High Courts04 Jan 2000
S. Suryanarayana Rao Vs State
Karnataka High Court · (2000) CriLJ 2377 : (2000) ILR (Kar) 1202 : (2000) 2 KarLJ 419 : (2000) 2 KCCR 826
Prevention of Corruption Act, 1988 — Section 13 (1) (d), 13 (2)
COURT ARCHIVE
Karnataka High Court judgments, 2000
984 judgments · page 50 of 50
High Courts04 Jan 2000
B. Jayashankarappa and Others Vs D.S. Gulwadi
Karnataka High Court · AIR 2000 Kar 359 : (2000) 3 CivCC 102 : (2000) ILR (Kar) 2173 : (2000) 4 KarLJ 35 : (2000) 2 KCCR 24 SN
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 100Limitation Act, 1963 — Section 61 (a)Transfer of Property Act, 1882 — Section 54, 58
High Courts03 Jan 2000
State of Karnataka Vs Angadi Siddappa
Karnataka High Court · (2000) ILR (Kar) 1465 : (2000) 4 KarLJ 247 : (2000) 2 KCCR 1327
Penal Code, 1860 (IPC) — Section 320, 324, 326
High Courts03 Jan 2000
Smt. Nagarathnamma Vs Smt. Venkatalakshmamma and Others
Karnataka High Court · AIR 2000 Kar 181 : (2000) 2 KarLJ 484
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1Hindu Marriage Act, 1955 — Section 11, 16, 5