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Karnataka High Court judgments, 2011

2,843 judgments · page 3 of 143

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High Courts14 Dec 2011Allowed

Sri Rajegowda Vs H.V. Rangaswamy and The United India Insurance Co. Ltd., Branch Office, Venkateshwara Building P.B. No. 108, B.M. Road, Hassan - 573 211 (Insurer of The Motor Cycle Bearing Registration No. KA-13, R-9768)

Karnataka High Court · (2011) 12 KAR CK 0128

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High Courts14 Dec 2011Allowed

Venkatesha, Ganigar, T.K. Venkatareddy, Purushotham and Vishwanatha Vs State of Karnataka

Karnataka High Court · (2011) 12 KAR CK 0125

Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 114, 363, 366
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High Courts14 Dec 2011Dismissed

Sri M.P. Mallesh, Smt Aruna Mallesh and Sri Smaran Mallesh Vs Sri Karunakara Shetty

Karnataka High Court · (2011) 12 KAR CK 0124

Contempt of Courts Act, 1971 — Section 10, 15 (1) (b)Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13 (2), 13 (4)
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High Courts14 Dec 2011

Mr. S.N. Sinha Vs The State of Karnataka and Mrs. Sheela Gopal

Karnataka High Court · (2012) 2 KarLJ 701

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High Courts14 Dec 2011Allowed

T.T. Feeds Corporation Vs T. Prakash

Karnataka High Court · (2011) 12 KAR CK 0062

Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts14 Dec 2011Dismissed

Smt. Ramakka Vs Smt. Nagamma and Others

Karnataka High Court · (2011) 12 KAR CK 0060

Civil Procedure Code, 1908 (CPC) — Section 10, 24
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High Courts14 Dec 2011Allowed

Smt. Snehalathadevi Surana and ICICI Lombard Gen. Ins. Co. Ltd. Vs G. Sadashivappa and Others G. Sadashivappa, Smt. Parvathamma, M.G. Pradeepa and M.G. Deepa Vs Yashpal Surana

Karnataka High Court · (2011) 12 KAR CK 0059

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High Courts12 Dec 2011Allowed

Mohanlal Punamchand (HUF) Vs Income Tax Officer

Karnataka High Court · (2012) 205 TAXMAN 129

Income Tax Act, 1961 — Section 234 B, 271 (1) (c), 274, 68, 69
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High Courts12 Dec 2011Dismissed

Supriya Rajesh Vs State of karnataka and Others

Karnataka High Court · (2011) 12 KAR CK 0413

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High Courts12 Dec 2011

Gajamukha Recreation Association Vs State of Karnataka

Karnataka High Court · (2011) 12 KAR CK 0410

Karnataka Police Act, 1963 — Section 31
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High Courts12 Dec 2011Dismissed

Murali Kumar V. Vs State of Karnataka and Sri Byrappa

Karnataka High Court · (2011) 12 KAR CK 0408

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High Courts12 Dec 2011

Shashank Mishra, Balaguni Rachana, Balaguni Rahul Kumar and P. Krishna Vs Atreya Charitable Trust (R) and Rajiv Gandhi University of Health Sciences

Karnataka High Court · (2011) 12 KAR CK 0407

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High Courts12 Dec 2011Allowed

M/s. Hotel Airlines Vs Assistant Provident Fund Commissioner, Employees Provident Fund Organisation - 13, Rajaram Mohan Roy road Bangalore-560025 and The President Karnataka State Hotel and Resort Staff and Workers Union No. 43, 2nd Floor, MIG 2nd Stage KHB colony, Basaveshwaranagar Bangalore-560079

Karnataka High Court · (2011) 12 KAR CK 0399

Employees Provident Fund and Miscellaneous Provisions Act, 1952 — Section 7 (A) (2)
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High Courts12 Dec 2011Allowed

Kenchappa N. and Somanna Shetty Vs Gokulam Chitra Mandira

Karnataka High Court · (2011) 12 KAR CK 0385

Minimum Wages Act, 1948 — Section 20 (2)
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High Courts12 Dec 2011Allowed

C. Surendra Hegde @ C S. Hegde Vs The State

Karnataka High Court · (2011) 12 KAR CK 0382

Criminal Procedure Code, 1973 (CrPC) — Section 313, 91
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High Courts12 Dec 2011

Sri Nagaraj N.J and Smt. B.N. Sharada Vs Sri Raghaveshwara Bharathi Swamiji Ramashrama Sri Ramachandrapra Mutt Branch, Bangalore Honorary Accused Permanent Chairperson of Gurukula Yogashrama Trust, Sri Narayanaswamijee, The Managing Trustee and President Sai Saraswati Vidhya Kendra and Smt. Sathyabhama

Karnataka High Court · (2011) 12 KAR CK 0380

Arbitration and Conciliation Act, 1996 — Section 7 (2), 8 (1)
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High Courts12 Dec 2011Allowed

B.L. Gowda Vs Lakshmana Gowda and Others

Karnataka High Court · (2011) 12 KAR CK 0336

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High Courts12 Dec 2011Allowed

Chandrashekar Vs The Manager The United India Insurance Co. Ltd., Panduranga and Munireddy

Karnataka High Court · (2011) 12 KAR CK 0335

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High Courts12 Dec 2011

Smt. Yashodha Vs The Branch Manager The National Insurance Company Ltd. P.B. No. 112, 1st Floor, Sree Manjunatha Complex, Bus Stop Road, Hassan 573201 and C.R. Manjunatha

Karnataka High Court · (2011) 12 KAR CK 0334

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High Courts12 Dec 2011Allowed

Ravi, Represented By His Natural Guardian Father Nanjundanayaka Vs Kumar G. Ronad

Karnataka High Court · (2011) 12 KAR CK 0332

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