High Courts18 Jul 2011
Commissioner of Income Tax and Another Vs Sunil Kini K.
Karnataka High Court · (2013) 354 ITR 623
COURT ARCHIVE
Karnataka High Court judgments, 2011
2,843 judgments · page 79 of 143
High Courts15 Jul 2011
Commissioner of Income Tax, Karnataka (Central) Vs H.R. Basavaraj
Karnataka High Court · (2011) 07 KAR CK 0288
High Courts15 Jul 2011Dismissed
Canbank Financial Services Ltd. Vs Income Tax Officer, International Taxation, Ward 19(2) Bangalore
Karnataka High Court · (2011) 07 KAR CK 0284
High Courts15 Jul 2011
Commissioner of Income Tax Vs Late H.R. Basavaraj by Lr.
Karnataka High Court · (2012) 251 CTR 300
Income Tax Act, 1961 — Section 132, 143 (3), 158 BC
High Courts15 Jul 2011
The Commissioner of Income Tax Karnataka (Central) Central Revenue Buildings Queens Road Bangalore-560001 Vs Late Sri H.R. Basavaraj by Legal Representative M/s. H.R.B. Family Trust
Karnataka High Court · (2011) 07 KAR CK 0275
Income Tax Act, 1961 — Section 131, 132, 132 (4), 143 (3), 158 BC
High Courts15 Jul 2011
State of Karnataka Vs Kitchen Appliances India Limited
Karnataka High Court · (2012) 51 VST 439
Karnataka Value Added Tax Act, 2003 — Section 30Karnataka Value Added Tax Rules, 2005 — Rule 3 (2) (c)
High Courts15 Jul 2011Dismissed
The New India Assurance Company Ltd. Vs Smt. Ameenabi and Shri. D. Lakshmanamurthy Ameenabi Vs New India Ass. Company Ltd. and D. Lakshman Murthy
Karnataka High Court · (2011) 07 KAR CK 0154
Motor Vehicles Act, 1988 — Section 166
High Courts15 Jul 2011Allowed
Ambarish Vs State of Karnataka
Karnataka High Court · (2011) 5 KarLJ 465
Arms Act, 1959 — Section 25, 3Penal Code, 1860 (IPC) — Section 149, 307, 332, 341, 353
High Courts15 Jul 2011
Ashok Kumar Ratanlal Sakhala and Others Vs Sri Sajjan Raj Sankla and Others
Karnataka High Court · (2011) 07 KAR CK 0152
High Courts15 Jul 2011Dismissed
Canbank Financial Services Ltd. Vs ITO, International Taxation
Karnataka High Court · (2012) 204 TAXMAN 119 : (2011) 15 TAXMAN 128
Income Tax Act, 1961 — Section 115 JB, 143 (1), 154, 234 C
High Courts15 Jul 2011
CIT Vs Late H.R. Basavaraj
Karnataka High Court · (2011) 339 ITR 63
Income Tax Act, 1961 — Section 131, 132, 132 (4), 143 (3), 158 BC
High Courts15 Jul 2011Allowed
Sathisha Vs The State
Karnataka High Court · (2011) 07 KAR CK 0129
Penal Code, 1860 (IPC) — Section 332, 353, 399, 402
High Courts15 Jul 2011Dismissed
Tata Elxsi Limited Vs Point Red Telecom Limited (Earlier Pointred Telecom Private Limited)
Karnataka High Court · (2011) 07 KAR CK 0128
Companies Act, 1956 — Section 433 (e), 434, 439
High Courts15 Jul 2011
Mr. Shanthilal Jain Vs The United Western Bank Ltd. and Mr. Subhash Kumar Jain V.S. Paper Agencies
Karnataka High Court · (2011) 07 KAR CK 0127
High Courts15 Jul 2011
G. Lakshmikanth Vs The Oriental Insurance Company Ltd.
Karnataka High Court · (2011) 07 KAR CK 0126
Motor Vehicles Act, 1988 — Section 166
High Courts15 Jul 2011Allowed
Mahesha Vs Smt. L. Suma
Karnataka High Court · (2011) 07 KAR CK 0104
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
High Courts15 Jul 2011Dismissed
Smt. Shobha Surendar and Sri. Y.S. Surendar Murthy Vs Sri. C.R. Nagaraja Setty and Others
Karnataka High Court · (2011) 07 KAR CK 0066
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 6 Rule 17, 16
High Courts15 Jul 2011
The Commissioner of Income Tax C.R. Building Queens Road Bangalore-560001 and The Deputy Commissioner of Income Tax Central Circle-2(1) C.R. Building Queens Road Bangalore Vs Smt. Indramma No. 294, 16th Cross Uppar Palace Orchads Sadashivnagar Bangalore-577080
Karnataka High Court · (2012) ILR (Kar) 2174 : (2012) 209 TAXMAN 563
Income Tax Act, 1961 — Section 139, 139 (1), 142, 142 (1), 143
High Courts15 Jul 2011
Gourish Shankar Bhat Vs Karnataka Lokayukta
Karnataka High Court · (2011) 07 KAR CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 227, 239Prevention of Corruption Act, 1988 — Section 13 (1) (e), 13 (2)
High Courts15 Jul 2011Dismissed
B. Damodar Vaman Baliga Jewellers Vs Joint Commissioner of Income Tax
Karnataka High Court · (2013) 353 ITR 206