High Courts10 Dec 2001Allowed
M.A. Muqtader Siddiqi and Others Vs State of Karnataka and Others
Karnataka High Court · (2002) 3 KarLJ 7 : (2002) 1 KCCR 677
COURT ARCHIVE
Karnataka High Court judgments, 2001
919 judgments · page 2 of 46
High Courts10 Dec 2001Dismissed
K.S. Narayan and Others Vs The Air India Corporation, New Delhi and Another
Karnataka High Court · (2002) CriLJ 1679 : (2002) 2 KarLJ 167 : (2002) 1 KCCR 665
High Courts10 Dec 2001Dismissed
Tippanna Bhimappa Kamate and Another Vs The Chief Executive Manager, APMS Ltd. and Others
Karnataka High Court · (2002) 1 KCCR 670
High Courts10 Dec 2001
Hacienda Club Vs The Assistant Commissioner of Commercial Taxes, District II
Karnataka High Court · (2002) 1 KCCR 557
Karnataka Sales Tax Act, 1957 — Section 10 A (4) (a)
High Courts10 Dec 2001Dismissed
Somalingappa Shiva Putrappa Mugabasav Vs Shree Renuka Sugars Ltd.
Karnataka High Court · (2002) 110 CompCas 371
Companies Act, 1956 — Section 165 (2)
High Courts07 Dec 2001Dismissed
U.G. Upadhya Vs The Director of Income Tax and Another
Karnataka High Court · (2002) 1 KCCR 570
Income Tax Act, 1961 — Section 133 (6)
High Courts07 Dec 2001
Venugopal Vs Abdul Karim and Another
Karnataka High Court · (2002) ILR (Kar) 2519 : (2002) 3 KarLJ 541
Contempt of Courts Act, 1971 — Section 2 (C)Penal Code, 1860 (IPC) — Section 499
High Courts07 Dec 2001Dismissed
U.G. Upadhya, General Manager, Janatha Co-operative Bank Ltd., Udupi Vs Director of Income Tax and Another
Karnataka High Court · (2002) 174 CTR 412 : (2002) ILR (Kar) 284 : (2002) 255 ITR 502
Income Tax Act, 1961 — Section 133 (6)
High Courts07 Dec 2001Allowed
D.B. Masur Vs The Karnatak University, Dharwad and Others
Karnataka High Court · (2002) ILR (Kar) 292 : (2002) 2 KarLJ 473 : (2002) 1 KCCR 545
Constitution of India, 1950 — Article 14, 226
High Courts06 Dec 2001Dismissed
Sri. M.G. Ravindra and Others Vs State of Karnataka and Others
Karnataka High Court · (2002) 1 KCCR 661
Industrial Disputes Act, 1947 — Section 25 F, 70
High Courts06 Dec 2001
I.T.I. Limited Vs P.N. Shetty (Prof)
Karnataka High Court · (2002) 1 KCCR 151
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 341, 452
High Courts06 Dec 2001Dismissed
Sri Siddaiah deceased by LR Vs The State of Karnataka and Others
Karnataka High Court · (2002) 1 KCCR 532
High Courts06 Dec 2001Dismissed
B.N. Achar Vs G. Saraswathi
Karnataka High Court · (2002) 1 DMC 694 : (2002) ILR (Kar) 633 : (2002) 2 KarLJ 27 : (2002) 1 KCCR 407
Hindu Marriage Act, 1955 — Section 13 (1) (ia)
High Courts06 Dec 2001Allowed
Shiva Shankara S. Vs Karnataka State Bar Council, Bangalore and Others
Karnataka High Court · AIR 2002 Kar 108 : (2002) ILR (Kar) 623 : (2002) 3 KarLJ 557 : (2002) 1 KCCR 537
Bar Council of India Rules, 1975 — Rule 17
High Courts06 Dec 2001Allowed
Muniakkayyamma Vs Hanumakka and Others
Karnataka High Court · (2002) ILR (Kar) 3722 : (2002) 2 KarLJ 64 : (2002) 1 KCCR 69 SN
Karnataka Land Reforms Act, 1961 — Section 48 A
High Courts06 Dec 2001Allowed
Smt. Aruna Reddy Vs State of Karnataka and Others
Karnataka High Court · (2002) 3 KarLJ 509 : (2002) 1 KCCR 534
Karnataka Panchayat Raj Act, 1993 — Section 13 (1) (c)
High Courts05 Dec 2001
Gudadeshappa Urf Guddappa Vs The Deputy Commissioner and Others
Karnataka High Court · (2002) 1 KCCR 405
High Courts05 Dec 2001
Commissioner of Income Tax Karnataka-3 Vs A.J. Shetty and Company Private Limited
Karnataka High Court · (2002) 1 KCCR 510
Income Tax Act, 1961 — Section 256 (1), 37 (1)
High Courts05 Dec 2001Allowed
Visveswaraya Iron and Steel Limited Contract Employees'' Union (Regd.), Bhadravati and Others Vs The Management of Steel Authority of India Limited, Visveswaraya Iron and Steel Plant, Bhadravati and Others
Karnataka High Court · (2002) 94 FLR 214 : (2002) 2 KarLJ 442
Industrial Disputes Act, 1947 — Section 10 (1) (d)
High Courts05 Dec 2001
Commissioner of Income Tax Vs A.J. Shetty and Co. P. Ltd.
Karnataka High Court · (2002) 173 CTR 375 : (2002) ILR (Kar) 906 : (2002) 255 ITR 180 : (2002) 122 TAXMAN 389
Income Tax Act, 1961 — Section 37 (1)