High Courts20 Jul 2007Dismissed
H. Basavaraj Vs The Deputy Commissioner and Others
Karnataka High Court · (2007) 6 KarLJ 654
Karnataka Land Revenue Act, 1964 — Section 136 (3)
COURT ARCHIVE
Karnataka High Court judgments, 2007
784 judgments · page 21 of 40
High Courts20 Jul 2007
Dr. Sharatkumar Desai Vs Kusumakar Desai, Hemanthakumar Desai and Dr. Sreedharshan Desai
Karnataka High Court · (2008) ILR (Kar) 1652 : (2008) 5 KarLJ 138 : (2008) 2 KCCR 731
Succession Act, 1925 — Section 270, 276, 307 (2) (I)
High Courts20 Jul 2007Allowed
Sri H.R. Krishnamurthy Vs The State of Karnataka and Others
Karnataka High Court · (2007) ILR (Kar) 3507 : (2007) 6 KarLJ 182 : (2007) 4 KCCR 368 SN
Karnataka Administrative Tribunal (Procedure) Rules, 1986 — Rule 4 (4) (a)
High Courts19 Jul 2007
The Oriental Insurance Co. Ltd. Vs Smt. Mahabunni and Shri. Mohamed Rafiq Mahabunni Vs The Oriental Insurance Co. Ltd.
Karnataka High Court · (2008) ACJ 1158 : (2008) 1 KarLJ 473
Motor Vehicles Act, 1988 — Section 140, 147, 163 A
High Courts19 Jul 2007Allowed
P. Honnamma Shetty Vs B. Jagannath and K. Krishnappa Poojary
Karnataka High Court · AIR 2007 Kar 184 : (2008) 2 CivCC 451 : (2007) ILR (Kar) 3892 : (2008) 1 KarLJ 97
Transfer of Property Act, 1882 — Section 106, 106 (1), 106 (3)
High Courts19 Jul 2007Allowed
Karnataka State Co-operative Marketing Federation Limited Vs Dharwad District Employees'' Association
Karnataka High Court · (2008) 1 KarLJ 187 : (2008) 2 LLJ 193
Industrial Disputes Act, 1947 — Section 25 FFA, 25 FFF, 33 C (1)
High Courts19 Jul 2007Dismissed
Karnataka House Building Co-operative Society Ltd. Vs Krishnappa @ Krishnaiah and Others
Karnataka High Court · (2007) ILR (Kar) 4214 : (2008) 1 KarLJ 336 : (2007) 4 KCCR 2232
Contempt of Courts Act, 1971 — Section 11, 15
High Courts18 Jul 2007Allowed
Ajit Mahendra Bhandari Vs Secretary to Government of Karnataka, in the Department of Education and Revisional Authority, Karnataka Lingayat Education Society and Principal, G.K. Law College
Karnataka High Court · (2007) 5 KarLJ 587
Karnataka Education Act, 1983 — Section 130, 131
High Courts18 Jul 2007Allowed
Sri Puttaramaiah Gowda Vs Sri Thimmaiah and Sri Venkatachalapathy Swamy
Karnataka High Court · (2007) 4 KCCR 2240
Evidence Act, 1872 — Section 73
High Courts18 Jul 2007Dismissed
H. Govindaraju Vs Shri Shankaralinge Gowda, Commissioner, Bangalore Development Authority and Others
Karnataka High Court · AIR 2007 Kar 177 : (2007) ILR (Kar) 3534 : (2007) 6 KarLJ 1452
Contempt of Courts Act, 1971 — Section 10Penal Code, 1860 (IPC) — Section 25
High Courts18 Jul 2007Dismissed
Akhila Karnataka Ayurveda, Siddha and Homeopathy, Registered Professional Medical Practitioners Association and Others Vs The Secretary, Health and Family Welfare Department and Others
Karnataka High Court · (2007) 6 KarLJ 620 : (2007) 4 KCCR 383 SN
Karnataka Ayurvedic Naturopathy, Siddha, Unani and Yoga Practitioners Registration and Medical Practitioners Miscellaneous Provisions Act, 1961 — Section 16, 21
High Courts18 Jul 2007Allowed
Yelandau Arasikere Deshikendra Samsthana Vs Gangadharaiah, Basavalingamma, C.T. Vittalappa Thimmaiah and Sri Mallikarjuna Maha Swamiji
Karnataka High Court · (2008) 4 KarLJ 323
Specific Relief Act, 1963 — Section 31
High Courts17 Jul 2007Allowed
Sri Kempegowda Vs The National Highway Authority
Karnataka High Court · (2008) 2 ARBLR 393 : (2007) ILR (Kar) 3700 : (2008) 1 KarLJ 628 : (2007) 4 KCCR 369 SN
Arbitration and Conciliation Act, 1996 — Section 31 (5), 34 (3)
High Courts17 Jul 2007Allowed
Mrs. Uma Murthy Vs Commissioner of Commercial Taxes
Karnataka High Court · (2010) 33 VST 316
Central Sales Tax Act, 1956 — Section 14, 14 (i) (iii)
High Courts17 Jul 2007Allowed
Premakumari and Kumar Vs United India Insurance Company Limited and A. Raju Gowda
Karnataka High Court · (2008) ACJ 1749 : (2007) 6 KarLJ 642
Motor Vehicles Act, 1988 — Section 163 A, 166
High Courts17 Jul 2007Allowed
Premakumari and Another Vs United India Insurance and Another
Karnataka High Court · (2007) ILR (Kar) 3476
Motor Vehicles Act, 1988 — Section 163 A, 168
High Courts16 Jul 2007Dismissed
Smt. Shubha B. Vs The General Manager, Bharath Sanchar Nigama and The Assistant General Manager, Bharath Sanchar Nigama
Karnataka High Court · (2007) 6 KarLJ 315 : (2007) 3 KCCR 201 SN
High Courts16 Jul 2007
Tholasi Prints India Limited, Bangalore Vs State of Karnataka
Karnataka High Court · (2009) 67 KarLJ 297
Karnataka Sales Tax Act, 1957 — Section 5B
High Courts16 Jul 2007Allowed
Dundappa Mahadevappa and Smt. Shamala Mahadevappa Vs Nagappa N. Jannanavar and The Manager National Insurance Co.
Karnataka High Court · (2009) 121 FLR 120 : (2009) 1 KCCR 189
Constitution of India, 1950 — Article 14Workmens Compensation Act, 1923 — Section 2, 2 (d)
High Courts16 Jul 2007Dismissed
Vasavi Florex Vs The Regional Provident Fund Commissioner and Others
Karnataka High Court · (2008) 116 FLR 28 : (2007) 6 KarLJ 317 : (2008) 1 LLJ 234
Employees Provident Fund and Miscellaneous Provisions Act, 1952 — Section 7 A