COURT ARCHIVE

Karnataka High Court judgments, 2011

2,843 judgments · page 139 of 143

High Courts13 Jan 2011

Karnataka State Financial Corporation Vs Pushpa Fastners (P) Ltd. and Others

Karnataka High Court · (2011) 01 KAR CK 0236

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 39 Rule 1, Order 39 Rule 2State Financial Corporations Act, 1951 — Section 29, 32 (2)

High Courts13 Jan 2011Dismissed

N. Balakrishna Naidu and Another Vs The Special Deputy Commissioner and Others

Karnataka High Court · (2011) ILR (Kar) 2136 : (2011) 2 KarLJ 177 : (2011) 4 KCCR 451 SN : (2011) 8 RCR(Civil) 2019

Constitution of India, 1950 — Article 226, 227Karnataka Land Revenue Act, 1964 — Section 136 (3)

High Courts13 Jan 2011Dismissed

C.V. Nanjappa Vs State of Karnataka and The Mysore Minerals Limited

Karnataka High Court · (2011) ILR (Kar) 3065 : (2011) 4 KCCR 2635

Constitution of India, 1950 — Article 226, 227Karnataka Land Revenue Act, 1964 — Section 56

High Courts13 Jan 2011

The Oriental Insurance Co. Limited Vs Sri Shivanna @ Shivananjegowda and Another

Karnataka High Court · (2011) 129 FLR 821 : (2011) ILR (Kar) 2256 : (2012) 1 KarLJ 200 : (2011) 1 KCCR 728 : (2011) 3 TAC 315

Insurance Act, 1938 — Section 64 VB

High Courts13 Jan 2011Allowed

Ramaiah, Jayamma and Venkatesha Vs State of Karnataka

Karnataka High Court · (2011) 01 KAR CK 0162

Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304 B, 498A

High Courts13 Jan 2011

Ekadantha Hotels Pvt. Ltd. Vs Sri Vivekaraj

Karnataka High Court · (2011) 01 KAR CK 0135

Negotiable Instruments Act, 1881 (NI) — Section 138

High Courts13 Jan 2011Dismissed

Suresh Agencies Vs Commissioner of Commercial Taxes, Karnataka and Another

Karnataka High Court · (2012) 50 VST 154

Karnataka Sales Tax Act, 1957 — Section 18, 18 AA, 22 A (ii), 5 (iii) (a)

High Courts13 Jan 2011

The Commissioner Bangalore Development Authority Vs Sri K. Shiva Kumar

Karnataka High Court · (2011) 3 KarLJ 359 : (2011) 3 KCCR 2026

High Courts13 Jan 2011Dismissed

Commissioner of C. Ex. Vs Mtr Foods Ltd.

Karnataka High Court · (2011) 267 ELT 608

Central Excise Act, 1944 — Section 35 G, 35 G (1), 35 L

High Courts13 Jan 2011Dismissed

Siddaiah Vs Management of Mandya National Paper Mills Ltd., Belagula

Karnataka High Court · (2012) LLR 1267

High Courts12 Jan 2011Allowed

Mahadev Kareppa Muddapur Vs The Kulgod Police

Karnataka High Court · (2011) 01 KAR CK 0245

Penal Code, 1860 (IPC) — Section 109, 306, 34, 498A

High Courts12 Jan 2011Dismissed

Director of Income Tax (Exemptions) Vs International Society For Krishna Consciousness

Karnataka High Court · (2011) 01 KAR CK 0239

Income Tax Act, 1961 — Section 80 G, 80 G (5)Societies Registration Act, 1860 — Section 12 AA

High Courts12 Jan 2011

Mrs. Kavitha Mahesh Vs Chief Election Commissioner and Others

Karnataka High Court · (2011) 2 KCCR 1269

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4, Order 18 Rule 5, Order 26 Rule 16A, Order 26 Rule 18Evidence Act, 1872 — Section 137Representation of the Peoples Act, 1951 — Section 129, 36, 86, 87

High Courts12 Jan 2011Dismissed

Dr. M. Chetana Vs The Registrar, Karnataka State Open University and Others

Karnataka High Court · (2011) 1 KCCR 578

High Courts12 Jan 2011

The Oriental Insurance Co Ltd. Vs Smt N.B. Manjula and Others

Karnataka High Court · (2011) 01 KAR CK 0119

High Courts12 Jan 2011Allowed

The Mysore Urban Development Authority Vs Chikkaboraiah Since deceased rep. by his L.Rs. (Smt. Chikkamariyamma, Sri Marilingu, Sri Siddegowda and Smt. Nagarathna) and State of Karnataka

Karnataka High Court · (2011) ILR (Kar) 1874 : (2011) 4 KarLJ 5 : (2011) 2 KCCR 1425

Karnataka Urban Development Authorities Act, 1987 — Section 19 (1), 27, 36

High Courts12 Jan 2011Dismissed

CIT and Another Vs Intel Tech India (P) Ltd.

Karnataka High Court · (2011) 01 KAR CK 0002

Finance Act, 1988 — Section 191, 195, 201, 201 (1), 201 (1A)

High Courts11 Jan 2011

The New India Assurance Company Limited Vs K. Somashekhar and Another

Karnataka High Court · (2011) 130 FLR 612 : (2011) ILR (Kar) 1880 : (2011) 3 KarLJ 101 : (2011) 3 LLJ 815 : (2011) 3 TAC 76

High Courts11 Jan 2011Dismissed

Commissioner of Income Tax Vs Anitha Rajagopal Rao

Karnataka High Court · (2012) 206 TAXMAN 71

High Courts11 Jan 2011

Kadaiah Gowda Vs The Thasildar and Others

Karnataka High Court · (2011) 01 KAR CK 0157