High Courts12 Jan 2001Allowed
M. Siddaramaiah Vs B. Nagaraju and Others
Karnataka High Court · (2001) ILR (Kar) 752 : (2002) 2 KarLJ 151 : (2001) 1 KCCR 468
COURT ARCHIVE
Karnataka High Court judgments, 2001
919 judgments · page 44 of 46
High Courts12 Jan 2001Dismissed
N.M. Madhu Kumar Vs Raju and Others
Karnataka High Court · AIR 2001 Kar 495 : (2001) 2 KCCR 1182
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1
High Courts11 Jan 2001Allowed
Mariyappa Vs Smt. Sowbhagyamma
Karnataka High Court · (2002) 1 ACC 536 : AIR 2001 Kar 274 : (2001) 2 KCCR 1029
Mysore Court-fees and Suits Valuation Act, 1958 — Section 18
High Courts11 Jan 2001Allowed
Shenoy K.G. Vs Union Bank of India and Others
Karnataka High Court · (2001) 2 LLJ 655
High Courts11 Jan 2001
Mr. M.R. Vishwanath Vs Mrs. Kamalamma and Others
Karnataka High Court · (2001) 2 KCCR 1034
High Courts11 Jan 2001Allowed
K.G. Shenoy Vs Union Bank of India and Another
Karnataka High Court · (2001) 2 KCCR 1036
Union Bank of India Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 17
High Courts11 Jan 2001
Rana Enterprises, Bangalore and Others Vs State Bank of Mysore, Peenya Industrial Branch, Bangalore and Another
Karnataka High Court · (2001) 2 CivCC 184 : (2001) 2 KCCR 1051 : (2002) 3 RCR(Civil) 669
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts11 Jan 2001Dismissed
Smt. Ningamma and Others Vs Smt. Sakamma and Others
Karnataka High Court · AIR 2001 Kar 339 : (2002) 3 CivCC 431 : (2001) ILR (Kar) 2586 : (2002) 3 KarLJ 248 : (2001) 4 KCCR 402 SN : (2002) 3 RCR(Civil) 661
Succession Act, 1925 — Section 372, 373
High Courts11 Jan 2001
S. Sundar Raj Vs Vijayendra Kumar and Others
Karnataka High Court · (2001) 1 KarLJ 468
Karnataka Municipal Corporations Act, 1976 — Section 321
High Courts11 Jan 2001Allowed
Chandrakanthamma P. Vs The Bangalore Development Authority
Karnataka High Court · (2001) 1 KCCR 355
Bangalore Development Authority (Allotment of Sites) Rules, 1984 — Rule 13 (1)
High Courts10 Jan 2001Partly Allowed
R. Swaminathan and Another Vs The Manipal Academy of Higher Education and Another
Karnataka High Court · (2001) ILR (Kar) 1337 : (2002) 1 KarLJ 444 : (2001) 2 KCCR 949
High Courts10 Jan 2001Allowed
Sri Shivappa Yellappa Hiremetri Vs The Syndicate Bank and Another
Karnataka High Court · (2001) 1 KCCR 368
High Courts10 Jan 2001Partly Allowed
Girish Vs The Chairman, Malaprabha Grameena Bank, Gadag and Another
Karnataka High Court · (2002) 3 KarLJ 500 : (2001) 1 KCCR 352
High Courts10 Jan 2001Dismissed
M. Sadiq Ali Vs B. Basavaraj and Another
Karnataka High Court · (2001) 2 KCCR 1204
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts09 Jan 2001
Syed Basha and Others Vs State of Karnataka
Karnataka High Court · (2001) CriLJ 1813 : (2001) 1 KCCR 391
Criminal Procedure Code, 1898 (CrPC) — Section 313, 397Penal Code, 1860 (IPC) — Section 411
High Courts09 Jan 2001Dismissed
Srikanta Datta Vs State of Karnataka and Others
Karnataka High Court · AIR 2001 Kar 373
Constitution of India, 1950 — Article 226, 227Mysore Religious and Charitable Endowments Act, 1927 — Section 372 (1)
High Courts09 Jan 2001
Dr. C.R. Bhansali Vs K. Ramesh and another
Karnataka High Court · (2001) 44 CLA 69 : (2001) 104 CompCas 732 : (2001) ILR (Kar) 734 : (2001) 4 KarLJ 254 : (2001) 4 KCCR 394 SN
Companies Act, 1956 — Section 113, 113Criminal Procedure Code, 1973 (CrPC) — Section 482, 482
High Courts09 Jan 2001
Workmen of Lokashikshana Trust, Bangalore Vs Lokashikshana Trust and its Newspaper Publications, Bangalore and Others
Karnataka High Court · AIR 2001 Kar 212 : (2001) 3 KarLJ 367
High Courts09 Jan 2001
United India Insurance Company Limited, Gulbarga Vs Siddanna Nimbanna Jawali and Another
Karnataka High Court · (2001) ACJ 1774 : (2001) ILR (Kar) 1670 : (2001) 3 KarLJ 240
High Courts09 Jan 2001
K.L. Narayan Murthy and another Vs Rajini and another
Karnataka High Court · AIR 2001 Kar 168 : (2001) 3 KarLJ 84 : (2001) 1 KCCR 386
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2