High Courts11 Aug 2011Dismissed
Dr. N.M. Manjunath and Dr. Sunil S. Nayak Vs The Rajiv Gandhi University of Health Sciences and A.B. Shetty Memorial Institute of Dental Sciences
Karnataka High Court · (2011) 08 KAR CK 0017
COURT ARCHIVE
Karnataka High Court judgments, 2011
2,843 judgments · page 66 of 143
High Courts11 Aug 2011Dismissed
M/S. Zam Zam Trading, No. 15, 1st Floor, P.C. Road, Balepet Cross, Bangalore - 53 Vs Adll. Comr of Comrl Taxes, Zone-1, 3rd Floor VTK, Gandinagar, Bangalore- 9
Karnataka High Court · (2011) 46 VST 546
Karnataka Value Added Tax Act, 2003 — Section 53 (2), 53 (2) (C), 53 (2) (d), 64 (1)
High Courts11 Aug 2011
S.N. Rao @ S. Nagaraja Rao, Krishnaprasad Rao and K.R. Krishnamurthy Naidu Vs State Public Prosecutor, For Yelandur Police, Office At High Court Building, Bangalore
Karnataka High Court · (2011) 08 KAR CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 468 CPenal Code, 1860 (IPC) — Section 120 B, 182, 313, 34, 420
High Courts11 Aug 2011Allowed
Chikkanna Vs State of Karnataka
Karnataka High Court · (2011) 08 KAR CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 143, 147, 148, 302, 34
High Courts11 Aug 2011
Shri B.H. Somashekar and Others Vs The State of Karnataka
Karnataka High Court · (2011) 08 KAR CK 0010
High Courts11 Aug 2011Dismissed
Shri H. Venkatesha Vs M/S Festo Controls Pvt. Ltd. M/S Festo Controls Pvt. Ltd. Vs Shri H.Venkatesha
Karnataka High Court · (2011) 08 KAR CK 0009
Industrial Disputes Act, 1947 — Section 1, 10 (4-A), 11 A
High Courts11 Aug 2011Dismissed
The Commissioner of Income Tax, C.R. Building, Queens Road, Bangalore and The Joint commissioner of Income Tax(Asst), Special Range-2., C.R. Building, Queens Road, Bangalore Vs M/s. Micro Nova Pharmaceuticals Pvt. Ltd., No. 3, Queens Road, Bangalore
Karnataka High Court · (2012) 249 CTR 110 : (2012) 340 ITR 118
Income Tax Act, 1961 — Section 158 BFA (1), 240 (b)
High Courts11 Aug 2011Dismissed
Alphagam Coating Solutions Pvt. Ltd. Vs Oval Rolycoats Pvt. Ltd.
Karnataka High Court · (2011) 08 KAR CK 0007
Companies Act, 1956 — Section 433 (e), 433 (f), 434, 434 (1) (a)
High Courts10 Aug 2011Dismissed
Sri. Suresh Mallya and Others Vs The Karnataka Forest Development Corporation and Others
Karnataka High Court · (2011) 08 KAR CK 0099
Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 14
High Courts10 Aug 2011Dismissed
Mrs. Mary Vasantha Joseph and Others Vs Mrs. Gracy Abraham and Others
Karnataka High Court · (2011) 08 KAR CK 0098
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 151Limitation Act, 1963 — Section 5
High Courts10 Aug 2011Dismissed
K. Ajitkumar Gadiyar and Others Vs Corporation Bank Sri. V.S. Rajeev Iyer Vs The Corporation Bank, A Government of India Enterprise
Karnataka High Court · (2011) 08 KAR CK 0094
Corporation Bank (Officers) Service Regulations, 1982 — Regulation 3 (1), 4Employees State Insurance Act, 1948 — Section 2 (22)Industrial Disputes Act, 1947 — Section 2 (rr)
High Courts09 Aug 2011Dismissed
S. Ramaiah, S. Siddappa and S. Nanjappa Vs Kendriya Upadhayara Sangha and Others
Karnataka High Court · (2011) 08 KAR CK 0093
High Courts09 Aug 2011
Sri D. Chandrashekar and Others Vs The State of Karnataka
Karnataka High Court · (2011) 08 KAR CK 0082
High Courts09 Aug 2011Allowed
Shri George Zachariah and Smt. Elizabeth Zachariah Vs Mr. Noel F.C. Pinto, Shri P.D. Kishore Pal, Smt. S. Nagalakshmi Ammal and Kasthuri Rangan JDR No. 1 since deceased by L.Rs., (Smt. K.R. Sharada, Sri K.R. Jaya shankar, Sri K.R. Radha and Miss. K.R. Lalitha) P.D. Kishore Pal Vs Shri George Zachariah and Others
Karnataka High Court · (2011) 08 KAR CK 0081
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 95, Order 21 Rule 97, 151Limitation Act, 1963 — Section 18, 5
High Courts09 Aug 2011Allowed
N. Sridhar Reddy Vs The Special Land Acquisition Officer and Others
Karnataka High Court · (2011) 08 KAR CK 0080
Land Acquisition Act, 1894 — Section 30, 31 (2)
High Courts09 Aug 2011Allowed
The Commissioner of Income Tax Ltu. Jss Towers. BSK III Stage Bangalore and The Asst.Commissioner of Income Tax Circle-12(5), C.R. Building, Queens Road, Bangalore and Others Vs M/s. Yokogawa India Ltd., Plot No. 96, 3rd Cross Electronics City Complex, Hosur Road, Bangalore - 560 100 and Others etc. etc.
Karnataka High Court · (2011) 08 KAR CK 0063
Income Tax Act, 1961 — Section 10 A, 143 (3), 32 (1), 72 (2), 80 B (5)
High Courts08 Aug 2011Dismissed
United India Insurance Co. Ltd. Vs Smt. Mumtaz Begum and Another
Karnataka High Court · (2013) ACJ 1563 : (2013) 1 AKR 355
High Courts08 Aug 2011Allowed
Sri L.A. Hema Reddy and Sri Jayarama Reddy Vs Smt. A. Jayalakshmamma and Others
Karnataka High Court · (2011) 08 KAR CK 0115
Transfer of Property Act, 1882 — Section 52
High Courts08 Aug 2011Dismissed
National Insurance Co Ltd Haveri Vs Rudregowda @ Rudregowdappa Shivannagowda and S.G. Shivakumar Chinnekatte Rudregowda @ Rudregowdappa Shivannagowda Vs National Insurance Co Ltd and S.G. Shivakumar Chinnekatte Yamanappa Vs National Insurance Co Ltd., Haveri
Karnataka High Court · (2011) 08 KAR CK 0092
General Clauses Act, 1897 — Section 13Karnataka Motor Vehicles Rules, 1989 — Rule 100Motor Vehicles Act, 1988 — Section 147, 147 (1) (b) (i)
High Courts08 Aug 2011Dismissed
Mr. A Govindaraju and Sneha Marketing Service Vs Smt. K Usha
Karnataka High Court · (2011) 08 KAR CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 361 A, 362, 369, 374, 397Negotiable Instruments Act, 1881 (NI) — Section 138, 147