High Courts27 Feb 2001Allowed
Ashok B. Sureban Vs Neelavva and Others
Karnataka High Court · (2002) ACJ 775 : (2001) 3 KCCR 121 SN
Employees Compensation Act, 1923 — Section 12 (2)
COURT ARCHIVE
Karnataka High Court judgments, 2001
919 judgments · page 37 of 46
High Courts27 Feb 2001Allowed
The Controller of Weights and Measures, Bangalore and others Vs Diesal (India), Bangalore
Karnataka High Court · (2001) ILR (Kar) 3816 : (2001) 5 KarLJ 453 : (2001) 4 KCCR 2755
Civil Procedure Code, 1908 (CPC) — Section 80, 9
High Courts27 Feb 2001Dismissed
C.T. Ponnappa alias Chuppi Vs The State of Karnataka
Karnataka High Court · (2001) 2 KCCR 805
Penal Code, 1860 (IPC) — Section 302, 304, 326
High Courts27 Feb 2001Allowed
Vidyodaya Vidya Peetha Education Society and Others Vs State of Karnataka and Others
Karnataka High Court · (2001) 2 KCCR 1118
Karnataka Societies Registration Act, 1960 — Section 27 A
High Courts26 Feb 2001
Electric Power Devices Company Vs The Senior Divisional Manager, LIC of India and Another
Karnataka High Court · (2001) 02 KAR CK 0104
High Courts26 Feb 2001Allowed
State Vs Gurappa alias Gurava
Karnataka High Court · (2001) ILR (Kar) 2655 : (2001) 6 KarLJ 166 : (2001) 2 KCCR 801
Penal Code, 1860 (IPC) — Section 304, 326
High Courts26 Feb 2001
Mohan and Others Vs Thomas K.V. and Another
Karnataka High Court · (2002) 1 ACC 278
High Courts23 Feb 2001
Mohammad Haneef Usmansab Vs The General Manager, Karnataka State Road Transport Corporation and Another
Karnataka High Court · (2001) 02 KAR CK 0103
High Courts23 Feb 2001Dismissed
Professional Workers'' Trade Union Centre of India, Bangalore and Another Vs Union of India and Others
Karnataka High Court · (2002) 1 KarLJ 474 : (2001) 2 KCCR 87 SN
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15 (1)
High Courts23 Feb 2001Dismissed
State of Karnataka and Another Vs K.K. Mohandas and Others
Karnataka High Court · (2002) ILR (Kar) 2872 : (2002) 3 KarLJ 450
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts23 Feb 2001Allowed
S. Kumaraswamy and Another Vs Ramu
Karnataka High Court · (2001) ACJ 1904 : (2001) 90 FLR 362 : (2001) ILR (Kar) 2739 : (2002) 2 KarLJ 218 : (2001) 3 KCCR 1650
Workmens Compensation Act, 1923 — Section 4 (1) (c) (ii)
High Courts23 Feb 2001
Suresh R. Shetty Vs Senior Geologist, Mines and Geology Department, Mangalore and others
Karnataka High Court · AIR 2001 Kar 225 : (2001) 4 KarLJ 405 : (2001) 3 KCCR 1883
Constitution of India, 1950 — Article 226Mines and Mineral (Development and Regulation) Act, 1957 — Section 15
High Courts23 Feb 2001Dismissed
Mullur K.G. Vs Management of K.S.R.T.C., Belgaum Division
Karnataka High Court · (2001) ILR (Kar) 1722 : (2001) 2 LLJ 140
Industrial Disputes Act, 1947 — Section 11 A
High Courts23 Feb 2001Allowed
Indian Overseas Bank Vs Mr. John T. Manjooran
Karnataka High Court · (2001) 2 KCCR 1425
Contract Act, 1872 — Section 171
High Courts23 Feb 2001Dismissed
Canara Bank, Sindhanur Branch Vs Sharanabara and Others
Karnataka High Court · (2001) 2 KCCR 1199
High Courts22 Feb 2001
Marawwa B. Bevinagida Vs State of Karnataka and Others
Karnataka High Court · (2001) 02 KAR CK 0102
High Courts22 Feb 2001Dismissed
Theo Parsons Vs Yankappa and Others
Karnataka High Court · (2001) 2 KCCR 1135
High Courts22 Feb 2001Partly Allowed
K.B. Ramachandra Raje Urs Vs State of Karnataka and Others
Karnataka High Court · AIR 2001 Kar 512 : (2001) 2 KCCR 71 SN
Land Acquisition Act, 1894 — Section 6 (1)
High Courts22 Feb 2001Dismissed
Rajeev Indani Vs D. Veerendra Heggade
Karnataka High Court · (2001) 2 CivCC 586 : (2001) ILR (Kar) 4987 : (2001) 5 KarLJ 449 : (2001) 2 KCCR 953 : (2001) 3 RCR(Criminal) 134
Criminal Procedure Code, 1973 (CrPC) — Section 482Trade and Merchandise Marks Act, 1958 — Section 78, 79
High Courts22 Feb 2001Dismissed
Devaraj and Another Vs State of Karnataka and Others
Karnataka High Court · AIR 2001 Kar 298 : (2001) ILR (Kar) 2646 : (2001) 2 KCCR 1321
Karnataka Municipalities Act, 1964 — Section 72 (2)