Sri. Yemunappa and Others Vs The Land Acquisition Officer and Assistant Commissioner
Karnataka High Court · (2000) 2 KCCR 821
COURT ARCHIVE
984 judgments · page 49 of 50
Karnataka High Court · (2000) 2 KCCR 821
Karnataka High Court · (2000) ILR (Kar) 3920 : (2001) 1 KarLJ 323 : (2000) 4 KCCR 381 SN
Karnataka High Court · (2000) 2 DMC 99 : (2000) ILR (Kar) 743 : (2000) 2 KarLJ 70 : (2000) 2 RCR(Criminal) 42
Karnataka High Court · AIR 2000 Kar 180 : (2000) ILR (Kar) 1348 : (2000) 2 KarLJ 565 : (2000) 2 KCCR 1290
Karnataka High Court · (2000) ILR (Kar) 2975 : (2000) 244 ITR 547
Karnataka High Court · (2000) ILR (Kar) 2368 : (2000) 2 KCCR 1163 : (2000) 119 STC 117
Karnataka High Court · (2000) CriLJ 1917 : (2000) 2 DMC 43 : (2000) 2 KarLJ 61
Karnataka High Court · (2002) 126 STC 458
Karnataka High Court · AIR 2000 Kar 155 : (2000) ILR (Kar) 1444 : (2000) 2 KarLJ 1
Karnataka High Court · (2000) 246 ITR 750
Karnataka High Court · (2000) 86 FLR 791 : (2000) 2 KarLJ 198 : (2000) 1 LLJ 1134
Karnataka High Court · AIR 2000 Kar 158 : (2000) 2 CivCC 190 : (2000) ILR (Kar) 2835 : (2000) 2 KarLJ 429
Karnataka High Court · (2000) 2 CivCC 150 : (2000) ILR (Kar) 3124 : (2000) 2 KarLJ 305
Karnataka High Court · (2000) 163 CTR 410
Karnataka High Court · (2000) 3 KarLJ 28 : (2000) 2 KCCR 1145
Karnataka High Court · (2001) 171 CTR 419 : (2001) 251 ITR 527 : (2002) 121 TAXMAN 1
Karnataka High Court · (2001) 106 CompCas 380
Karnataka High Court · (2000) 2 KCCR 1222
Karnataka High Court · (2000) 7 KarLJ 84
Karnataka High Court · (2000) ILR (Kar) 2633 : (2000) 2 KarLJ 169