COURT ARCHIVE

Karnataka High Court judgments, 2010

1,761 judgments · page 14 of 89

High Courts04 Nov 2010Allowed

Smt. Parvathamma, Reddappa and Narayanappa @ Narayanswamy Vs Smt. Uma and Others

Karnataka High Court · AIR 2011 Kar 58 : (2011) 2 KarLJ 620 : (2011) 3 KCCR 2345

Karnataka Prevention of Fragmentation and Consolidation of Holdings Act, 1966 — Section 39, 47, 80Limitation Act, 1963 — Section 54

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High Courts04 Nov 2010

The Regional Manager, United India Insurance Company Ltd. Vs Narayanappa and S Dhanapalam Sri Narayanappa Vs S. Dhanapalam and The Regional Manager, M/s. United India Insurance Co. Ltd., No. 25, Shankarnarayan Building, MG Road, Bangalore-560 001

Karnataka High Court · (2010) 11 KAR CK 0113

Motor Vehicles Act, 1988 — Section 134 (c), 158 (6), 5

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High Courts04 Nov 2010

Dr. S. Vidhya Vs Sri R.S. Venakata Reddy

Karnataka High Court · (2010) ILR (Kar) 5706 : (2011) 4 KarLJ 92 : (2011) 1 KCCR 41

Karnataka Stamp Act, 1957 — Section 33, 33 (1), 33 (2)

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High Courts04 Nov 2010Allowed

Smt. Parvathamma and Others Vs Smt. Uma and Others

Karnataka High Court · AIR 2011 Kar 58 : (2011) 2 KarLJ 620 : (2011) 3 KCCR 2345

Karnataka Prevention of Fragmentation and Consolidation of Holdings Act, 1966 — Section 5, 5 (1), 5 (1) (b)

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High Courts04 Nov 2010Dismissed

Sri H. Krishnappa Vs Sri M.D. Ashwathnarayan Singh

Karnataka High Court · AIR 2011 Kar 128 : (2011) 4 KarLJ 14

Civil Procedure Code, 1908 (CPC) — Section 151Karnataka Stamp Act, 1957 — Section 33, 34

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High Courts04 Nov 2010

Kum.Shubha @ Shubhashankar Vs State of Karnataka Sri Dinesh @ Dinakaran Vs State of Karnataka The State of Karnataka Vs Arun Varma. D., A. Venkatesha, Dinesh @ Dinakaran and Kum. Shubha @ Shubhashankar

Karnataka High Court · (2010) 11 KAR CK 0008

Penal Code, 1860 (IPC) — Section 120 B, 201, 302

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High Courts03 Nov 2010Dismissed

The Oriental Insurance Co. Ltd. Vs Smt. Prema Budihal, Smt. Chanabasawa Budihihal and Prasanna Kumar Herle

Karnataka High Court · (2010) 11 KAR CK 0044

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High Courts03 Nov 2010Allowed

The Registrar Karnataka Veterinary, Animal and Fisheries Sciences University Nandinagar, P.B. No. 6 Bidar-585401 Karnataka State Vs Dr. Mahendran K, Dr. Eswaran C and Dean Veterinary College Karnataka Veterinary, Animal and Fisheries Sciences University

Karnataka High Court · (2010) 11 KAR CK 0043

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High Courts03 Nov 2010

The General Manager/Managing Director Vs Lt. Devendra Singh Lt. Devendra Singh Vs The General Manager/Managing Director, Karnatka State Road Transport Corporation and Mohamed Shaheed

Karnataka High Court · (2010) 11 KAR CK 0018

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High Courts03 Nov 2010

New India Assurance Co. Ltd. Vs Venkateshappa and T. Ravichandran Sri. Venkateshappa Vs Sri. T. Ravichandran and The Branch Manager, M/s. New India Assurance Co. Ltd.

Karnataka High Court · (2010) 11 KAR CK 0005

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High Courts02 Nov 2010

Sri. Param Hamsa Mishra Vs Karnataka State Financial Corporation, Sri. Mohan Rao Naidu and Sri. M.N. Ashwath

Karnataka High Court · (2010) 11 KAR CK 0157

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High Courts02 Nov 2010Dismissed

The Commissioner of Income Tax and The Income Tax Officer Vs S.B. Pannalkar and Company

Karnataka High Court · (2011) 244 CTR 534

Income Tax Act, 1961 — Section 194, 37

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High Courts02 Nov 2010Allowed

A Farooq, Khader and Illiyaz Vs J. Raghupathy Since Dead by Lrs. (Smt. Yashoda and Others)

Karnataka High Court · (2010) 11 KAR CK 0135

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A

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High Courts02 Nov 2010

New India Assurance Co. Ltd. Vs Smt. Asha Prasad, Sri. N.D. Ramanna, Smt. Saraswathi and Sri. Syed Sallaludddin Asha Prasad, Sri. N.D. Ramanna and Smt. Saraswathi Vs Sri. Syed Sallauddin and The New New India Assurance Co. Ltd.

Karnataka High Court · (2011) ACJ 2642

Motor Vehicles Act, 1988 — Section 166

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High Courts02 Nov 2010Dismissed

B.P. Akalwadi Vs Raju Chawla The Managing Director Karnataka State Co-operative Marketing Federation Limited

Karnataka High Court · (2010) 11 KAR CK 0128

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High Courts02 Nov 2010Dismissed

Srinivas and Others Vs State of Karnataka and Others

Karnataka High Court · (2010) 11 KAR CK 0127

Karnataka Civil Services (General Recruitment) Rules, 1977 — Rule 3 (2) (c), 6 (2), 7

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High Courts02 Nov 2010Allowed

Sri. D. Venkatesh Guptha Vs The Commissioner Bangalore Development Authority and Smt. J.P. Shantha

Karnataka High Court · (2010) 11 KAR CK 0126

Bangalore Development Authority (Allotment of Sites) Rules, 1984 — Rule 13 (10)

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High Courts02 Nov 2010

Smt. Putti Bai Nayaka Vs The State of Karnataka and Sri A.K. Hanumanthappa

Karnataka High Court · (2010) 11 KAR CK 0107

Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 — Section 4 (2)

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High Courts02 Nov 2010Allowed

Manipal University Mazdoor Union (R) Affiliated to Bharathiya Mazdoor Sangh earlier known as Mahentsa, office of B.M.S Felix Pai Bazaar Vs The Secretary Ministry of Labour and Employment Government of India

Karnataka High Court · (2010) 11 KAR CK 0106

Industrial Disputes Act, 1947 — Section 10, 10 (1)

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High Courts02 Nov 2010Dismissed

K.J. Manjunath and K.J. Ravishnakr Vs Anitha Ramesh @ K.J. Anitha and Others

Karnataka High Court · (2010) 11 KAR CK 0105

Benami Transactions (Prohibition) Act, 1988 — Section 3Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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