
High Courts06 Mar 2014
Lohith H.R. Services Private Limited Vs The Regional Provident Fund Commissioner-1
Karnataka High Court · (2014) 3 AKR 345 : (2014) 3 KarLJ 488
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14-B, 7-Q, 8-F
High Courts06 Mar 2014Dismissed
Ravi Vs State of Karnataka
Karnataka High Court · (2014) 3 AKR 371 : (2014) ILR 3286 : (2014) 3 KCCR 2421
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 482Penal Code, 1860 (IPC) — Section 304-B, 34
High Courts06 Mar 2014
T. Suresh Vs Executive Engineer
Karnataka High Court · (2014) 3 AKR 357 : (2014) 3 KarLJ 256