COURT ARCHIVE
Karnataka High Court judgments, 2012
2,111 judgments · page 48 of 106
High Courts02 Aug 2012Dismissed
Sri Basappa Vs Sri V Ramakrishnappa Since deceased by his LRs (1(a) Smt. Munivenkatamma) and Others
Karnataka High Court · (2012) 08 KAR CK 0205
High Courts02 Aug 2012
Mahadevappa Vs Umesh and Oriental Insurance Co. Ltd.
Karnataka High Court · (2012) 08 KAR CK 0204
High Courts02 Aug 2012
Sri Rehman Khan Vs Smt. Siddagangamma Rep. by her GPA Holder Sri S. Somashekaraswamy
Karnataka High Court · (2012) 6 KarLJ 316 : (2013) 1 RCR(Rent) 217
Karnataka Rent Act, 1999 — Section 27 (2), 27 (2) (r)
High Courts02 Aug 2012
Allabax Mirji Vs Sri Muniraju J., The Branch Manager Oriental Insurance Co. Ltd. and The Regional Manager National Insurance Co. Ltd.
Karnataka High Court · (2012) 08 KAR CK 0196
High Courts02 Aug 2012Dismissed
Esquire Money Guarantees Ltd. Vs Bangalore Stock Exchange, Stock Exchange Towers, The Securities and Exchange Board of India and The Union of India
Karnataka High Court · (2012) 08 KAR CK 0140
High Courts02 Aug 2012Allowed
Smt. Mythili Parthasarathy Vs The Chief Secretary Government of Karnataka Vidhana Soudha, Bangalore-01, The Secretary Public Works Department Govt. of Karnataka Vidhana Soudha, Bangalore-01, The Executive Engineer No. 1, Building Division S.J.P. Complex Sheshadri Road Bangalore-560001 and The Executive Engineer Public Works, Ports and Inland Water Transport Department Special Division for Roads and Buildings, 5th Floor, Public Works Annexure Building K.R. Circle, Bangalore-560001
Karnataka High Court · (2012) 08 KAR CK 0138
High Courts02 Aug 2012Dismissed
Smt Pushpalatha Vs Mr. Devamma and Miss Kusuma S.M.
Karnataka High Court · (2012) 08 KAR CK 0137
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts02 Aug 2012
Salauddin Vs Ahluwalla Contractors India Ltd Shafia Jung Enclave, New Delhi Also: M/s Ahluwalla Contracts India Ltd HTL, Leela Palace Extension 23/4, 6th Cross, Kodihalli Village Bangalore and ICICI Lambord Insurance Co Ltd Regl. Office: SVR Complex 89, Hosur Main Road, Madiwala Bangalore
Karnataka High Court · (2012) 08 KAR CK 0113
High Courts02 Aug 2012
United india insurance Co. Ltd. Vs Smt. B. Sharadamma and Sri Vijayakumar N.R.
Karnataka High Court · (2012) 08 KAR CK 0112
High Courts02 Aug 2012
Prabhavathi S.T. and Master Siddesh, Since Appellant No. 2 is Minor Rep. by Mother/Natural Gu Aridna Prabhavathi S.T. Vs The Managing Director KSRTC K. H. Road, No. 160/A, 1 Floor Shanthinagar, Bangalore 27, G. K. Siddanna and Gangamma
Karnataka High Court · (2012) 08 KAR CK 0111
Karnataka Motor Vehicles Act, 1988 — Section 166
High Courts02 Aug 2012
Shri Mallikarjuna Vs The Managing Director K.S.R.T.C., K.H. Road Shanthinagar Bangalore - 560027
Karnataka High Court · (2012) 08 KAR CK 0110
High Courts02 Aug 2012
Shri. M.N. Vinay Kumar Swamy, Since Minor Represented by His Father and Natural Guardian Viz., Nelakanta Swamy Vs M/s. The United India Insurance Co. Ltd., Sri Natesh M. N. Gowda and Sri Amjod
Karnataka High Court · (2012) 08 KAR CK 0099
High Courts02 Aug 2012Dismissed
Sri N. Govinda Vs The Chairman, Karnataka Power Transmission Corporation Ltd, Kaveri Bhavan Bangalore-560009 and The General Manager (Administration and Human Resource Development) Karnataka Power Transmission Corporation Ltd, Kaveri Bhavan Bangalore-560009
Karnataka High Court · (2012) 08 KAR CK 0098
High Courts02 Aug 2012Dismissed
Sri Chainraj Vs The Commissioner, BBMP Corporation Building, Hudson circle, Bangalore, The Assistant Executive Engineer, Shivajinagar sub-division, Bruhath Bangalore Mahanagara Palike, Bangalore and The Commissioner for Religious Charitable Endowment, Chamarajpet, Bangalore
Karnataka High Court · (2012) 08 KAR CK 0084
High Courts02 Aug 2012
Gulf Oil Corporation Limited Vs The Asst. Executive Engineer Bruhat Bangalore Mahanagara Palike, The Joint Commissioner Bruhat Bangalore Mahanagara Palike, State of Karnataka and Bruhat Bangalore Mahangara Palike
Karnataka High Court · (2012) 08 KAR CK 0083
High Courts02 Aug 2012Dismissed
The Registrar General High Court of Karnataka Bangalore Vs Mallika @ Lakshmi @ Shivamogga Kempamma Mallika @ Lakshmi @ Shivamogga Kempamma Kom Hanumappa Vs State
Karnataka High Court · (2013) CriLJ 37 : (2012) 6 KarLJ 614
Criminal Procedure Code, 1973 (CrPC) — Section 174, 366, 41 (d)Penal Code, 1860 (IPC) — Section 302
High Courts02 Aug 2012
Niranjan Vs State of Karnataka
Karnataka High Court · (2012) 5 KarLJ 267
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304 B, 306, 34, 498A
High Courts02 Aug 2012
Mical Jhan Alias Mical Vs State of Karnataka
Karnataka High Court · (2013) 1 AKR 432 : (2012) 5 KarLJ 168
Penal Code, 1860 (IPC) — Section 363, 384
High Courts02 Aug 2012Allowed
Ayyanna Vs The Deputy Commissioner, Bangalore
Karnataka High Court · (2012) 08 KAR CK 0017