High Courts15 Feb 2011Allowed
Maruti Seetharam Naik Vs Arunkumar Nayak
Karnataka High Court · (2011) 02 KAR CK 0173
Criminal Procedure Code, 1973 (CrPC) — Section 255 (2)Negotiable Instruments Act, 1881 (NI) — Section 138, 139
COURT ARCHIVE
Karnataka High Court judgments, 2011
2,843 judgments · page 124 of 143
High Courts15 Feb 2011Dismissed
Puttamma, M. Kashivishwanath, M. Dakshayani and M. Maheshvari Vs Doddaiah. R and The Branch Manager Reliance General Insurance Co. Ltd.
Karnataka High Court · (2011) 02 KAR CK 0151
High Courts15 Feb 2011Dismissed
Renuka Lakshmi Granites Vs State of Karnataka and Others
Karnataka High Court · (2011) 02 KAR CK 0146
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Karnataka Minor Mineral Concession Rules, 1994 — Rule 11 (4)
High Courts15 Feb 2011
National Insurance Co. Ltd. Vs Sri. S. Rajgopal and The Managing Director, Adarsha Packaging Pvt. Ltd. Sri. Rajagopal Vs The Managing Director, Adarsha Packaging Pvt. Ltd. and National Insurance Co. Ltd.
Karnataka High Court · (2011) 02 KAR CK 0143
High Courts15 Feb 2011
C.N. Devaraja Reddy, Raja Reddy, Vijay Bhaskar Reddy and Nagaraj Reddy Vs The State of Karnataka and Others
Karnataka High Court · (2011) 02 KAR CK 0135
High Courts15 Feb 2011
Narayana Babu Vs Ramu, Ravindra P.R. and The Branch Manager United Insurance Company Ltd.
Karnataka High Court · (2011) 02 KAR CK 0131
High Courts15 Feb 2011Dismissed
Sri Manjunatha Vs The State of Karnataka
Karnataka High Court · (2011) 02 KAR CK 0126
Penal Code, 1860 (IPC) — Section 201, 302, 304
High Courts15 Feb 2011Allowed
Ramesh Gowda Vs State Mange Gowda, Rudresh Huchegowda, B.J. Manjegowda and Yogish Vs State
Karnataka High Court · (2011) 02 KAR CK 0125
Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 307
High Courts15 Feb 2011Allowed
Rangaswamy A/o late Puttaveeraiah Vs State
Karnataka High Court · (2011) 02 KAR CK 0109
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 120 (B), 143, 147, 148, 149
High Courts15 Feb 2011
Ziaulla Vs A. Dadapeer and The Branch Manager Oriental Insurance Co. Ltd.
Karnataka High Court · (2011) 02 KAR CK 0084
High Courts15 Feb 2011
Smt. Shivamma, Sagar, Swetha and Nayana Vs V. Subramanyam and The Branch Manager, The Oriental Insurance Co. Ltd.
Karnataka High Court · (2011) 02 KAR CK 0083
High Courts15 Feb 2011
Jagadeesh H.P. Vs The Manager New India Assurance Co. Ltd. and M.N. Devaraju
Karnataka High Court · (2011) 02 KAR CK 0082
High Courts15 Feb 2011
Mrs. Kavitha Mahesh Vs Chief Election Commissioner, Election Commissioners and Election Commission of India and Others
Karnataka High Court · (2011) 2 KCCR 1662 : (2011) 8 RCR(Civil) 2958
Evidence Act, 1872 — Section 22 A, 39, 45 A, 47 A, 65 A
High Courts15 Feb 2011Allowed
Shri T.C. Rajashekar Reddy Vs The Divisional Controller and Disciplinary Officer
Karnataka High Court · (2011) 02 KAR CK 0078
Penal Code, 1860 (IPC) — Section 279, 304 A
High Courts15 Feb 2011
Managing Director KSRTC Vs M. Harish M. Harish Vs Karnataka State Road Transport Corporation
Karnataka High Court · (2011) 02 KAR CK 0066
High Courts15 Feb 2011
Sri Anand Babu @ V. Anand Reddy Vs The Oriental Insurance Co. Ltd. and N.K. Gopal
Karnataka High Court · (2011) 02 KAR CK 0065
High Courts15 Feb 2011
Akkn Marate Vs Sanjeeva Shetty and United India Insurance Co. Ltd.
Karnataka High Court · (2011) 02 KAR CK 0062
High Courts15 Feb 2011
B. Martin and Others Vs State of Karnataka and Mysore Sales International Limited
Karnataka High Court · (2011) ILR (Kar) 1777 : (2011) 3 KarLJ 16 : (2011) 4 KCCR 397 SN
Karnataka Excise (Sale of Indian and Foreign Liquor) Rules, 1968 — Rule 12, 3 (11) (c), 8Karnataka Excise Act, 1965 — Section 71
High Courts14 Feb 2011Dismissed
S. Kumar Vs Mr. Philips and The Manager, Reliance General Insurance Co. Ltd.
Karnataka High Court · (2011) 02 KAR CK 0168
High Courts14 Feb 2011
Bangalore Metropolitan Transport Corporation Vs The Deputy Labour Commissioner and The Appellate Authority under the Payment of Gratuity Act, The Assistant Labour Commissioner and Controlling Authority under the Payment of Gratuity Act and C. Hanumaiah
Karnataka High Court · (2011) 02 KAR CK 0165