High Courts24 Nov 2009Allowed

K. Narasimhan Vs Smt. Rohini Devanathan

Karnataka High Court · (2010) CriLJ 2173 : (2011) 2 DMC 131 : (2010) ILR (Kar) 669 : (2010) 5 KarLJ 305 : (2010) 1 KCCR 86 : (2010) 3 RCR(Criminal) 72

Protection of Women from Domestic Violence Act, 2005 — Section 12
High Courts23 Nov 2009Dismissed

Bheemaraya Vs P. Vasantkumar

Karnataka High Court · (2012) ILR (Kar) 1535 : (2010) ILR (Kar) 2430 : (2013) 1 KarLJ 226 : (2010) 3 KCCR 2063

Contempt of Courts Act, 1971 — Section 11, 12, 20Limitation Act, 1963 — Section 5