High Courts27 Jul 2011Dismissed
Commissioner of Income Tax and Another Vs H.E. Mynuddin Pasha
Karnataka High Court · (2011) 338 ITR 533 : (2011) 202 TAXMAN 1
Income Tax Act, 1961 — Section 132, 139, 158 BB (1) (ca)
COURT ARCHIVE
Karnataka High Court judgments, 2011
2,843 judgments · page 70 of 143
High Courts27 Jul 2011Allowed
Commissioner of Income Tax, Mysore Vs K.C. Puttaswamy Gowda
Karnataka High Court · (2011) 202 TAXMAN 661
Finance Act, 2002 — Section 113, 158 BC
High Courts27 Jul 2011Dismissed
Bata India Ltd. Vs K.K. Leena and Another
Karnataka High Court · (2012) 1 LLJ 807
Industrial Disputes Act, 1947 — Section 10, 33 (2) (b)
High Courts27 Jul 2011Allowed
Sri. R. Adhikesavulu Naidu and Others Vs The State of Karnataka, The Commissioner Bangalore Development Authority and The Special Land Acquisition Officer Bangalore Development Authority
Karnataka High Court · (2011) 5 KarLJ 524
Karnataka Land Revenue Act, 1964 — Section 294, 295, 297, 95
High Courts27 Jul 2011Dismissed
The Commissioner of Income Tax and The Addl Commissioner of Income Tax Vs Vijaya Bank
Karnataka High Court · (2012) 246 CTR 548 : (2011) 338 ITR 489 : (2011) 201 TAXMAN 371
Income Tax Act, 1961 — Section 113 JB, 115 WE (1), 140 A, 143 (3), 206 C
High Courts26 Jul 2011
Sri. Govindappa Vs The Deputy Commissioner and Others
Karnataka High Court · (2011) 6 KarLJ 526
Constitution of India, 1950 — Article 227Karnataka Land Revenue Act, 1964 — Section 127, 133, 136
High Courts26 Jul 2011Dismissed
Commissioner of Income Tax, Bangalore Vs Maxim India Integrated Circuit Design (P.) Ltd.
Karnataka High Court · (2011) 202 TAXMAN 365
Income Tax Act, 1961 — Section 10 A, 10 A (ii)
High Courts26 Jul 2011Allowed
K.N. Savitha Vs State of Karnataka
Karnataka High Court · (2011) 07 KAR CK 0166
Hindu Marriage Act, 1955 — Section 24, 25, 25 (1), 26
High Courts26 Jul 2011Dismissed
Chanabasappa Kholkar Vs The Special Land Acquisition Officer, U.K.P. Alamaiti, Dist. Bijapur
Karnataka High Court · (2013) 1 AKR 435
Land Acquisition Act, 1894 — Section 11, 18, 18 (3) (b), 28 (1), 28 A (1) (3)
High Courts25 Jul 2011
Ramappa Baligeri Vs State of Karnataka
Karnataka High Court · (2013) 1 AKR 539 : (2013) 1 KCCR 479
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 498A, 498A
High Courts25 Jul 2011Allowed
Datta Babu Gadakari and Others Vs State of Karnataka
Karnataka High Court · (2013) 1 AKR 305
High Courts25 Jul 2011Dismissed
Smt. Ranee Govindram Hassanand, represented by her Attorney Holder and Mr. N. Balakrishna Vs The Chief Secretary of Karnataka, Government of Karnataka and Others
Karnataka High Court · (2011) 07 KAR CK 0007
High Courts22 Jul 2011
State by Inspector of Police Chintamani Rural Police Station Kolar Dist Vs Mustaq Beig
Karnataka High Court · (2011) 07 KAR CK 0283
High Courts22 Jul 2011Allowed
N. Shivaprakash Vs John. L. Lowicy
Karnataka High Court · (2011) 07 KAR CK 0271
Penal Code, 1860 (IPC) — Section 279, 338
High Courts22 Jul 2011Dismissed
Sri Siddalingaiah Vs Sri Ahmed Khan, Sri. K.N. Vijaya Babu and M/s United India Insurance Co. Ltd.
Karnataka High Court · (2011) 07 KAR CK 0270
Limitation Act, 1963 — Section 5
High Courts22 Jul 2011Allowed
Sameer Ahamad Vs Francis Fernandese
Karnataka High Court · (2011) 07 KAR CK 0269
High Courts22 Jul 2011Dismissed
Dr. G.R. Rajagopal @ Dr. Rajagopal and Dr. Rekha Vs Karnataka State Finance Corporation
Karnataka High Court · (2011) 07 KAR CK 0268
Limitation Act, 1963 — Section 137State Financial Corporations Act, 1951 — Section 31 (1), 31 (1) (aa), 32, 32 (1A)
High Courts22 Jul 2011Allowed
Raja Poojary Vs Ilyas Rana, General Power of Attorney Holder of T R Mohammed Ismail Shariff and National Insurance Co. Ltd.
Karnataka High Court · (2011) 07 KAR CK 0267
High Courts22 Jul 2011Allowed
Basavarajappa Vs GA Mallika and The National Insurance Co. Ltd.
Karnataka High Court · (2011) 07 KAR CK 0266
High Courts22 Jul 2011
City Municipal Council and Others Vs Sri S. Rajesh Kumar and Others
Karnataka High Court · (2011) 07 KAR CK 0265