High Courts17 Oct 2011Allowed
Srinidhi Gold Vs ITO
Karnataka High Court · (2012) 210 TAXMAN 120
Income Tax Act, 1961 — Section 143 (2), 253 (1) (2), 254 (2), 256, 260 A
COURT ARCHIVE
Karnataka High Court judgments, 2011
2,843 judgments · page 46 of 143
High Courts15 Oct 2011Dismissed
Mohd Gousuddin and Md. Naseeruddin both Represented by GPA Holder, Mohd. Galib Pasha Vs The Chief Executive Officer, Karnataka Board of Wakf, Darul Awakfs and Others
Karnataka High Court · (2011) 10 KAR CK 0133
High Courts15 Oct 2011Allowed
Commissioner of Income Tax Vs United Breweries Ltd.
Karnataka High Court · (2011) 10 KAR CK 0131
High Courts15 Oct 2011Allowed
The Commissioner of Income Tax, International Taxation, Rastrothana Building, Nrupatunga Road, Bangalore and The Income Tax Officer (Intl. Taxation) Ward 19(2), Rastrothana Building, Nrupatunga Road, Bangalore Vs M/s Infosys Technologies Ltd Plot No. 44 and 97A, 3rd Cross, Electric City Hosur Road, Bangalore-561229
Karnataka High Court · (2012) 204 TAXMAN 311
Income Tax Act, 1961 — Section 195, 201 (1)
High Courts15 Oct 2011Allowed
Patel Bommegowda Vs S.T. Devaraju and The National Insurance Company Limited
Karnataka High Court · (2011) 10 KAR CK 0104
High Courts15 Oct 2011Allowed
Sri Anand Kumar Agarwal, Smt. Suma Agarwal and Sri Mayanka Agarwal Vs Sri Ananthaiah
Karnataka High Court · (2011) 10 KAR CK 0103
High Courts15 Oct 2011Allowed
Guruswamy, G. Leela and Pavithra Vs M/s. The Oriental Insurance Co. Ltd.
Karnataka High Court · (2011) 10 KAR CK 0102
High Courts15 Oct 2011Dismissed
Smt. Basamma and Sri S.Y. Manjunath Vs The IFFCO Tokyo General Insurance Co. Ltd. The Divisional Manager, IFFCO-Tokio General Insurance Co. Ltd., KSCMF Building, III Floor III Block, No. 8, Cunnigha Road, Bangalore Retail Office No. 28, I Floor City Centre, Church Street Bangalore 560 001 Vs Smt. Basamma
Karnataka High Court · (2011) 10 KAR CK 0100
High Courts15 Oct 2011Allowed
Shubha C.N. Vs The Oriental Insurance Co. Ltd. and Sri. A. Subramanya
Karnataka High Court · (2011) 10 KAR CK 0088
Motor Vehicles Act, 1988 — Section 166
High Courts15 Oct 2011Allowed
Mrs. Hajira Sultana Vs Mr. Sashidharan
Karnataka High Court · (2011) 10 KAR CK 0087
Motor Vehicles Act, 1988 — Section 166
High Courts15 Oct 2011Allowed
Sri K.R Krishnaswamy Iyengar Vs The United India Insurance Co. Ltd. and The Managing Director. B.M.T.C.
Karnataka High Court · (2011) 10 KAR CK 0086
High Courts15 Oct 2011Allowed
M. Venktaiah Vs Narayana Pasaikar
Karnataka High Court · (2011) 10 KAR CK 0085
Motor Vehicles Act, 1988 — Section 166
High Courts15 Oct 2011
Anil K. Vs K.M. Vikas and M/s Bajaj Allianz Gen. Ins. Co. Ltd. Branch Office, 105, A Cears Plaza, No. 136 Bajaj Allianz General Insurance Company Limited Vs Anil. K and K.M. Vikas
Karnataka High Court · (2011) 10 KAR CK 0081
High Courts15 Oct 2011Allowed
Commissioner of Income Tax, International Taxation Vs Samsung Electronics Co. Ltd.
Karnataka High Court · (2011) 203 TAXMAN 477
Constitution of India, 1950 — Article 12, 366 (12)Income Tax Act, 1961 — Section 195, 195 (1), 9 (1) (vi), 90
High Courts15 Oct 2011Allowed
M.B. Manjunath Gowda Vs Deputy Commissioner, Shimoga District, Shimoga and Others
Karnataka High Court · (2011) 10 KAR CK 0035
Karnataka A.P.M (Regulation and Development) Rules, 1968 — Rule 34 (2), 35 (1), 35 (4), 38
High Courts15 Oct 2011Dismissed
Karnataka Neeravari Nigam Limited Vs M/s. Shetty Construction Co. Pvt. Ltd.
Karnataka High Court · (2011) 10 KAR CK 0032
Arbitration Act, 1940 — Section 30, 33, 37 (1)
High Courts15 Oct 2011Allowed
The Commissioner of Income Tax C.R. Building, Queens Road, Bangalore and The Asst. Commissioner of Income Tax, Central Circle-II, Bangalore Vs M/s. United Breweries Ltd., No. 1/1, Vittal Malya Road, Bangalore
Karnataka High Court · (2011) 10 KAR CK 0031
Companies Act, 1956 — Section 30, 309, 36, 37Income Tax Act, 1961 — Section 143 (i) (a), 2 (41), 35 (i) (4), 37, 49 (c)
High Courts15 Oct 2011Allowed
United Communications, Udupi Vs Commissioner of Central Excise, Central Excise Commissionerate
Karnataka High Court · (2012) 281 ELT 168 : (2012) 34 STT 285 : (2012) 48 VST 118
Finance Act, 1994 — Section 73, 73 (3), 76, 78
High Courts15 Oct 2011Allowed
World View Vision Vs Commissioner of Central Excise
Karnataka High Court · (2012) 26 STR 304 : (2012) 34 STT 289
Finance Act, 1994 — Section 73 (3), 76, 78
High Courts15 Oct 2011Allowed
Xalted Information Systems Private Limited Vs Arasor Corporation
Karnataka High Court · (2011) 10 KAR CK 0023