High Courts09 Aug 2012Allowed
Smt. Kempamma, Ravi and Ajay 2-3 are minors and reptd by mother - appellant. Vs K B Mallikarjunaswamy, H N Revanna and United India Insurance Co Ltd.
Karnataka High Court · (2012) 08 KAR CK 0182
COURT ARCHIVE
Karnataka High Court judgments, 2012
2,111 judgments · page 42 of 106
High Courts09 Aug 2012
Sri. Pandurange Gowda Vs Sri. M. Somasurdar
Karnataka High Court · (2012) 08 KAR CK 0181
High Courts09 Aug 2012Dismissed
Puttamma and M.S. Doreswamy Vs Jayamma and Others
Karnataka High Court · (2012) 08 KAR CK 0180
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts09 Aug 2012Dismissed
New Mangalore Port Trust Vs M/s. GAC Shipping (I) Pvt. Ltd.
Karnataka High Court · AIR 2012 Kar 167
Major Port Trusts Act, 1963 — Section 56
High Courts09 Aug 2012
Sri Jayaram Vs The State of Karnataka
Karnataka High Court · (2012) 08 KAR CK 0168
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Corruption Act, 1988 — Section 13 (1) (d), 13 (2), 7
High Courts09 Aug 2012Dismissed
Shri Umesh Vs Vijaya Bank
Karnataka High Court · (2012) 08 KAR CK 0133
Vijaya Bank Officer Employees (Discipline and Appeal) Regulations, 1981 — Regulation 6 (17)
High Courts08 Aug 2012
G. Nagaraja Vs Government of India, Deputy Director (Admn.) Ministry of Small Scale Industries and Another
Karnataka High Court · (2013) 1 AKR 571
High Courts08 Aug 2012Allowed
Sri B.M. Venkataramanappa Vs The Executive Officer and Sri. P. Shivanna
Karnataka High Court · (2012) 08 KAR CK 0316
High Courts08 Aug 2012Dismissed
Sri. M. Ramaiah Vs Sri. Narasimhaiah, Sri. M.P Rajashekar Shetty, Sri. Ramesh and Sri. B.T. Prabhakar Naidu
Karnataka High Court · AIR 2012 Kar 171
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10A, 151
High Courts08 Aug 2012Allowed
Shri Prashant B. Narnaware Vs Vijaya Bank
Karnataka High Court · AIR 2012 Kar 191
Contract Act, 1872 — Section 23, 27
High Courts08 Aug 2012Allowed
N.A. Shankaranarayaria Setty Vs ING Vysya Bank Ltd.
Karnataka High Court · (2012) 08 KAR CK 0311
High Courts08 Aug 2012
Sri Pillappa Vs Sri G.P. Narayanappa and Sri P. Munaiah @ Muniappa
Karnataka High Court · (2012) 08 KAR CK 0310
High Courts08 Aug 2012Dismissed
N. Ganganna Vs Ramakka Since Dead by LRs. (A. Nagendrappa, Adopted S/o. Bheemappa, Retired Employee
Karnataka High Court · (2012) 08 KAR CK 0288
High Courts08 Aug 2012Dismissed
M/s Trimurthy Auto Finance Vs Smt. Ramadevi and Sri B.M. Rajanna
Karnataka High Court · (2012) 08 KAR CK 0283
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4
High Courts08 Aug 2012Dismissed
Krishnappa @ Ramakrishnappa Vs Sakethram Naidu
Karnataka High Court · (2012) 08 KAR CK 0282
Karnataka Rent Control Act, 1961 — Section 21 (1) (a), 21 (1) (n)
High Courts08 Aug 2012
Smt. Krishnaveni Shanbhogue and Others Vs Smt. Seethamma Shedthi and Others
Karnataka High Court · (2012) 08 KAR CK 0238
High Courts08 Aug 2012
M.B. Kantharaju Vs Ravikumar H and Others
Karnataka High Court · (2012) 08 KAR CK 0220
High Courts08 Aug 2012
Sri M. Devaraju Vs Sri K.B. Boraiah and The I.C.I.C.I. Lombard Insurance Co. Ltd. No. 263, Mythri Arcade Kantharajaurs Road Saraswathipuram, Mysore
Karnataka High Court · (2012) 08 KAR CK 0219
High Courts08 Aug 2012
Sri Subraya Bhat Rep. by G.P.A Holder A. Saraswathiamma Vs Annu Naika, Usman Beary and The Oriental Insurance Company Ltd.
Karnataka High Court · (2012) 08 KAR CK 0218
Motor Vehicles Act, 1988 — Section 166
High Courts08 Aug 2012
Athar Ali Khan Zai Vs Smt. D.N. Parvathamma and The New India Insurance Co. Limited
Karnataka High Court · (2012) 08 KAR CK 0217
Motor Vehicles Act, 1988 — Section 166