High Courts02 Nov 2010Allowed
G. Krishna Acharya Vs State of Karnataka, The Teachers Co-Op. Bank Ltd. and Teachers Co-Op. Bank
Karnataka High Court · (2010) 11 KAR CK 0035
Karnataka Co-operative Societies Act, 1959 — Section 17, 70
COURT ARCHIVE
Karnataka High Court judgments, 2010
1,761 judgments · page 16 of 89
High Courts02 Nov 2010Dismissed
ILC Industries Ltd., Ashapura Minechem Limited, Doddanavar Brothers and PJS Overseas Limited Vs State of Karnataka Adani Enterprises Ltd. Vs The State of Karnataka
Karnataka High Court · (2011) 3 KCCR 257 SN
Criminal Procedure Code, 1973 (CrPC) — Section 155, 155 (2)Karnataka Forest Act, 1963 — Section 62, 62 A, 62 A (1)
High Courts02 Nov 2010
Sri B.M. Nagappa Patel, Sri. B.N. Manjunath, Sri. B.N. Jagadish and Sri. B.N. Prabhakar Vs B.A. Shashikanth
Karnataka High Court · (2010) 11 KAR CK 0028
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115, 151
High Courts02 Nov 2010Dismissed
Bangalore Metropolitan Transport Corp. Vs Maya, Vijaya lakshmi Pillai and Kum. Sindhu
Karnataka High Court · (2010) 11 KAR CK 0027
Motor Vehicles Act, 1988 — Section 166
High Courts02 Nov 2010
A. Ismail , Ameena and Assinar Vs Mohiddin, Harivindra Singh, Oriental Insurance Co. Ltd. and Mohammad Ibrahim Beary
Karnataka High Court · (2010) 11 KAR CK 0026
High Courts02 Nov 2010Dismissed
Bhava Beary and Others Vs Sahul Hameed and National Insurance Co. Ltd.
Karnataka High Court · (2010) 11 KAR CK 0025
High Courts02 Nov 2010
Smt. Rukmaya Poojary Vs Sri. Sandeep Shetty, Richard Fernandes and National Insurance Co. Ltd.
Karnataka High Court · (2010) 11 KAR CK 0024
High Courts02 Nov 2010
Mr. Syed Murfad Peer Vs The Vice Chairman and Managing Director, A.P.S.R.T.C. Andhra Pradesh State Road Transport Corporation Vs Mr. Syed Murfad Peer
Karnataka High Court · (2010) 11 KAR CK 0007
High Courts02 Nov 2010
K. Venkataraju, Since dead by his Wife and LR, K. Manjula Vs Oriental Insurance Co. Ltd. and Madhu Contractors (P) Ltd.
Karnataka High Court · (2010) 11 KAR CK 0006
Motor Vehicles Act, 1988 — Section 166
High Courts29 Oct 2010Dismissed
Dr. Shama Rao D. Vs Dr. Anupama
Karnataka High Court · AIR 2011 Kar 66 : (2011) 2 DMC 456 : (2011) 2 KarLJ 662 : (2011) 4 KCCR 3405
Hindu Marriage Act, 1955 — Section 13 (1) (ia)
High Courts29 Oct 2010
Smt. Revathi and Another Vs Smt. Kiran P. Suvarna and Another
Karnataka High Court · (2010) ILR (Kar) 5394
Motor Vehicles Act, 1988 — Section 166
High Courts29 Oct 2010Allowed
Smt. Revathi and Smt. Munivenkatamma Vs Smt. Kiran.P. Suvarna and Oriental Insurance Co. Ltd.
Karnataka High Court · (2012) ACJ 1046
Motor Vehicles Act, 1988 — Section 166
High Courts29 Oct 2010Allowed
Dr. Neelakahtapuram Jayaram represented by his power of Attorney Holder Moderm Narasimhalu Vs N. Gangadhar, Smt. Manjula Raghupathy, Kum. Ramya Raghupathy and Kum. Bhavya Raghupathy
Karnataka High Court · AIR 2011 Kar 302
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 20, Order 6 Rule 17
High Courts29 Oct 2010
Sri Gopala Krishana Elur and Others Vs Sri B.S. Yeddiyurappa Chief Minister and The Speaker, Karnataka Vidhana Sabha
Karnataka High Court · (2010) 6 KarLJ 529
Constitution of India, 1950 — Article 136, 226, 227Karnataka Legislative Assembly (Disqualification of Members on Ground of Defection) Rules, 1986 — Rule 6, 7, 7 (2)
High Courts29 Oct 2010Allowed
Sri G.J. Fernandez Vs The Assistant Commissioner of Income Tax
Karnataka High Court · (2011) ILR (Kar) 1195 : (2011) 3 KCCR 336 SN
Income Tax Act, 1961 — Section 80 HHC, 80 HHC, 80 HHC (1), 80 HHC (3a), 80 HHC (baa)
High Courts28 Oct 2010Dismissed
The Registrar, Rajiv Gandhi University of Health Sciences Vs Mrs. G. Hemalatha and The Principal Novodaya College of Nursing
Karnataka High Court · (2010) 10 KAR CK 0142
High Courts28 Oct 2010
Karnataka State F.I.C. Ltd. Vs D.C. of Comml. Taxes (Audit-14), Bang.
Karnataka High Court · (2012) 27 STR 131
High Courts28 Oct 2010
Yallaiah and Siddamma Vs Krishnojirao, Anwar Khan and National Insurance Co. Ltd.
Karnataka High Court · (2010) 10 KAR CK 0057
Motor Vehicles Act, 1988 — Section 166
High Courts27 Oct 2010
Sumithra Vs N.V. Puttalakshmaiah and Another
Karnataka High Court · (2012) ACJ 119 : (2012) 4 TAC 285 : (2012) 2 TAC 654
High Courts27 Oct 2010Dismissed
Sri. M.K. Henry Madhukar Vs Smt. Soumya M.P.
Karnataka High Court · (2010) 10 KAR CK 0103
Divorce Act, 1869 — Section 18