High Courts28 Nov 2012Dismissed
Sri. Mahadevaswamy Vs The Special Land Acquisition Officer, MUDA, Mysore, The Special Revenue Inspector, MUDA, Mysore, State of Karnataka and Mysore Urban Development Authority (MUDA) Smt. Chinnamma, Sri. Puttappa and Sri. Madappa Vs The Commissioner, Mysore Urban Development Authority (MUDA), Jhansi Lakshmibai Road, Mysore, The Special Land Acquisition Officer, Mysore Urban Development Authority (MUDA), Jhansi Lakshmibai Road, Mysore, The Special Revenue Officer, Mysore Urban Development Authority (MUDA), Jhansi Lakshmibai Road, Mysore and State of Karnataka
Karnataka High Court · (2012) 11 KAR CK 0060
Constitution of India, 1950 — Article 226Karnataka Urban Development Authorities Act, 1987 — Section 17 (1), 19 (1)Land Acquisition Act, 1894 — Section 11 A, 16 (1)