High Courts21 Feb 2013
Ku. Bhuvana Shankar Vs Smt. Kanchan Mullerpattan and Others
Karnataka High Court · (2013) 3 ACC 663 : (2014) ACJ 1489 : (2014) 1 AKR 175
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 150 of 165
High Courts20 Feb 2013
Smt. Bharati Vs State of Karnataka and Another
Karnataka High Court · (2013) 4 AKR 847 : (2013) ILR (Kar) 2055
Constitution of India, 1950 — Article 14, 16, 309Karnataka Civil Services (Appointment on Compassionate Grounds) Rules, 1996 — Rule 6(4)
High Courts20 Feb 2013Allowed
Sanganna Vs The State of Karnataka
Karnataka High Court · (2013) 3 AKR 187 : (2014) 1 KarLJ 164 : (2013) 3 KCCR 2283
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 344, 366, 376, 506
High Courts20 Feb 2013Allowed
National Insurance Co. Ltd. Vs Rajanna and B. Jayalakshmamma
Karnataka High Court · (2013) 02 KAR CK 0039
High Courts19 Feb 2013Allowed
Manjunath Vs Union of India and Others
Karnataka High Court · (2014) 1 Crimes 329 : (2014) FAJ 50
High Courts19 Feb 2013
Commissioner of Income Tax Vs Denso Kirloskar
Karnataka High Court · (2013) 217 TAXMAN 86
Income Tax Act, 1961 — Section 260-A
High Courts19 Feb 2013
J.K. Industries Ltd. Vs Assistant Commissioner of Income Tax
Karnataka High Court · (2013) 260 CTR 348 : (2013) 351 ITR 434
Income Tax Act, 1961 — Section 260A, 80AB, 80HHC
High Courts19 Feb 2013Dismissed
P.V. Kamesh Kumar Vs Thoti Muniyappa and Others
Karnataka High Court · (2013) 2 AKR 602 : (2013) 2 KCCR 1617
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A, Order 8 Rule 6C
High Courts18 Feb 2013Allowed
Divisional Manager, I.C.I.C.I. Lombard General Ins. Co. Ltd. Vs Mudiyappa and Another
Karnataka High Court · (2014) 2 ACC 292 : (2014) ACJ 268 : (2014) 2 AKR 720
High Courts18 Feb 2013Dismissed
Smt. Rukminibai and Others Vs The Divisional Controller, NEKRTC
Karnataka High Court · (2013) 4 AKR 428 : (2013) ILR (Kar) 1024 : (2013) LabIC 4198
Industrial Disputes Act, 1947 — Section 10(1)(c), 10(4-A)Limitation Act, 1963 — Section 3
High Courts18 Feb 2013Dismissed
Smt. S. Nalini Vs The Commissioner, Bangalore Development Authority and Others
Karnataka High Court · (2013) 3 KCCR 1783
Bangalore Development Authority Act, 1976 — Section 17(1), 17(3)
High Courts18 Feb 2013
Ameena Farhath, Mohammed Ouldes, Hafiz Mohammed Islam and Hameeda Khatoon Vs The Deputy Director, KGID and Director of Agriculture
Karnataka High Court · (2013) 02 KAR CK 0074
High Courts18 Feb 2013
Sri. Jeevith C. Reddy Vs Register (Evaluation) Rajiv Gandhi University of Health Sciences
Karnataka High Court · (2013) 2 AKR 575 : (2013) ILR (Kar) 1651 : (2014) 1 KarLJ 295 : (2013) 2 KCCR 1524
High Courts18 Feb 2013
Commissioner of Income Tax and Another Vs Infosys Technologies Ltd.
Karnataka High Court · (2013) 261 CTR 586 : (2013) 352 ITR 74
Income Tax Act, 1961 — Section 260A, 80HHE
High Courts18 Feb 2013Dismissed
Ravindranath Bajpe Vs Smt. Sharada Bai and Another
Karnataka High Court · (2013) 2 AKR 659 : (2013) ILR (Kar) 1643 : (2013) 5 KarLJ 425 : (2013) 2 KCCR 1701
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)Land Acquisition Act, 1894 — Section 18(1), 18(2), 18(3)(b)
High Courts18 Feb 2013Partly Allowed
Bangalore Metropolitan Transport Corpn. Vs G. Giriraju and Another
Karnataka High Court · (2013) 3 ACC 183
High Courts15 Feb 2013Dismissed
Hemanth G.K. Vs Legno Door Systems
Karnataka High Court · (2014) 4 KarLJ 64
High Courts15 Feb 2013
Channabasavaiah R Vs Oriental Insurance Co. Ltd. and Others
Karnataka High Court · (2014) 2 ACC 701 : (2014) ACJ 613 : (2014) 3 AKR 65 : (2014) 1 AnWR 677