High Courts31 Jan 2011Allowed
Mysore Lamp Works Ltd. Vs Mysore Urban Development Authority
Karnataka High Court · (2011) 01 KAR CK 0195
COURT ARCHIVE
Karnataka High Court judgments, 2011
2,843 judgments · page 131 of 143
High Courts31 Jan 2011Allowed
Sri T. Sudarshan Vs State of Karnataka
Karnataka High Court · (2011) 01 KAR CK 0194
Penal Code, 1860 (IPC) — Section 420Prize Chits and Money Circulation Schemes (Banning) Act, 1978 — Section 3, 4, 5
High Courts31 Jan 2011
G. Chandramohan Reddy Vs The Managing Director B.M.T.C and United India Insurance Company Ltd.
Karnataka High Court · (2011) 01 KAR CK 0191
High Courts31 Jan 2011Dismissed
The Divisional Controller KSRTC Vs Sri B. Dhanapalaksha Assistant Store Keeper K.S.R.T.C.
Karnataka High Court · (2011) 01 KAR CK 0189
Administrative Tribunals Act, 1985 — Section 19Industrial Disputes Act, 1947 — Section 10 (1) (d)
High Courts31 Jan 2011
N.D. Umesh Vs H.V.L.K. Murthy and TATA AIG General Insurance Co. Ltd.
Karnataka High Court · (2011) 01 KAR CK 0172
High Courts31 Jan 2011Dismissed
B. Shekar Shetty Vs The State of Karnataka and Others
Karnataka High Court · (2011) 01 KAR CK 0154
High Courts31 Jan 2011Allowed
Madesha Lingaiaha Vs State
Karnataka High Court · (2011) 01 KAR CK 0153
Penal Code, 1860 (IPC) — Section 307, 324
High Courts31 Jan 2011Dismissed
Dundegowda Vs M.E. Suresh, Chikkannegowda and Chikkamoogegowda
Karnataka High Court · (2011) 01 KAR CK 0145
High Courts31 Jan 2011
Smt. Muniakkayamma Vs Sri. D.N. Munishwamigowda and M. Prasanthkumar
Karnataka High Court · (2011) 01 KAR CK 0129
High Courts31 Jan 2011Allowed
Sri. R. Girish Aradhya Vs Smt. Sureka Aradhya
Karnataka High Court · (2011) 01 KAR CK 0125
Hindu Marriage Act, 1955 — Section 13 (1) (ia), 13 (1) (ib)
High Courts31 Jan 2011
Sri. Sreedhar Pasham @ Sreedhar @ Tillu Vs State of Karnataka
Karnataka High Court · (2011) 01 KAR CK 0112
Penal Code, 1860 (IPC) — Section 120 B, 121, 121 AUnlawful Activities (Prevention) Act, 1967 — Section 18
High Courts31 Jan 2011Allowed
Suneesh Kumar Jain and Prakash Poojary Vs State of Karnataka
Karnataka High Court · (2011) 01 KAR CK 0106
Penal Code, 1860 (IPC) — Section 302
High Courts31 Jan 2011
Sri Krishnappa Vs State of Karnataka and Others
Karnataka High Court · AIR 2011 Kar 156 : (2011) 3 KarLJ 363 : (2011) 2 KCCR 916 : (2011) 8 RCR(Civil) 2966
Constitution of India, 1950 — Article 226, 227Karnataka Land Revenue Act, 1964 — Section 136
High Courts31 Jan 2011
D.R. Annegowda Vs B.H. Murali and Naveen Naveen Vs B.H. Murali and D.R. Annegowda
Karnataka High Court · (2011) 01 KAR CK 0102
High Courts31 Jan 2011
Mr. Sadashiva Rai and Mrs. Chandrakala Rai rep. by their GPA holder Umacharan Alva Vs Mr. Charles D''souza, Mr. M.S. Venkataramana Bhat and Mr. M. Ravindranath Alva
Karnataka High Court · (2011) 01 KAR CK 0101
Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts31 Jan 2011Allowed
Sri Basavaraj Vs The Chief Traffic Manager, B.M.T.C. Central Offices
Karnataka High Court · (2011) 01 KAR CK 0100
Industrial Disputes Act, 1947 — Section 10 (4A)
High Courts31 Jan 2011
Sri Madan Vs The Deputy Commissioner and Others
Karnataka High Court · (2011) 4 KarLJ 383 : (2011) 1 KCCR 757
Constitution of India, 1950 — Article 227Karnataka Land Revenue Act, 1964 — Section 136 (3)
High Courts31 Jan 2011Allowed
Smt. Jagadambha and Kum. R. Chithra Vs Sri P. Ramaiah
Karnataka High Court · (2011) 01 KAR CK 0093
Hindu Marriage Act, 1955 — Section 13 (1) (ia), 13 (1) (ib), 24, 26
High Courts31 Jan 2011
Sri Beeralinge Gowda Vs State of Karnataka Revenue Department
Karnataka High Court · (2011) 01 KAR CK 0087
High Courts31 Jan 2011
Sri S.N. Gowda and Others Vs State of Karnataka, Mysore Urban Development Authority and Bharathi Vidya Bhawan
Karnataka High Court · (2011) 01 KAR CK 0085
Parks, Play Fields and Open Spaces (Preservation and Regulation) Act, 1985 — Section 8