COURT ARCHIVE

Karnataka High Court judgments, 2007

784 judgments · page 24 of 40

High Courts02 Jul 2007Dismissed

G.K. Lakshminarayan, Gundappa, Shyam Sail and Ishwar Naik Vs The Secretary, The State of Karnataka, Primary and Secondary Education Department and Others

Karnataka High Court · (2007) 5 KarLJ 316

Constitution of India, 1950 — Article 226, 227

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High Courts02 Jul 2007Dismissed

K.S. Basavarajappa and Ningamma Basappa Vs Veerabhadrappa

Karnataka High Court · (2007) 5 KarLJ 292 : (2007) 4 KCCR 2363

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High Courts02 Jul 2007Allowed

The Workmen of Karnataka State Road Transport Corporation repr. by K.S.R.T.C. Staff and Workers Federation and S. Nagaraj, Secretary, Death-Cum-Retirement Benefit Fund K.S.R.T.C. Vs The State of Karnataka and Others

Karnataka High Court · (2007) 5 KarLJ 393

Constitution of India, 1950 — Article 14, 16, 19, 21Road Transport Corporations Act, 1950 — Section 17 A, 3

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High Courts29 Jun 2007Allowed

H.C. Mallaiah and Another Vs Bangalore University and Another

Karnataka High Court · (2007) ILR (Kar) 3392 : (2007) 5 KarLJ 650 : (2007) 4 KCCR 2318

Karnataka State Universities Act, 2000 — Section 2 (12)

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High Courts28 Jun 2007Allowed

Muppanna, Munageni and Yallappa Vs State of Karnataka, The Land Tribunal and Sri Basava Prabhu Gouda Sir Nadagoud (since dead by his L.Rs. Smt. Shashikala Sirnadgouda and Somashekhar Rao)

Karnataka High Court · (2007) ILR (Kar) 3424 : (2007) 6 KarLJ 80

Karnataka Land Reforms Act, 1961 — Section 44, 45, 48 A

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High Courts28 Jun 2007

V.G. Sreeram and etc. Vs Smt. Indumati B. Chandachal and Others

Karnataka High Court · (2007) CriLJ 3809 : (2007) 6 KarLJ 63

Criminal Procedure Code, 1973 (CrPC) — Section 200Penal Code, 1860 (IPC) — Section 405, 418, 420

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High Courts27 Jun 2007Allowed

P.K. Nagaraj Vs The Managing Director, NEKRTC and The Divisional Controller, NEKRTC, Bellary Division

Karnataka High Court · (2007) 6 KarLJ 252

Karnataka State Road Transport Corporation Servants (Conduct and Discipline), Regulations, 1971 — Regulation 16 (2) (b)

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High Courts27 Jun 2007Dismissed

The Malnad Technical Educational Society and The Principal, Malnad College of Engineering Vs Y.R. Purushotham

Karnataka High Court · (2007) 6 KarLJ 76 : (2007) 4 KCCR 2357

Constitution of India, 1950 — Article 227

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High Courts27 Jun 2007Allowed

P.K. Nagaraj Vs The Managing Director (NEKRTC) and Another

Karnataka High Court · (2007) 4 KCCR 2147

Karnataka State Road Transport Corporation Servants (Conduct and Discipline), Regulations, 1971 — Regulation 16, 16 (2) (b)

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High Courts26 Jun 2007

Suttakoti V. (Smt.) Vs Chief Manager, Syndicate Bank and Others

Karnataka High Court · (2008) 1 LLJ 232

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High Courts26 Jun 2007Dismissed

C.P. Yogeshwara Vs Registrar, Karnataka Lokayukta

Karnataka High Court · (2007) CriLJ 3806 : (2007) ILR (Kar) 3248 : (2007) 6 KarLJ 50 : (2007) 3 KCCR 1805

Criminal Procedure Code, 1973 (CrPC) — Section 200, 204 (3), 482

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High Courts26 Jun 2007Dismissed

A. Anthony Raj Vs The Managing Director, Karnataka Agro Industries Corporation Limited and The Addl. Chief Secretary and Principal Secretary to Government DDPR, Government of Karnataka

Karnataka High Court · (2007) 6 KarLJ 256 : (2007) 4 KCCR 2292

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High Courts26 Jun 2007

Smt. V. Suttakoti Vs The Chief Manager, Syndicate Bank, The Asst. General Manager, Syndicate Bank and The Branch Manager, Syndicate Bank, Karjagi Branch

Karnataka High Court · (2008) 116 FLR 284 : (2007) 6 KarLJ 260 : (2007) 4 KCCR 249 SN

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High Courts25 Jun 2007Dismissed

The Deputy Director of Public Instruction and The Joint Director of Public Instruction Vs Mallikarjun Chandramappa Chandakawate, Almel Educational Association and The Parasappa Mother Sattavva Kaikodi

Karnataka High Court · (2007) ILR (Kar) 3175 : (2007) 6 KarLJ 58 : (2007) 4 KCCR 256 SN

Karnataka Private Educational Institutions (Discipline and Control) Act, 1975 — Section 10

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High Courts25 Jun 2007

Karnataka (Reg.) Unaided Schools Management''s Association Vs State of Karnataka, Education Department and The Director, Primary Education, Public Instructions

Karnataka High Court · AIR 2007 Kar 157 : (2007) ILR (Kar) 3755 : (2007) 6 KarLJ 129

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High Courts25 Jun 2007Dismissed

Sri Yellappa Vs Smt. Yellamma, Sri Papaiah and Ramappa (since dead by LRs. Ramakka and Others)

Karnataka High Court · AIR 2007 Kar 181 : (2008) 1 KarLJ 493

Hindu Adoption and Maintenance Act, 1956 — Section 5, 6, 7

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High Courts25 Jun 2007Dismissed

Puttaswamy @ Ikkal Rangaiah Vs State of Karnataka

Karnataka High Court · (2008) 2 KarLJ 624 : (2007) 4 KCCR 378 SN

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302

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High Courts25 Jun 2007

Karnataka (Reg) Unaided Schools Management''s Association Vs State of Karnataka and Another

Karnataka High Court · (2007) 4 KCCR 2439

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High Courts23 Jun 2007Allowed

Oriental Insurance Company Ltd. Vs Dr. K.S. Prakash and Others

Karnataka High Court · (2007) 06 KAR CK 0017

Motor Vehicles Act, 1939 — Section 147, 147 (1) (a)

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High Courts22 Jun 2007Dismissed

Hayat Khan Shivalli Vs The Deputy Labour Commissioner, The Labour Inspector and The Village Accountant

Karnataka High Court · (2007) 115 FLR 936 : (2007) ILR (Kar) 2832 : (2007) 5 KarLJ 607 : (2007) 4 KCCR 263 SN : (2008) 1 LLJ 284

Child Labour (Prohibition and Regulation) Act, 1986 — Section 3

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