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Karnataka High Court judgments, 2001

919 judgments · page 41 of 46

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High Courts02 Feb 2001

Khoday India Limited Vs DLF Industries Limited

Karnataka High Court · (2001) 2 KCCR 1137

Arbitration and Conciliation Act, 1996 — Section 14, 16, 34Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
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High Courts02 Feb 2001Dismissed

Mahalingeshwara Bhat and Another Vs M. Ganapathy Bhat

Karnataka High Court · (2001) ILR (Kar) 1988 : (2002) 1 KarLJ 124

Penal Code, 1860 (IPC) — Section 465, 468
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High Courts02 Feb 2001

Sri Mahalingeshwara Bhat and Another Vs Sri M. Ganapathy Bhat

Karnataka High Court · (2001) 3 KCCR 1857

Criminal Procedure Code, 1973 (CrPC) — Section 195, 340Penal Code, 1860 (IPC) — Section 465, 468
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High Courts02 Feb 2001

Taluk Panchayat Vs State of Karnataka and Others

Karnataka High Court · (2001) 3 KCCR 1734

Constitution of India, 1950 — Article 226Karnataka Panchayat Raj Act, 1993 — Section 184
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High Courts02 Feb 2001Allowed

Taluk Panchayath Vs State of Karnataka and Others

Karnataka High Court · AIR 2001 Kar 320

Karnataka Panchayat Raj Act, 1993 — Section 184, 312
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High Courts01 Feb 2001

Raviraja Shetty Vs Bhoopala Shetty

Karnataka High Court · (2001) 02 KAR CK 0101

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High Courts01 Feb 2001Allowed

State of Karnataka and Others Vs The Karnataka Casual and Daily Rated Workers Union, Hubli

Karnataka High Court · (2002) 3 KarLJ 518 : (2001) 2 KCCR 49 SN

Constitution of India, 1950 — Article 309, 32
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High Courts01 Feb 2001Dismissed

Krishnamurthy B.S. and Others Vs National Bank for Agriculture and Rural Development and Others

Karnataka High Court · (2002) 1 LLJ 1035

Constitution of India, 1950 — Article 14, 16National Bank for Agriculture and Rural Development Act, 1981 — Section 38 (1)
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High Courts01 Feb 2001

Abdulali Mohammad Hussein (Since Dead) by LRs. Vs Mahadev Maruti Manginmani and Another

Karnataka High Court · (2001) 2 KCCR 1255

Civil Procedure Code, 1908 (CPC) — Section 100
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High Courts01 Feb 2001

Management of KSRTC Vs B.C. Hiremath

Karnataka High Court · (2001) ILR (Kar) 5346 : (2001) 3 KCCR 127 SN : (2002) 1 LLJ 600

Industrial Disputes Act, 1947 — Section 10
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High Courts31 Jan 2001Allowed

Belaire Refrigeration Services Vs Additional Commissioner of Commercial Taxes, Zone I

Karnataka High Court · (2001) 2 KCCR 88 SN : (2001) 123 STC 463

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High Courts31 Jan 2001Dismissed

M.B. Gangadharappa Vs Bommagondappa

Karnataka High Court · (2001) 2 KCCR 1260

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 50
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High Courts31 Jan 2001Dismissed

Employees'' State Insurance Corporation Vs Karnataka Agro Industries Corporation Ltd.

Karnataka High Court · (2002) 94 FLR 659 : (2001) 2 LLJ 930

Employees State Insurance Act, 1948 — Section 45 A, 85 B
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High Courts30 Jan 2001Allowed

State of Karnataka and Others Vs Falcon Tyres Ltd.

Karnataka High Court · (2001) ILR (Kar) 3141 : (2001) 122 STC 635

Karnataka Tax on Entry of Goods into Local Areas for Consumption, Use or Sales Therein Act, 1979 — Section 2, 3 (6)
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High Courts30 Jan 2001Dismissed

United India Insurance Company Limited, Bhadravathi Vs Jhonsa and Others

Karnataka High Court · (2001) ACJ 1682 : (2001) 6 KarLJ 379

Motor Vehicles Act, 1988 — Section 170
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High Courts29 Jan 2001Partly Allowed

My Dream Bar and Restaurant Vs Deputy Regional Director, E.S.I. Corporation

Karnataka High Court · (2001) 2 KCCR 893 : (2001) 2 LLJ 1461

Employees State Insurance Act, 1948 — Section 45 A
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High Courts29 Jan 2001

K.S. Adappa Shetty since dead by L.Rs. Vs The Bangalore Finance Corporation and Others

Karnataka High Court · (2001) 2 KCCR 827

Civil Procedure Code, 1908 (CPC) — Section 115Karnataka Registration Rules, 1908 — Rule 123
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High Courts25 Jan 2001

K.L. Ganapathi and Another Vs Ganapati Bhatta, Since dead by L.Rs. and Another

Karnataka High Court · (2001) 3 KCCR 1636

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100Karnataka Land Revenue Act, 1964 — Section 135
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High Courts25 Jan 2001Dismissed

Management of Kanoria Industries Ltd. Vs Bagalkot Cement Company Workers Union and Another

Karnataka High Court · (2001) 89 FLR 71 : (2001) ILR (Kar) 890 : (2001) 2 KCCR 1168 : (2001) 1 LLJ 1565

Industrial Disputes Act, 1947 — Section 11 A
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High Courts24 Jan 2001

S. Ramaswamy and Another Vs Somashekar

Karnataka High Court · (2002) ACJ 849 : (2001) 2 KCCR 1193

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