COURT ARCHIVE
698 judgments · page 33 of 35
Karnataka High Court · (2005) 126 CompCas 497 : (2004) CriLJ 2274 : (2004) ILR (Kar) 969 : (2004) 2 KarLJ 435 : (2004) 2 KCCR 1065 : (2004) 2 RCR(Criminal) 930
Karnataka High Court · (2004) 2 KCCR 827 : (2004) 137 STC 374
Karnataka High Court · (2004) 2 KCCR 824 : (2008) 11 VST 173
Karnataka High Court · (2004) ILR (Kar) 2153 : (2004) 7 KarLJ 21
Karnataka High Court · (2004) 189 CTR 54 : (2004) 269 ITR 163
Karnataka High Court · (2004) 136 TAXMAN 273
Karnataka High Court · (2004) CriLJ 1147 : (2004) 3 KarLJ 432 : (2004) 2 KCCR 829
Karnataka High Court · (2004) ILR (Kar) 1648 : (2004) 7 KarLJ 14 : (2004) 2 KCCR 1298
Karnataka High Court · (2004) 3 KarLJ 474 : (2004) 2 KCCR 833
Karnataka High Court · (2004) 2 KarLJ 312 : (2004) 2 KCCR 923
Karnataka High Court · (2004) 3 KarLJ 570 : (2004) 3 KCCR 1935
Karnataka High Court · (2004) 3 KCCR 263 SN : (2004) 137 STC 197
Karnataka High Court · (2004) 3 KCCR 1930
Karnataka High Court · (2004) 2 ACC 368 : (2004) ACJ 1498 : (2004) ILR (Kar) 1975 : (2004) 2 KarLJ 440
Karnataka High Court · (2004) 3 KarLJ 435 : (2004) 2 KCCR 1163
Karnataka High Court · (2004) 2 KCCR 165 SN : (2004) 137 STC 187
Karnataka High Court · (2004) ILR (Kar) 3588 : (2004) 4 KCCR 2708
Karnataka High Court · (2004) ILR (Kar) 2268 : (2004) 5 KarLJ 592 : (2005) 1 KCCR 6 SN : (2005) 1 LLJ 88
Karnataka High Court · (2004) 3 ACC 327 : (2005) ACJ 1712 : (2004) 102 FLR 693 : (2004) 4 KarLJ 37
Karnataka High Court · (2004) 2 KCCR 920