High Courts08 Aug 2013Disposed Off
Kempayya, K.C. Chandrashekaraiah, K.C. Rajanna and K.C. Shivaraju Vs The Land Tribunal and Others
Karnataka High Court · (2013) 08 KAR CK 0027
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 90 of 165
High Courts08 Aug 2013
Ugar Sugar Works Limited Vs The Additional Commissioner of Commercial Taxes, Zone-1 and Others
Karnataka High Court · (2013) 77 KarLJ 649
High Courts08 Aug 2013Allowed
Sri Lokesh V. Nayaka and Smt. Indira Vs The State of Karnataka, The Karnataka State Election Officer, The Commissioner and Sri B.S. Sathyanarayana
Karnataka High Court · (2013) 4 AKR 109
Karnataka Municipal Corporations Act, 1976 — Section 10(1)(A)
High Courts07 Aug 2013Allowed
Smt. Eramma Vs Smt. Chikkamma and Others
Karnataka High Court · (2013) 08 KAR CK 0198
Karnataka Village Officers Abolition Act, 1961 — Section 3, 3(2)
High Courts07 Aug 2013Dismissed
Karnataka State Industrial and Infrastructure Development Corporation Limited (earlier Karnataka State Industrial Investment and Development Corporation Limited) Vs Cauvery Rubbers Private Limited, Sri Veerashetty Kushnoor since, deceased, rep. by his L.Rs. Smt. Ratna Kushnoor and Others and Mr. Maqsood Ali Khan
Karnataka High Court · (2013) 08 KAR CK 0197
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 152, 153
High Courts07 Aug 2013Allowed
Sri Bhadraiah by his L.Rs., Smt. Parvathamma, Sri Shivarudraiah and Sri Prakash Vs The Special Land Acquisition Officer and The Chief Engineer Hemavathi Canal Zone
Karnataka High Court · (2013) 08 KAR CK 0196
High Courts07 Aug 2013Dismissed
B.Y. Mohan Vs Mr. Allahbaksh K., Smt. Gulabjaan and The Oriental Insurance Co. Ltd. The Oriental Insurance Company Ltd. Vs B.Y. Mohan, Allah Bhaksh K. and Gulab Jan
Karnataka High Court · (2013) 08 KAR CK 0195
High Courts07 Aug 2013
Sri Abdul Wajid Vs R. Pratap Kumar Reddy and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 08 KAR CK 0194
High Courts07 Aug 2013Dismissed
Rotary Club Education Society Vs The Town Municipal Council
Karnataka High Court · (2013) 08 KAR CK 0185
High Courts07 Aug 2013Disposed Off
Sri. M. Subbarayappa and Sri. T. Shamanna Vs Mysore State Vanhikula Kshathriya (Thigalara) Sangha and Others
Karnataka High Court · (2013) 4 AKR 524 : (2013) 5 KarLJ 253
Karnataka Societies Registration Act, 1960 — Section 22, 25
High Courts07 Aug 2013
Smt. Sujatha Manjunath Vs State of Karnataka and Smt. Veena Nayak
Karnataka High Court · (2013) 08 KAR CK 0183
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts07 Aug 2013
Dakshina Moorthy and Dharman Vs A. Venkateswarappa and Others
Karnataka High Court · (2013) 08 KAR CK 0168
High Courts07 Aug 2013Allowed
Sri H.M. Nanjundappa Vs Director of Marketing and Agricultural Produce Market Committee
Karnataka High Court · (2013) 08 KAR CK 0149
High Courts07 Aug 2013Allowed
Sri Muniyappa Vs Smt. Saraswathi Smt. Saraswathi Vs Sri Muniyappa
Karnataka High Court · (2013) 08 KAR CK 0120
Motor Vehicles Act, 1988 — Section 148(2)
High Courts07 Aug 2013Allowed
Mr. H.D. Mahalingaiah Vs State of Karnataka
Karnataka High Court · (2013) 08 KAR CK 0119
Criminal Procedure Code, 1973 (CrPC) — Section 407Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(21)
High Courts07 Aug 2013
Sri. K. Srinivasalu Vs Master Yeshas
Karnataka High Court · (2013) 08 KAR CK 0105
High Courts07 Aug 2013Disposed Off
K. Lingaiah and Others Vs State of Karnataka and Others
Karnataka High Court · (2013) 08 KAR CK 0104
High Courts07 Aug 2013
Raju Vs State of Karnataka
Karnataka High Court · (2013) 08 KAR CK 0100
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 306, 498A, 498A(a)
High Courts07 Aug 2013Allowed
Smt. C.T. Jayalakshmi and Others Vs Rojan Elston Madtha and The Branch Manager, The United India Insurance Co. Ltd.
Karnataka High Court · (2013) 08 KAR CK 0099
High Courts07 Aug 2013Dismissed
M/s. Nandi Wines Vs State of Karnataka
Karnataka High Court · (2013) 08 KAR CK 0098