High Courts03 Jul 2013Dismissed
Smt. M. Jayanthi Vs Sri. Dayananda
Karnataka High Court · (2013) 07 KAR CK 0304
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 110 of 165
High Courts03 Jul 2013
Hanumanthappa Vs Assistant Registrar of Co-operative Societies, Secretary and The State of Karnataka
Karnataka High Court · (2013) 07 KAR CK 0303
Constitution of India, 1950 — Article 14Karnataka Co-operative Societies Act, 1959 — Section 105(2), 69
High Courts03 Jul 2013Allowed
Venkateshappa Vs The Deputy Commissioner, The Assistant Commissioner, The Tahsildar and Venkatappa
Karnataka High Court · (2013) 07 KAR CK 0302
Karnataka Land Revenue Act, 1964 — Section 136(2)
High Courts03 Jul 2013Dismissed
The Chief Administrative Officer Legal and Estate, Hindustan Aeronautics Limited Vs Smt. K. Malliga
Karnataka High Court · (2013) 07 KAR CK 0301
Public Premises (eviction of Unauthorised Occupants) Act, 1971 — Section 5
High Courts03 Jul 2013
M/s. Mahesh Investments Vs The Asst. Commissioner of Income Tax
Karnataka High Court · (2013) 357 ITR 42
Income Tax Act, 1961 — Section 143, 148, 260-A
High Courts03 Jul 2013Allowed
Sri Murkannappa Vs State
Karnataka High Court · (2013) 07 KAR CK 0299
Penal Code, 1860 (IPC) — Section 326, 34, 504, 506
High Courts03 Jul 2013Disposed Off
M. Ramaiah and Others Vs State Government of Karnataka, Commissioner and Executive Officer
Karnataka High Court · (2013) 07 KAR CK 0298
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts03 Jul 2013Disposed Off
Jayasheela Reddy Vs The Superintendent of Police and Others
Karnataka High Court · (2013) 07 KAR CK 0265
High Courts03 Jul 2013Allowed
Subbaiah, Narayanappa and Nanjappa Vs Jayaramappa and Others
Karnataka High Court · (2013) 07 KAR CK 0203
Karnataka Court-fees and Suits Valuation Act, 1958 — Section 24(b), 64, 7(2)(a)
High Courts03 Jul 2013Allowed
Dadu @ Dadapeer Vs The State of Karnataka
Karnataka High Court · (2013) 07 KAR CK 0171
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 107, 306
High Courts03 Jul 2013Dismissed
State of Karnataka and The Commissioner of Commercial Taxes Vs Smt. Umadevi and Others
Karnataka High Court · (2013) 07 KAR CK 0170
Karnataka Civil Services Rules, 1958 — Rule 32Karnataka Government Servants (Seniority) Rules, 1957 — Rule 1-A
High Courts03 Jul 2013Disposed Off
Sri Mushtaq Ahmed Vs The Anjuman-E-Farooquia and The Karnataka State Board of Wakfs
Karnataka High Court · (2013) 07 KAR CK 0169
Karnataka Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 2(g)
High Courts03 Jul 2013Allowed
Smt. Parwathamma Vs The Chief Secretary, The Commissioner and The Assistant Executive Engineer
Karnataka High Court · (2013) 07 KAR CK 0168
Land Acquisition Act, 1894 — Section 18
High Courts03 Jul 2013Disposed Off
M/s. Vaps Technosoft Pvt. Ltd. Vs The State of Karnataka and Others
Karnataka High Court · (2013) 07 KAR CK 0167
High Courts03 Jul 2013Disposed Off
M/s. Blu Peacock Ventures Vs The Commissioner of Excise and Deputy Commissioner
Karnataka High Court · (2013) 07 KAR CK 0166
Karnataka Excise Licences (General Conditions) Rules, 1967 — Rule 17-B
High Courts03 Jul 2013Dismissed
Smt. Zaibunnisa Vs State of Karnataka, The Land Tribunal and Nisar Ahmed
Karnataka High Court · (2013) 07 KAR CK 0163
High Courts03 Jul 2013
M/s. Sabakath Traders General Merchants and Commission Agents Vs The Secretary, The Director, Agricultural Produce Market Committee and The State of Karnataka
Karnataka High Court · (2013) 07 KAR CK 0128
Constitution of India, 1950 — Article 14Karnataka Agricultural Produce Marketing (Regulation and Development) Act, 1966 — Section 65-A, 70
High Courts03 Jul 2013
Smt. Shamala, Samartha M.R., Sri. Nagesh Rao and Smt. M. Shakuntala Vs Sri. Chaithanya Kumar and The New India Assurance Co. Ltd.
Karnataka High Court · (2013) 07 KAR CK 0127
Motor Vehicles Act, 1988 — Section 166
High Courts03 Jul 2013
The Manager, the Oriental Insurance Co. Ltd. Vs Sri Govinda V. and Another
Karnataka High Court · (2013) 4 KCCR 2746