High Courts23 Sept 2011Allowed
Annappa Naika, Rep. by father Natural Guardian, Ganganaika Vs Ranganath, Smt. Anusuya and Branch Manager, National Insurance Co., Ltd.
Karnataka High Court · (2011) 09 KAR CK 0154
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Karnataka High Court judgments, 2011
2,843 judgments · page 50 of 143
High Courts23 Sept 2011Allowed
Sri. A.N. Rajashekar Vs The New India Assurance Company Limited and C. Manjunath
Karnataka High Court · (2011) 09 KAR CK 0153
High Courts23 Sept 2011
Commissioner of Central Excise Vs Dhiren Gandhi
Karnataka High Court · (2011) 33 STT 544
Central Excise Act, 1944 — Section 11, 11 ACENVAT Credit Rules, 2002 — Rule 13 (1), 9 (2)
High Courts23 Sept 2011
The Divisional Manager, The New India Assurance Co. Ltd. Vs S.T. Raghavendra and Lakshmidevi @ Lakshmi Prabha Lakshmidevi @ Lakshmi Prabha and K.S. Rajeshwary Vs S.T. Raghavendra and Others
Karnataka High Court · (2011) 09 KAR CK 0137
Motor Vehicles Act, 1988 — Section 166
High Courts23 Sept 2011
Valere Power India Pvt. Ltd. Vs Commr. of C.Ex., Bangalore-I
Karnataka High Court · (2012) 279 ELT 501
High Courts23 Sept 2011Allowed
K.K. Nag Ltd. Vs Additional Commissioner of Commercial Taxes, Zone I, Gandhinagar, Bangalore
Karnataka High Court · (2012) 54 VST 59
Karnataka Sales Tax Act, 1957 — Section 22 A (1), 6 BKarnataka Tax on Entry of Goods Act, 1979 — Section 15 (2)
High Courts23 Sept 2011Dismissed
mPortal India Wireless Solutions (P.) Ltd. Vs Commissioner of Service Tax
Karnataka High Court · (2012) 27 STR 134 : (2012) 34 STT 322 : (2013) 63 VST 168
CENVAT Credit Rules, 2002 — Rule 5Finance Act, 1994 — Section 11 B
High Courts23 Sept 2011Allowed
M.K. Gurumurthy Vs Branch Manager, National insurance Co. Ltd., Branch Office, V.V. Road, Mandya City, Mandya District
Karnataka High Court · (2011) 09 KAR CK 0006
Motor Vehicles Act, 1988 — Section 166
High Courts23 Sept 2011Allowed
Smt. Venkatamma and P Ashok Kumar Reddy Vs State of Karnataka and Others
Karnataka High Court · (2011) 09 KAR CK 0005
Karnataka Land Revenue Act, 1964 — Section 128, 129
High Courts23 Sept 2011Allowed
Kum. Dakshitha Vs Sri. Siddappaji, M Nayaka and United India Insurance Co. Ltd.
Karnataka High Court · (2011) 09 KAR CK 0004
Motor Vehicles Act, 1988 — Section 166
High Courts23 Sept 2011Allowed
Master Kiran Since The Petitioner Is Minor Hence Represented By His Mother Smt. Kusuma Vs Shri. K. Shivanna, Shri. Chetan Kumar and United India Insurance Company Limited
Karnataka High Court · (2012) 2 TAC 959
High Courts22 Sept 2011Dismissed
The Managing Director Karnataka State Seeds Corporation Ltd. Vs Sri C.K. Amaresh
Karnataka High Court · (2011) 09 KAR CK 0195
High Courts22 Sept 2011Dismissed
Sri Gopal Mudaliar Vs Sri Ramula Sannidhi, represented by its Yejman Dharmakartha Sri Gadi R. Parthasarathy and Dharmakartha Sri P.G. Padmanabhan
Karnataka High Court · (2011) 09 KAR CK 0194
Transfer of Property Act, 1882 — Section 106
High Courts22 Sept 2011Dismissed
Commissioner of Service Tax, Bangalore Vs Aravind Fashions Ltd.
Karnataka High Court · (2012) 278 ELT 164 : (2012) 25 STR 583 : (2012) 34 STT 314 : (2012) 50 VST 310
Finance Act, 1988 — Section 68 (2)Service Tax Rules, 1994 — Rule 2 (1) (d) (iv)
High Courts22 Sept 2011Dismissed
The Commissioner of Customs Vs Powerica Ltd.
Karnataka High Court · (2011) 188 ECR 142 : (2012) 276 ELT 302
Customs Act, 1962 — Section 28 (2B)
High Courts22 Sept 2011Dismissed
S.N. Manjunath Murthy Vs H.B. Honnamakki Ramesh Hegde and H.A. Nagabhushana Bhatta
Karnataka High Court · (2011) 09 KAR CK 0167
Civil Procedure Code, 1908 (CPC) — Section 19
High Courts22 Sept 2011Allowed
Smt Meena K. Vs Sri N.R. Ravi Kumar
Karnataka High Court · (2011) 09 KAR CK 0166
Criminal Procedure Code, 1973 (CrPC) — Section 200Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts22 Sept 2011Dismissed
K. Vasudevan Nair Vs The Managing Director, Hindustan Aeronautics Limited, The General Manager (P and A), Hindustan Aeronautics Limited and The Director (Personnel), Hindustan Aeronautics Limited
Karnataka High Court · (2011) 09 KAR CK 0164
High Courts22 Sept 2011Dismissed
Smt. Mayamma and Others Vs The State of Karnataka and Others
Karnataka High Court · (2011) 09 KAR CK 0152
High Courts22 Sept 2011Dismissed
Sri N. Nagaraja Shetty, Partner of Vasavi Food Products and Sri Vasavi Food Products Vs State
Karnataka High Court · (2011) 09 KAR CK 0151
Criminal Procedure Code, 1973 (CrPC) — Section 200Negotiable Instruments Act, 1881 (NI) — Section 138