Shri Samsthan Mahabaleshwar Dev, Gokarna Vs The Divisional Commissioner, Belgaum Division, Belgaum and Others
Karnataka High Court · (2002) ILR (Kar) 2296 : (2002) 2 KarLJ 173 : (2002) 4 KCCR 2724
COURT ARCHIVE
919 judgments · page 12 of 46
Karnataka High Court · (2002) ILR (Kar) 2296 : (2002) 2 KarLJ 173 : (2002) 4 KCCR 2724
Karnataka High Court · (2002) 1 KarLJ 592 : (2002) 1 KCCR 10 SN
Karnataka High Court · (2002) ILR (Kar) 565 : (2001) 6 KarLJ 575 : (2002) 1 KCCR 23 SN
Karnataka High Court · (2001) 6 KarLJ 493
Karnataka High Court · (2003) ACJ 825 : (2001) 91 FLR 879 : (2001) ILR (Kar) 4712 : (2002) 1 KarLJ 215 : (2001) 4 KCCR 426 SN
Karnataka High Court · (2002) ILR (Kar) 2194 : (2002) 3 KarLJ 270
Karnataka High Court · (2002) 3 ACC 83 : (2002) 4 KCCR 290 SN
Karnataka High Court · (2001) 5 KarLJ 555
Karnataka High Court · (2002) 3 KarLJ 99
Karnataka High Court · (2001) 6 KarLJ 290
Karnataka High Court · (2001) 4 KCCR 2860
Karnataka High Court · (2001) 4 KCCR 2791
Karnataka High Court · (2001) 78 ECC 326 : (2000) ECR 19 : (2002) ILR (Kar) 2175 : (2002) 4 KarLJ 107
Karnataka High Court · AIR 2002 Kar 31 : (2002) ILR (Kar) 94 : (2002) 2 KarLJ 192 : (2002) 4 KCCR 2425
Karnataka High Court · (2003) ACJ 228 : AIR 2001 Kar 485 : (2001) ILR (Kar) 4226 : (2001) 6 KarLJ 441 : (2002) 1 KCCR 22 SN
Karnataka High Court · AIR 2002 Kar 169 : (2001) 4 KCCR 445 SN
Karnataka High Court · (2002) 1 KarLJ 340
Karnataka High Court · (2002) 94 FLR 416 : (2001) 5 KarLJ 621
Karnataka High Court · (2001) 2 LLJ 1646
Karnataka High Court · (2001) 4 KCCR 2742