Chairman, Bangalore Development Authority Vs Smt. Radha Bai and others
Karnataka High Court · (2001) ILR (Kar) 416 : (2001) 4 KarLJ 196 : (2001) 1 KCCR 491
COURT ARCHIVE
919 judgments · page 46 of 46
Karnataka High Court · (2001) ILR (Kar) 416 : (2001) 4 KarLJ 196 : (2001) 1 KCCR 491
Karnataka High Court · (2002) 174 CTR 418
Karnataka High Court · (2001) 2 KCCR 887
Karnataka High Court · (2001) 91 FLR 6 : (2001) ILR (Kar) 3711 : (2001) 2 LLJ 1312
Karnataka High Court · (2001) 50 KarLJ 489
Karnataka High Court · (2001) 01 KAR CK 0108
Karnataka High Court · (2001) 2 KCCR 868
Karnataka High Court · (2001) 122 STC 134
Karnataka High Court · (2001) 123 STC 487
Karnataka High Court · AIR 2001 Kar 203 : (2001) ILR (Kar) 2292 : (2001) 2 KCCR 777
Karnataka High Court · (2001) ILR (Kar) 1896 : (2001) 1 KarLJ 325 : (2001) 1 KCCR 39 SN : (2001) 2 LLJ 627
Karnataka High Court · (2001) 3 CivCC 423 : (2001) CriLJ 2692 : (2001) ILR (Kar) 737 : (2001) 4 KCCR 392 SN : (2001) 3 RCR(Criminal) 328
Karnataka High Court · (2001) 1 KCCR 427
Karnataka High Court · (2001) 2 KCCR 772
Karnataka High Court · (2001) 122 STC 170
Karnataka High Court · (2001) 2 KCCR 1031
Karnataka High Court · (2001) ILR (Kar) 718 : (2001) 6 KarLJ 106 : (2001) 1 KCCR 448
Karnataka High Court · (2002) 1 ACC 717 : (2002) ACJ 717
Karnataka High Court · (2001) 2 ACC 125 : (2001) ACJ 1906 : (2001) ILR (Kar) 1676 : (2001) 6 KarLJ 132 : (2001) 2 KCCR 1450