High Courts11 Jul 2001Dismissed
Ummal Alimabi Vs Balakrishna Poojary and Others
Karnataka High Court · AIR 2001 Kar 456 : (2001) 4 KCCR 195 SN
COURT ARCHIVE
Karnataka High Court judgments, 2001
919 judgments · page 20 of 46
High Courts10 Jul 2001Allowed
G.V. Subba Reddy and Others Vs The Director, Department of Mines and Geology and Others
Karnataka High Court · (2002) 1 KCCR 64
Constitution of India, 1950 — Article 14, 19 (1) (g), 21
High Courts10 Jul 2001Dismissed
Mohammad Masood and another Vs State
Karnataka High Court · (2002) CriLJ 1381 : (2001) ILR (Kar) 3881 : (2001) 5 KarLJ 399 : (2001) 4 KCCR 413 SN
Criminal Procedure Code, 1973 (CrPC) — Section 438Essential Commodities Act, 1955 — Section 3, 7
High Courts10 Jul 2001
A. Krishnappa Vs Thimmarayappa (Deceased) by L.Rs and Others
Karnataka High Court · AIR 2001 Kar 470 : (2002) 1 CivCC 256 : (2001) 6 KarLJ 456 : (2002) 2 RCR(Civil) 132
High Courts10 Jul 2001Dismissed
Abdul Ali Cheeda and Another Vs Government of Karnataka and Others
Karnataka High Court · (2001) 4 KCCR 2554
High Courts09 Jul 2001
Commissioner of Income Tax Vs P.R. Metrani P.R. Metrani HUF Vs Commissioner of Income Tax
Karnataka High Court · (2001) 169 CTR 149 : (2001) 251 ITR 244 : (2002) 120 TAXMAN 612
Income Tax Act, 1961 — Section 132, 144 B
High Courts09 Jul 2001Allowed
Y.C. Susheela Devi and Others Vs State of Karnataka and Others
Karnataka High Court · AIR 2001 Kar 489 : (2002) 3 KarLJ 413
Registration Act, 1908 — Section 88 (d)
High Courts09 Jul 2001Dismissed
Ishwar Rama Gunaga Vs Ramdas Anant Prabhu
Karnataka High Court · (2001) 3 CivCC 525 : (2001) ILR (Kar) 3866 : (2002) 2 KarLJ 565 : (2001) 4 RCR(Criminal) 315
Criminal Procedure Code, 1973 (CrPC) — Section 200Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts09 Jul 2001Dismissed
Imtiaz Ahamed alias Imtiaz Pasha Vs State
Karnataka High Court · (2001) ILR (Kar) 3790 : (2002) 3 KarLJ 224 : (2001) 4 KCCR 322 SN : (2001) 4 RCR(Criminal) 317
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 302, 307
High Courts09 Jul 2001Dismissed
Noorunisa Begum Vs Muniobalappa and Others
Karnataka High Court · (2001) ILR (Kar) 3753 : (2001) 6 KarLJ 465 : (2001) 4 KCCR 320 SN
Karnataka Land Revenue Act, 1964 — Section 3 (2)
High Courts09 Jul 2001Allowed
Kala Enterprises Vs Deputy Commissioner of Commercial Taxes, Assessments-4, Bangalore Rural Division
Karnataka High Court · (2001) ILR (Kar) 4942 : (2001) 4 KCCR 433 SN : (2001) 124 STC 704
Karnataka Sales Tax Act, 1957 — Section 13 (3) (b)
High Courts06 Jul 2001
Mr. K. Kunhambu and Another Vs The Presiding Officer, Debt Recovery Tribunal and Others
Karnataka High Court · (2001) 4 KCCR 2476
Constitution of India, 1950 — Article 227Income Tax Act, 1961 — Section 222, 276
High Courts06 Jul 2001Allowed
Kunhambu K. and Another Vs The Presiding Officer, Debt Recovery Tribunal and Others
Karnataka High Court · (2003) 185 CTR 289 : (2002) 6 KarLJ 350
Constitution of India, 1950 — Article 227, 32Income Tax Act, 1961 — Section 222, 276
High Courts06 Jul 2001
Disha Finance and Investments (Registered), Udupi Vs Ganesh Shenoy
Karnataka High Court · (2001) ILR (Kar) 4527 : (2001) 6 KarLJ 481 : (2001) 3 KCCR 2024
Criminal Procedure Code, 1973 (CrPC) — Section 357Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts06 Jul 2001
Rudrappa Vs State of Karnataka and another
Karnataka High Court · (2001) ILR (Kar) 4731 : (2001) 4 KCCR 2493
High Courts06 Jul 2001
ICICI Limited Vs The Passport Officer, Passport Office, Bruntan Road, Bangalore - 560 001, Shri B.S. Kamath, Shri Ravish Kamath and Smt. Kusum B. Kamath
Karnataka High Court · AIR 2002 Kar 118 : (2001) 4 KCCR 2413
Constitution of India, 1950 — Article 21Passports Act, 1967 — Section 10 (3) (h)
High Courts06 Jul 2001Allowed
Kunhambu K. Vs Presiding Officer, Department Recovery Tribunal
Karnataka High Court · (2003) 131 TAXMAN 842
High Courts06 Jul 2001
Commissioner of Income Tax Vs D.C. Basappa and Others
Karnataka High Court · (2001) 169 CTR 499 : (2001) ILR (Kar) 4028 : (2001) 251 ITR 673 : (2001) 119 TAXMAN 682
Income Tax Act, 1961 — Section 147, 256 (1)
High Courts05 Jul 2001Allowed
Bukka Suvarna Vs Akkani Poojarthi and Others
Karnataka High Court · (2002) ILR (Kar) 851 : (2002) 1 KarLJ 126 : (2002) 4 KCCR 287 SN
Karnataka Land Reforms Act, 1961 — Section 125 (3), 132, 77 A
High Courts05 Jul 2001Dismissed
Union of India and Others Vs B. Sen
Karnataka High Court · (2002) 92 FLR 718 : (2001) ILR (Kar) 5573 : (2001) 6 KarLJ 321