High Courts14 Sept 2012Allowed
Sri T.M. Pillahanumaiah, Since dead by his L.Rs. (Smt. Miniyamma and Mylarappa) Vs Sri Muniyappa
Karnataka High Court · (2012) 09 KAR CK 0267
Karnataka Land Reforms Act, 1961 — Section 132, 133
COURT ARCHIVE
Karnataka High Court judgments, 2012
2,111 judgments · page 24 of 106
High Courts14 Sept 2012Dismissed
Ismail Vs Abdul Rahiman and Others
Karnataka High Court · (2013) 1 AKR 112
Karnataka Land Reforms Act, 1961 — Section 48 A
High Courts14 Sept 2012Dismissed
Regional Manager National Insurance Co. Ltd. Regional Office, Subharam Complex, 144, M.G. Road Bangalore - 560001 Vs Mahesh Yadav
Karnataka High Court · (2012) 09 KAR CK 0265
Workmens Compensation Act, 1923 — Section 2 (1) (1)
High Courts14 Sept 2012
Manjunatha, Aruna, Sheikh Abdul Rahim and Nagaraja Vs State of Karnataka
Karnataka High Court · (2012) 09 KAR CK 0264
Karnataka Police Act, 1963 — Section 78 (3)
High Courts14 Sept 2012
Renuka and Others Vs The Senior Divisional Manager The National Insurance Co. Ltd. Prestige Complex, Ramaswamy Circle Mysore and Thimmappa
Karnataka High Court · (2012) 09 KAR CK 0131
High Courts14 Sept 2012Allowed
Tulsa Y. Sawkar, Cheryll Patil and Others Vs B.R. Patil, Dayanand R. Patil Sri B.R. Patil Vs Smt. Tulasa Y. Sawkar and Others Dayanand R. Patil, Smt Kasha S.G. Malghan Vs B.R. Patil and Tulsa Y. Sawkar
Karnataka High Court · (2012) 09 KAR CK 0130
Hindu Succession Act, 1956 — Section 26
High Courts14 Sept 2012Allowed
Sri Rudrappa Vs Sri H.R. Shivakumar, Smt Halamma and Kenchappa Gowlera Dead by L.Rs. (Smt. Ningamma Gowlera and Smt. Halamma
Karnataka High Court · (2013) 1 AKR 134
High Courts14 Sept 2012
M/s J.K. Tyres Ltd., Formerly M/s Vikrant Tyres Limited Vs Mysore Division Hotel, Worker''s Union
Karnataka High Court · (2013) 1 AKR 205
Factories Act, 1948 — Section 46Karnataka High Court Act, 1961 — Section 4
High Courts14 Sept 2012Dismissed
Sri A L. Satish Kumar and Others Vs The State of Karnataka and Others
Karnataka High Court · (2013) 1 KarLJ 213
Constitution of India, 1950 — Article 226, 46Karnataka Municipal Corporations Act, 1976 — Section 58Karnataka Transparency in Public Procurements Rules, 2000 — Rule 10, 17, 17 (1), 17 (2)
High Courts14 Sept 2012Dismissed
State Vs Hanumashetty
Karnataka High Court · (2012) 09 KAR CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13 (1) (d), 13 (2), 20, 7
High Courts14 Sept 2012
Sri Dadapeer Vs Sri K. Mohammed Asif Ali and The Manager Cholamandalam M.S. General Insurance Co. Ltd. Dere House, 2nd Floor New No. 2, N.S.C. Bose Road Chennai - 400001 Tamil Nadu
Karnataka High Court · (2012) 09 KAR CK 0085
High Courts13 Sept 2012Dismissed
Karnataka State Road Transport Corporation and Another Vs Vishnu P. Kalal
Karnataka High Court · (2013) 1 AKR 320
High Courts13 Sept 2012
Smt. Pushpavathi M. and Others Vs The State of Karnataka and The Special Recruitment Committee Hassan Institute of Medical Science
Karnataka High Court · (2012) 09 KAR CK 0263
High Courts13 Sept 2012Dismissed
Sri. K.S. Abdul Azeez Vs The Mangalore City Corporation Sri Abbobakkar Siddique Vs The Managalore City Corporation Mangalore
Karnataka High Court · (2012) 09 KAR CK 0262
City of Nagpur Corporation Act, 1948 — Section 70Karnataka Municipal Corporations Act, 1976 — Section 176
High Courts13 Sept 2012
Sri R. Rajashekaraiah, Sri M.H. Lokesh, Smt K.N. Sharadamma and Smt. V. Suma Vs The State of Karnataka and Others
Karnataka High Court · (2012) 09 KAR CK 0261
Karnataka Education Act, 1983 — Section 98
High Courts13 Sept 2012
Sri K. Ashok Suvarna Vs Dr. B. Nishakanth Shetty
Karnataka High Court · (2012) 09 KAR CK 0215
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts13 Sept 2012
Madiwalappa Naikodi Since Deceased By His Legal Representatives, Laxmibai Naikodi and Saibanna Naikodi Vs The State of Karnataka
Karnataka High Court · (2012) 09 KAR CK 0214
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482
High Courts13 Sept 2012Allowed
D. Ramu and Another Vs State of Karnataka and Others
Karnataka High Court · (2013) 1 AKR 429
High Courts13 Sept 2012Dismissed
U. Lawrance Rajan Vs Krishna Prakash
Karnataka High Court · (2012) 09 KAR CK 0191
High Courts13 Sept 2012Allowed
Sri. Tony Vincent and Smt. Sunita Tony Vs Sri. M.C. Kishore
Karnataka High Court · (2012) 09 KAR CK 0180