COURT ARCHIVE
698 judgments · page 31 of 35
Karnataka High Court · (2004) ILR (Kar) 3892 : (2004) 3 KarLJ 505 : (2004) 2 KCCR 182 SN
Karnataka High Court · (2004) 4 BC 118 : (2004) 3 CivCC 653 : (2005) 1 CTLJ 331 : (2004) 4 KarLJ 266 : (2004) 2 KCCR 946 : (2005) 1 RCR(Civil) 337
Karnataka High Court · (2004) 2 ALT(Cri) 564 : (2004) 2 DMC 114 : (2004) ILR (Kar) 1327 : (2004) 2 KarLJ 397 : (2004) 2 KCCR 957 : (2004) 4 RCR(Criminal) 128
Karnataka High Court · (2004) 102 FLR 167 : (2004) ILR (Kar) 2158 : (2004) 5 KarLJ 599 : (2004) 3 KCCR 248 SN
Karnataka High Court · (2004) 3 KarLJ 579 : (2004) 2 KCCR 1025
Karnataka High Court · (2005) ILR (Kar) 279 : (2004) 2 KCCR 134 SN : (2008) 11 VST 267
Karnataka High Court · (2005) 1 ACC 193 : (2004) ILR (Kar) 1459 : (2004) 4 KarLJ 23 : (2004) 3 KCCR 1956
Karnataka High Court · (2004) 2 CivCC 467 : (2004) 3 KarLJ 372 : (2004) 2 KCCR 1225 : (2004) 4 RCR(Civil) 54 : (2004) 2 RCR(Rent) 259
Karnataka High Court · (2004) ILR (Kar) 2302
Karnataka High Court · (2004) 4 BC 292 : (2004) 2 KCCR 133 SN : (2004) 52 SCL 52
Karnataka High Court · (2004) 120 CompCas 351 : (2004) ILR (Kar) 1517 : (2004) 7 KarLJ 29 : (2004) 52 SCL 325
Karnataka High Court · AIR 2004 Kar 280 : (2004) 3 CivCC 440 : (2004) 5 KarLJ 269 : (2004) 2 KCCR 1002
Karnataka High Court · (2004) 3 KCCR 264 SN : (2008) 11 VST 835
Karnataka High Court · (2004) 2 KCCR 132 SN : (2004) 136 TAXMAN 423
Karnataka High Court · (2004) 93 ECC 477 : (2004) 165 ELT 508
Karnataka High Court · (2004) ILR (Kar) 2497 : (2004) 3 KarLJ 238 : (2004) 2 KCCR 170 SN : (2004) 2 LLJ 891
Karnataka High Court · AIR 2004 Kar 266 : (2004) ILR (Kar) 1052 : (2004) 2 KarLJ 227 : (2004) 2 KCCR 954
Karnataka High Court · (2004) ILR (Kar) 1063 : (2004) 2 KCCR 169 SN
Karnataka High Court · (2004) 188 CTR 191 : (2004) 267 ITR 549
Karnataka High Court · (2004) 3 KarLJ 467 : (2004) 2 KCCR 1187