Karnataka Medical Colleges (Conduct of Entrance Test and Selection for PGSSCs) Rules, 1981 — Rule 2DKarnataka State Civil Services Act, 1978 — Section 3 (1), 8

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High Courts10 Aug 2007Dismissed

Shree Shree Vishwothama Theertha Swamigal, Mathadhipathi of Sri Sonda Vadiraj Matt, reptd. by his General Power of Attorney Holder - Chaitanya Joshi Vs Sri H. Balaraj

Karnataka High Court · (2007) ILR (Kar) 3856 : (2009) 5 RCR(Civil) 563

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 18

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High Courts10 Aug 2007Dismissed

K.G. Basavarajappa and Others Vs State of Karnataka and Others

Karnataka High Court · (2008) 2 KarLJ 17

Karnataka Land Revenue Act, 1964 — Section 71

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High Courts09 Aug 2007

New India Assurance Co. Ltd. Vs Govindaraju and M. Vasudev Govindaraju Vs Sri M. Vasudev and The New India Assurance Co. Ltd.

Karnataka High Court · (2008) ACJ 2152 : (2007) 6 KarLJ 646 : (2007) 4 KCCR 2307

Motor Vehicles Act, 1988 — Section 170

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High Courts09 Aug 2007

Girias Investment Pvt. Ltd. Vs The State of Karnataka and Others

Karnataka High Court · (2008) 1 KarLJ 40

Karnataka Industrial Area Development Act, 1966 — Section 28 (1), 28 (2), 28 (4)

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High Courts09 Aug 2007Dismissed

T.C. Dasaraiah and Others Vs State of Karnataka and Others

Karnataka High Court · (2008) 1 KarLJ 72

Constitution of India, 1950 — Article 226Karnataka Agricultural Produce Marketing (Regulation) Act, 1966 — Section 10, 145 (1)

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High Courts09 Aug 2007Dismissed

Sri N.R. Sajid Vs The Karnataka State Road Transport Corporation and Another

Karnataka High Court · (2008) 116 FLR 285 : (2007) ILR (Kar) 3743 : (2008) 2 KarLJ 252

Industrial Disputes Act, 1947 — Section 10 (4A), 11 A

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High Courts08 Aug 2007

Manu Prasad Vs J. Krishna and Others

Karnataka High Court · (2008) ACJ 339 : (2008) ILR (Kar) 2109 : (2008) 3 KarLJ 87 : (2007) 4 KCCR 2592

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High Courts08 Aug 2007

Sri V. Ganapathi Vs The State of Karnataka, Department of Food and Civil Supplies, The Karnataka Food and Civil Supplies Corporation Ltd. and V.G. Rathod

Karnataka High Court · (2008) 2 KarLJ 480

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High Courts08 Aug 2007

Chethan International, Mangalore Vs State of Karnataka and Another

Karnataka High Court · (2009) 67 KarLJ 234

Karnataka Sales Tax Act, 1957 — Section 23(1)

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High Courts08 Aug 2007

Smt. K.S. Parvathamma and Others Vs Sri. M. Munikrishnappa and Sri. C. Nagaraj Bhadraiah Sri. M. Munikrishnappa Vs Smt. K.S. Parvathamma and Others C. Nagaraj Badraiah Vs K.S. Parvathamma (Died by LRs. N. Murlidhar, N. Ashok, N. Kiran and Smt. N. Naveena)

Karnataka High Court · (2007) 08 KAR CK 0035

Transfer of Property Act, 1882 — Section 123, 3

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High Courts08 Aug 2007Allowed

National Insurance Company Limited Vs Smt. Parvathi and Another

Karnataka High Court · (2008) ACJ 1183 : (2008) 2 KarLJ 377

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High Courts07 Aug 2007Dismissed

Chinnappa Vs State of Karnataka and Others

Karnataka High Court · (2008) 2 KarLJ 588

Constitution of India, 1950 — Article 14, 16

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High Courts07 Aug 2007Dismissed

New India Assurance Company Ltd. Vs T.V. Thammanna, R. Ramanna and R.P. Vasappa Sri T.V. Thammanna Vs Ramanna, New India Assurance Co. Ltd.

Karnataka High Court · (2009) ACJ 334 : (2007) ILR (Kar) 3751

Motor Vehicles Act, 1988 — Section 170

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High Courts06 Aug 2007

Gajanana and Others Vs Deputy Commissioner and Others

Karnataka High Court · (2008) 1 KarLJ 577

Karnataka Land Revenue Act, 1964 — Section 136 (2), 136 (3)

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High Courts06 Aug 2007Dismissed

K. Nagaveni Vs Siddamma and Another

Karnataka High Court · (2009) ACJ 262

Motor Vehicles Act, 1988 — Section 147, 147 (1) (b)

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High Courts06 Aug 2007Dismissed

Larsen and Toubro Limited and Another Vs State of Karnataka and Another

Karnataka High Court · (2008) 17 VST 457

Karnataka Sales Tax Act, 1957 — Section 28 (6)

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