High Courts06 Mar 2013
Devaraj Pande Vs Income Tax Authority
Karnataka High Court · (2013) 03 KAR CK 0178
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 145 of 165
High Courts06 Mar 2013Dismissed
Sri J.N. Sukumar Vs State of Karnataka, Special Deputy Commissioner, Bangalore, The Special Land Acquisition Officer and M/s. NTI Employees Housing Co-Operative Society Limited Sri. Venkatesh Vs The Principal Secretary to the Government of Karnataka Revenue Department, The Deputy Commissioner Bangalore District, The Special Land Acquisition Officer and M/s. NTI Employees Housing Co-Operative Societies Limited Sri T. Ramanjani Vs State of Karnataka and Others Sri M. Sampangiramaiah Vs The Government of Karnataka and Others
Karnataka High Court · (2013) 03 KAR CK 0140
Land Acquisition Act, 1894 — Section 16(2), 39, 4(1), 40, 44A
High Courts06 Mar 2013
Lokeshwara Alias Lokesha Vs State of Karnataka
Karnataka High Court · (2013) 03 KAR CK 0109
High Courts06 Mar 2013
P. Chandran Vs State of Karnataka
Karnataka High Court · (2013) 03 KAR CK 0108
High Courts06 Mar 2013
Brightsword Technologies Private Limited Vs The Karnataka Industrial Area Development Board and Others
Karnataka High Court · (2013) 03 KAR CK 0099
High Courts06 Mar 2013Allowed
Sri. P. Narayanappa Vs The State of Karnataka, The Karnataka Industrial Area Development Board, The Special Land Acquisition Officer and M/s. Royal Fragrances Private Limited Kaverappa, Venkataswamy, Sakappa and Venkatesh Vs The State of Kamataka and Others Royal Fragrances Private Limited Vs The State of Karnataka, The Karnataka Industrial Area Development Board, Patel Jetalal Ramaji and Patel Hiralal Murji Varani
Karnataka High Court · (2013) 03 KAR CK 0098
Karnataka Industrial Area Development Act, 1966 — Section 28(1), 28(2), 28(4), 3(1)
High Courts06 Mar 2013Allowed
Manyatha Residents Association and Others Vs The Bangalore Development Authority, Gas Authority of India Limited, Manyatha Residency Nivasigala Kshemabhivrudhi Sangha (R) and State of Karnataka, Department of Urban Development
Karnataka High Court · (2013) 2 AKR 703 : (2013) ILR (Kar) 1407 : (2013) 6 KarLJ 25 : (2013) 2 KCCR 1582
Companies Act, 1956 — Section 617, 619, 620
High Courts06 Mar 2013
Anjinappa Vs State of Karnataka
Karnataka High Court · (2013) 4 AKR 649 : (2014) 2 CCR 95 : (2014) CriLJ 82 : (2013) ILR (Kar) 2537 : (2013) 5 KarLJ 700 : (2013) 3 KCCR 1797
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357Penal Code, 1860 (IPC) — Section 376, 415, 417, 506
High Courts06 Mar 2013
Sri. Lakshmanna Vs Smt. Venkatalakshmamma and Others
Karnataka High Court · (2013) 03 KAR CK 0057
High Courts06 Mar 2013Allowed
Sri B.N. Nagarajan Vs Venkataramanappa Since Deceased by his Lrs Sri Gopalappa @ Gopala Reddy and Others
Karnataka High Court · (2013) 2 AKR 652 : (2013) 6 KarLJ 304 : (2013) 3 KCCR 1888
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4, Order 26 Rule 16, Order 26 Rule 17
High Courts06 Mar 2013Dismissed
Sri Balakrishna K.V. and Kum. Arundathi G.C. Vs Unionof India and Karnataka State Law University
Karnataka High Court · (2013) 3 AKR 359 : (2013) ILR (Kar) 2240 : (2013) 6 KarLJ 413 : (2013) 3 KCCR 2296
Karnataka State Law University Act, 2009 — Section 34, 34(2)(ii), 49, 86
High Courts05 Mar 2013
Commissioner of Income Tax and Another Vs SPR Group Holdings (P.) Ltd.
Karnataka High Court · (2013) 355 ITR 169
High Courts05 Mar 2013
Commissioner of Income Tax and Another Vs Dr. K.P. Viswanath Prabhu
Karnataka High Court · (2013) 355 ITR 163
Income Tax Act, 1961 — Section 132, 158BC, 158BFA(1), 80L
High Courts05 Mar 2013
Commissioner of Income Tax Vs Sapthagiri Enterprises
Karnataka High Court · (2013) 214 TAXMAN 458
Income Tax Act, 1961 — Section 143(3), 147, 40A(3)
High Courts05 Mar 2013
Sobha Developers Limited and Sobha Innercity Technopolis Private Limited Vs The State of Karnataka and Others
Karnataka High Court · (2013) 3 KarLJ 229
High Courts05 Mar 2013
Metlife India Insurance Co. Ltd. Vs Union of India
Karnataka High Court · (2013) 290 ELT 362 : (2013) 30 STR 234 : (2013) 39 STT 624
High Courts05 Mar 2013
Commissioner of Income Tax and Another Vs D.G. Gopala Gowda
Karnataka High Court · (2013) 354 ITR 501
Income Tax Act, 1961 — Section 263, 54A
High Courts05 Mar 2013Partly Allowed
State of Karnataka Vs K.S. Rajanna and Another
Karnataka High Court · (2013) 3 DMC 654
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 201, 302, 304B, 498A
High Courts04 Mar 2013
Commissioner of Income Tax and Another Vs Weizmann Homes Ltd.
Karnataka High Court · (2013) 263 CTR 121 : (2013) 357 ITR 74 : (2013) 215 TAXMAN 264
Companies Act, 1956 — Section 210Income Tax Act, 1961 — Section 115JA, 36(1)(vii)