COURT ARCHIVE

Karnataka High Court judgments, 2012

2,111 judgments · page 92 of 106

High Courts12 Jan 2012Allowed

M.R. Narayana Since Dead By Lrs 1(A) Sumithra 1(B) Prasanna 1(C) Rangaswamy 1(D) Lakshmamma 1(E) Rangegowda @ Rajegowda 1(B) And 1(C) ARE Minor Rep by Their Natural Mother 1(A) AS Minor Guardian Vs The Manager The United India Insurance Co. Ltd. and K.S. Madan

Karnataka High Court · (2012) 01 KAR CK 0154

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High Courts12 Jan 2012Dismissed

Sri. Girish N., Being Minor Reptd. by his father Sri. V. Muttaiah Vs Sri. K.B. Sunil and The Divisional Manager, The New India Insurance Co. Ltd Divisional Office, Post Office Box No. 315, No. 2951, 2nd Floor, J.L.B. Road, Chamundipuram, Mysore-570 00

Karnataka High Court · (2012) 01 KAR CK 0135

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High Courts12 Jan 2012

Smt. Rathna Govindaraju @ Rathnamma Vs The Oriental Insurance Co. Ltd., DO XII, Jayalakshmi Mansions, Dr. Rajkumar Road, 4th Block, Rajajinagar, Bangalore - 560 010, Shankaregowda and H. Krishnappa

Karnataka High Court · (2012) 01 KAR CK 0097

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High Courts12 Jan 2012Dismissed

United India Insurance Co. Ltd. Vs Roopa Pai, B. Girish Pai, B. Ganesh Pai and Mohammed Ashraf

Karnataka High Court · (2012) 01 KAR CK 0096

Penal Code, 1860 (IPC) — Section 279, 304 A

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High Courts12 Jan 2012Allowed

Smt. Savithri, S.A. Asha, Sahukar Huchaiah and Smt. Venkatamma Appellant No. 2 minor Represented by appellant No. 1, Natural guardian cum mother Vs Sri. Adbul Noushad and The New India Assurance Co. Ltd.

Karnataka High Court · (2012) 01 KAR CK 0082

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High Courts12 Jan 2012Allowed

Master Anil, Since the appellant is a minor, represented by his father and natural guardian, and Narasimha Vs Managing Director, B.M.T.C., K.H. Road, Shanthinagar, Bangalore - 560027 and The Branch Manager, United India Insurance Co. Ltd., Chickpet Branch, K.R. Road, Vanivilas Hospital, Bangalore

Karnataka High Court · (2012) 01 KAR CK 0073

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High Courts12 Jan 2012Allowed

Hamsashri, Suhan, and Suhal, Appellants 2 and 3 are minors Represented by their mother Hamsashri-A1 Vs Harish Salyan and The United India Insurance Co. Ltd.

Karnataka High Court · (2012) 01 KAR CK 0068

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High Courts12 Jan 2012Dismissed

Ammayamma Vs Mohammed Rasid Jamal Manjunathanagar New Guddadahalli Bangalore and The Manager Bajaj Allianz General Insurance Co. Ltd. 195/A, Cears Plaza 135

Karnataka High Court · (2012) 01 KAR CK 0048

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High Courts12 Jan 2012Allowed

Y.S. Prabhakar Murthy Vs United India Insurance Co. Ltd.

Karnataka High Court · (2012) 01 KAR CK 0039

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High Courts11 Jan 2012Allowed

Sunil Kumar (r) Manjunatha, Appellant Being The Minor Represented By Natural Guardian Mother Jayamma Vs M. K. Devaraj and The Manager, New India Assurance Company Ltd.

Karnataka High Court · (2012) 01 KAR CK 0340

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High Courts11 Jan 2012Allowed

Kotresh Setty Vs Ramakrishna

Karnataka High Court · (2012) 01 KAR CK 0338

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High Courts11 Jan 2012Allowed

Smt. Kavalamma and Others Vs Karnataka Government Insurance Department (Kgid)

Karnataka High Court · (2012) 01 KAR CK 0337

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High Courts11 Jan 2012Allowed

Govindappa Vs Sathisha, Raghavendra and New India Assurance Company Ltd.

Karnataka High Court · (2012) 01 KAR CK 0336

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High Courts11 Jan 2012Allowed

Venkatalakshmamma @ Dhanalakshmi Vs M./s National Insurance Co. Ltd. and Jallepalli Vamsee Murali Rao

Karnataka High Court · (2012) 01 KAR CK 0334

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High Courts11 Jan 2012Dismissed

Sri Pavan Raghunath Vs Smt. K.V. Archana

Karnataka High Court · (2012) 01 KAR CK 0332

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Hindu Marriage Act, 1955 — Section 12 (1) (c), 13 (b)

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High Courts11 Jan 2012Allowed

Sri Malhari Mahadev Mannolkar Vs Sri Maruth: Babaji Patil and The Divisional Manager New India Assurance Co. Ltd.

Karnataka High Court · (2012) 01 KAR CK 0317

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High Courts11 Jan 2012Dismissed

Smt. Jayamma and Others Vs State of Karnataka

Karnataka High Court · (2012) 01 KAR CK 0316

Criminal Procedure Code, 1973 (CrPC) — Section 372, 373Penal Code, 1860 (IPC) — Section 420

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High Courts11 Jan 2012Dismissed

Sri. Krishna S. Tavildar Vs Ravindra Rao

Karnataka High Court · (2012) 01 KAR CK 0310

Civil Procedure Code, 1908 (CPC) — Order 30 Rule 4, Order 39 Rule 1, Order 39 Rule 2

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High Courts11 Jan 2012Allowed

The Divisional Manager, The Oriental Insurance Co. Ltd. Vs Sri Mahalinga @ Mahalingam and Sri A.V. Somashekar

Karnataka High Court · (2012) 01 KAR CK 0298

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High Courts11 Jan 2012Allowed

Karnataka Power Transmission Corporation Limited and The Chairman, Mangalore Electricity Supply Co. Ltd. and The Executive Engineer (Elec.) Mangalore Electricity Supply Company Ltd. Vs Srikantha Devappa Hegde

Karnataka High Court · (2012) 01 KAR CK 0245

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