High Courts19 Apr 2007
Commissioner of Income Tax Vs Master Sunil R. Kalro
Karnataka High Court · (2007) 211 CTR 314 : (2007) 292 ITR 86
Income Tax Act, 1961 — Section 2 (31), 271 (1) (c), 68
COURT ARCHIVE
Karnataka High Court judgments, 2007
784 judgments · page 28 of 40
High Courts18 Apr 2007
JC840380 Ex Sub P.N. Ravindra Vs CDA (Pensions) and OIC DSC Records
Karnataka High Court · (2007) 04 KAR CK 0036
High Courts18 Apr 2007Dismissed
B.S. Kyatanagoudar, Shri Basaveshwara Krupa Shivagiri and Others Vs Maharastra Apex Corporation Ltd.
Karnataka High Court · (2007) 139 CompCas 225 : (2007) 5 CompLJ 144 : (2008) 1 KarLJ 243 : (2008) 81 SCL 221
Companies Act, 1956 — Section 391, 392, 393, 394 A
High Courts18 Apr 2007Allowed
The Commissioner of Income Tax Vs Sree Valliappa Textiles
Karnataka High Court · (2007) 211 CTR 309 : (2007) 294 ITR 322 : (2007) 163 TAXMAN 451
Income Tax Act, 1961 — Section 271 (1) (c)
High Courts18 Apr 2007
Commissioner of Income Tax Vs Eskayef Ltd.
Karnataka High Court · (2007) 211 CTR 31 : (2008) 296 ITR 110 : (2007) 164 TAXMAN 186
Companies (Profits) Surtax Act, 1964 — Section 16 (2)
High Courts18 Apr 2007Dismissed
Suresh S. Rao and Others Vs Land Tribunal, State of Karnataka and Monappa Joti Mandalika
Karnataka High Court · (2007) ILR (Kar) 2409 : (2007) 5 KarLJ 303
High Courts17 Apr 2007Dismissed
K. Ekambaram Reddy Vs Deputy Conservator of Forest, Bangalore Urban Division and Range Forest Officer, Division
Karnataka High Court · (2007) ILR (Kar) 3197 : (2007) 5 KarLJ 112 : (2007) 4 KCCR 370 SN
Karnataka Forest Act, 1963 — Section 62, 62 (1), 63
High Courts17 Apr 2007Dismissed
Veerayya Saraganachari Vs The Assistant Commissioner, Bagalkot Sub-Division and Others
Karnataka High Court · (2007) 4 KarLJ 206 : (2007) 3 KCCR 205 SN
Karnataka Land Reforms Act, 1961 — Section 131, 133, 77 A
High Courts17 Apr 2007Dismissed
Nitin Majumdar Vs State of Karnataka and Regional Officer Karnataka State Pollution Control Board
Karnataka High Court · (2007) ILR (Kar) 2969 : (2007) 4 KarLJ 569 : (2007) 4 KCCR 265 SN
Air (Prevention and Control of Pollution) Act, 1981 — Section 2 (k), 21, 22, 43 (1) (a)
High Courts17 Apr 2007Dismissed
Venkatesh Vs State of Karnataka
Karnataka High Court · (2007) ILR (Kar) 2777 : (2007) 4 KarLJ 507 : (2001) 1 KCCR 255
National Highways Act, 1956 — Section 2Penal Code, 1860 (IPC) — Section 363, 367, 392, 397
High Courts17 Apr 2007Allowed
State of Karnataka Vs Rangappa
Karnataka High Court · (2007) 5 KarLJ 599 : (2007) 3 KCCR 1830
Penal Code, 1860 (IPC) — Section 408, 409
High Courts17 Apr 2007Allowed
Kodandaramaswamy Deity Vs State of Karnataka and Others
Karnataka High Court · (2007) 4 KarLJ 331
Mysore (Religious and Charitable) Inams Abolition Act, 1955 — Section 7 (4)
High Courts16 Apr 2007Allowed
BPL Limited and Sanyo BPL Pvt. Ltd. Vs Mr. M. Shashikumar and Others
Karnataka High Court · (2007) 04 KAR CK 0055
Companies Act, 1956 — Section 351, 354Industrial Disputes Act, 1947 — Section 10 (4A), 25 FF
High Courts16 Apr 2007Dismissed
Dilip Bafna Vs K.S. Vasudeva Rao
Karnataka High Court · (2007) ILR (Kar) 3158 : (2007) 6 KarLJ 554 : (2007) 3 KCCR 1813
Arbitration and Conciliation Act, 1996 — Section 11, 20, 9
High Courts16 Apr 2007Allowed
Compact Griha Nirman Vs Kusum Alloys Ltd.
Karnataka High Court · (2007) ILR (Kar) 3794 : (2007) 6 KarLJ 564
Arbitration and Conciliation Act, 1996 — Section 11, 11 (6)
High Courts16 Apr 2007
Sri M.K. Shekarappa (since deceased by his LRs. Smt. Parvathamma and Others), M.K. Eshwarappa, M. Malleshappa and K. Nagarajappa Vs Smt. Shivagangamma and Others
Karnataka High Court · (2007) ILR (Kar) 2473 : (2007) 5 KarLJ 93 : (2007) 4 KCCR 227 SN
Limitation Act, 1963 — Section 61 (a), 61 (b)
High Courts13 Apr 2007Dismissed
Smt. Prema Govinda Vs Karnataka Small Scale Industries Association
Karnataka High Court · (2007) 115 FLR 705 : (2007) 5 KarLJ 490 : (2008) 1 LLJ 34
Industrial Disputes Act, 1947 — Section 10 (4A), 2 (j), 2 (s)
High Courts13 Apr 2007Dismissed
Dr. M. Venkataramanappa Vs The Chancellor, Bangalore University and Others
Karnataka High Court · (2007) 5 KarLJ 254
Constitution of India, 1950 — Article 226, 227Karnataka State Universities Act, 2000 — Section 8, 9
High Courts13 Apr 2007
Naveen Wines, Hubli Vs State of Karnataka
Karnataka High Court · (2009) 67 KarLJ 456
Karnataka Sales Tax Act, 1957 — Section 12(3)
High Courts13 Apr 2007Dismissed
Binny Mill Labour Welfare House building Co-operative Society Limited Vs D.R. Mruthyunjaya Aradhya
Karnataka High Court · (2008) ILR (Kar) 2245 : (2009) 2 KarLJ 291
Contract Act, 1872 — Section 2 (g), 2 (h), 2 (i)Specific Relief Act, 1963 — Section 31