COURT ARCHIVE

Karnataka High Court judgments, 2009

1,130 judgments · page 6 of 57

High Courts01 Dec 2009Dismissed

Smt. Puttamani, Mrs. Choodamani and Mrs. Rekha and Mrs. Kalpana Vs Union of India (UOI)

Karnataka High Court · (2011) ACJ 136 : AIR 2010 Kar 109 : (2010) ILR (Kar) 3314 : (2010) 2 KCCR 1360 : (2011) 2 TAC 186

Railways Act, 1989 — Section 123 (c) (2), 124, 124 A

Read judgment

High Courts01 Dec 2009

Shivabasayya Vs State of Karnataka and Others

Karnataka High Court · (2010) 1 KarLJ 273

Read judgment

High Courts01 Dec 2009Dismissed

Smt. Shalini Jain Vs The Karnataka State Transport Authority and Others Mr. Melwin Lewis Vs The Karnataka State Transport Authority and Smt. Shalini Jain

Karnataka High Court · AIR 2010 Kar 81 : (2010) ILR (Kar) 278 : (2010) 1 KCCR 356

Karnataka Motor Vehicles Act, 1988 — Section 89, 89 (1) (g)Karnataka Motor Vehicles Rules, 1989 — Rule 80, 85, 89

Read judgment

High Courts01 Dec 2009Dismissed

Sri Raghu Kumar Vs Smt. Parvathi and Others

Karnataka High Court · (2009) 12 KAR CK 0096

Succession Act, 1925 — Section 61, 63

Read judgment

High Courts01 Dec 2009Dismissed

N. Pattabhi Ramaiah Vs Smt. Ramakka alias Thulasi Ramakka

Karnataka High Court · (2010) 1 KarLJ 294

Read judgment

High Courts01 Dec 2009

V.R. Bhojegowda Vs State of Karnataka and Others

Karnataka High Court · (2010) 1 KarLJ 333

Industrial Disputes Act, 1947 — Section 33 C (2)

Read judgment

High Courts01 Dec 2009

Veerabhadreshwara Traders Vs The Registrar, Gulbarga University and Another

Karnataka High Court · (2010) 4 KarLJ 358

Karnataka Transparency in Public Procurements Act, 1999 — Section 4 (f), 5

Read judgment

High Courts01 Dec 2009Dismissed

Sri M.N. Poddar Vs Vice-Chancellor (Examination), Karnataka State Open University and Another

Karnataka High Court · (2010) 1 KCCR 745

Read judgment

High Courts01 Dec 2009Dismissed

The Commissioner of Income Tax and The Assistant Commissioner of Income Tax Vs Udupi Builders Pvt. Ltd.

Karnataka High Court · (2010) 229 CTR 452 : (2009) 319 ITR 440

Read judgment

High Courts01 Dec 2009Dismissed

The Commissioner of Income Tax and The Income Tax Officer Vs Sri Hariram Hotels P. Ltd.

Karnataka High Court · (2010) 229 CTR 455

Read judgment

High Courts01 Dec 2009

Children''s Education Society Vs Deputy Commissioner of Income Tax (TDS) and Others

Karnataka High Court · (2010) 229 CTR 180 : (2009) 319 ITR 409

Income Tax Act, 1961 — Section 2 (31), 201 (1), 204, 204 (ii)

Read judgment

High Courts01 Dec 2009

State of Karnataka and Others Vs P.V. Rajashekara Reddy and Others

Karnataka High Court · (2010) 1 KarLJ 292

Land Acquisition Act, 1894 — Section 4 (1)

Read judgment

High Courts01 Dec 2009Allowed

National Insurance Company Limited Vs Smt. Nagamma alias Nagarathna and Another

Karnataka High Court · (2010) 3 KarLJ 45

Motor Vehicles Act, 1988 — Section 166

Read judgment

High Courts01 Dec 2009Allowed

The Divisional Controller, Karnataka State Road Transport Corporation, Hassan Division Vs Channe Gowda

Karnataka High Court · (2010) 3 KarLJ 96

Industrial Disputes Act, 1947 — Section 33 C (2)

Read judgment

High Courts01 Dec 2009

Shantha K. Shetty Vs M.V. Prathibha and Another

Karnataka High Court · (2010) 1 KarLJ 316

Motor Vehicles Act, 1988 — Section 166

Read judgment

High Courts01 Dec 2009Allowed

Singhvi Dev and Unni Cartered Accountants Vs The Regional Director, ESI Corporation, The Deputy Director ESI Corporation and The Employees'' State Insurance Court (deleted)

Karnataka High Court · (2010) 125 FLR 842 : (2010) ILR (Kar) 169 : (2010) 2 KCCR 931 : (2010) 4 LLJ 329

Employees State Insurance Act, 1948 — Section 75Karnataka Shops and Commercial Establishments Act, 1961 — Section 2 (e), 2 (u)

Read judgment

High Courts01 Dec 2009Allowed

United India Insurance Company Limited Vs Gaviyappa and Others

Karnataka High Court · (2011) ACJ 2409 : (2010) 1 KarLJ 537

Read judgment

High Courts01 Dec 2009

The Regional Director Employees'' State Insurance Corporation Vs Gopalakrishna Textiles Mills Private Limited and Another

Karnataka High Court · (2010) 1 KarLJ 271 : (2010) 2 LLJ 369

Employees State Insurance Act, 1948 — Section 45 A

Read judgment

High Courts30 Nov 2009Dismissed

Anees Sultana and Others Vs R.B. Agwani and Others

Karnataka High Court · (2013) 1 AKR 452

Read judgment

High Courts30 Nov 2009Dismissed

Karnataka State Financial Corporation Vs Appellate Authority for Industrial and Financial Reconstruction, Govt. of India, Dandell Ferro Pvt. Ltd. and State Bank of Mysore

Karnataka High Court · AIR 2010 Kar 89 : (2011) 1 BC 203 : (2010) ILR (Kar) 621 : (2010) 1 KCCR 341

Sick Industrial Companies (Special Provisions) Act, 1985 — Section 19 (1), 19 (2)

Read judgment