High Courts03 Nov 2011Dismissed
Union of India and Others Vs Sri Lewellyin Joseph, Sri Manak Lal, Sri B.N. Mohan and Sri J. Suresh Babu
Karnataka High Court · (2011) 11 KAR CK 0197
Indian Railway Establishment Manual — Rule 216
COURT ARCHIVE
Karnataka High Court judgments, 2011
2,843 judgments · page 39 of 143
High Courts03 Nov 2011
Sri B. Shivaiingaiah Vs Karnataka State Warehousing Corporation
Karnataka High Court · (2011) 11 KAR CK 0189
High Courts03 Nov 2011Allowed
Vittala Poojary and Vanaja Vs K. J. Adhikari and Branch Manager, United India Insurance Company Ltd.
Karnataka High Court · (2011) 11 KAR CK 0185
High Courts03 Nov 2011Allowed
Sri. Sheena Poojary Vs Sri. H. Rama Naik and H. Anand Shetty
Karnataka High Court · (2011) 11 KAR CK 0184
High Courts03 Nov 2011Dismissed
The Branch Manager, The Oriental Insurance Company Ltd. Vs Smt. Kanthi @ Chandravathy and Others
Karnataka High Court · (2011) 11 KAR CK 0183
Motor Vehicles Act, 1988 — Section 166
High Courts03 Nov 2011
H. Ravi Vs State
Karnataka High Court · (2011) 11 KAR CK 0125
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts03 Nov 2011Dismissed
Karibasavaraju R. Vs The State of Karnataka and Others
Karnataka High Court · (2011) 11 KAR CK 0123
High Courts03 Nov 2011Allowed
Sri. Anthonyswamy and Sri. Shekar Raju K V Vs Coffee Board Employees House Building Co-operative Society Coffee Board, Bruhath Bangalore Mahanagara Palike and Bangalore Development Authority
Karnataka High Court · (2011) 11 KAR CK 0049
High Courts03 Nov 2011
Smt. Leelavathi Vs M/s. New India Assurance Company Ltd. and Sri. N.Kumara Vel
Karnataka High Court · (2011) 11 KAR CK 0034
Motor Vehicles Act, 1988 — Section 166
High Courts03 Nov 2011Allowed
K. Bommalingappa@Bramhananda Vs The Branch Manager The Oriental Insurance Company Ltd. and Raja s. Taratare
Karnataka High Court · (2011) 11 KAR CK 0033
High Courts03 Nov 2011
National Insurance Company Ltd. Vs A.T. Manjunath and A.T. Arun Kumar and S.G. Krishnaswamy A.T. Manjunath and A.T. Arun Kumar Vs The Branch Manager, M/s. National Insurance Company Ltd., Branch Office, Muddappa Complex, Shirani Road, Tumkur - 572101 and S.G. Krishnaswamy
Karnataka High Court · (2011) 11 KAR CK 0031
High Courts03 Nov 2011Allowed
Anwar Khan Vs Sri S.P. Lokesh Kumar and The Branch Manager United India Insurance Company Ltd.
Karnataka High Court · (2011) 11 KAR CK 0030
High Courts03 Nov 2011
Puttaswamy Vs Central Bank of India
Karnataka High Court · (2011) 11 KAR CK 0027
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13 (2), 17
High Courts03 Nov 2011
Latha Vs Central Bank of India
Karnataka High Court · (2011) 11 KAR CK 0026
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13 (2), 17
High Courts03 Nov 2011Dismissed
Sri Sanjay G Lingadalli Vs The State of Karnataka and Sri Prashant M M
Karnataka High Court · (2011) 11 KAR CK 0024
High Courts03 Nov 2011Dismissed
Union of India Vs B.R. Shivalinge Gowda, L. Nagaraju and Others The Senior Superintendent of Post Offices, Kolar Divisiou, Kolar, The Director of Postal Services, S.K. Region, Bangalore-560 001. Vs V. Venkatesh, T.S. Lakshminarasimhaiah, E.D. Packer and K.N. Mohan Union of India and Others Vs S.S. Chougule and Others
Karnataka High Court · (2011) 11 KAR CK 0023
High Courts03 Nov 2011Dismissed
Smt. Revathi Vs The State of Karnataka
Karnataka High Court · (2011) 11 KAR CK 0004
High Courts02 Nov 2011Allowed
Vaijinath Sajjanshetty Vs Vasanthrao S/o Gunderao died by L.Rs. (Kamalabai, Ashok, Pradeep and Hema and Others
Karnataka High Court · (2011) 11 KAR CK 0399
High Courts02 Nov 2011Dismissed
The Executive Engineer Karnataka Housing Board Vs Shri Malleshappa Deceased by L.Rs. (Smt. Shailaja and Others)
Karnataka High Court · (2013) 2 KCCR 1046
High Courts02 Nov 2011Dismissed
Commissioner of Income Tax Vs Himatsingka Seide and Co. Ltd.
Karnataka High Court · (2012) 17 TAXMAN 263
Income Tax Act, 1961 — Section 10 A, 80 HHC