High Courts02 Jan 1997Allowed
Basavarajappa Appa Vs Associated Business Corporation
Karnataka High Court · (1997) 2 KarLJ 459
Karnataka Rent Control Act, 1961 — Section 21 (1) (a) (b) (i), 21 (1) (p)
COURT ARCHIVE
Karnataka High Court judgments, 1997
784 judgments · page 40 of 40
High Courts01 Jan 1997
C.R. Satisha Vs Muniswamy and Others
Karnataka High Court · (1998) 1 ACC 546
Motor Vehicles Act, 1988 — Section 110 A, 110 D, 147 (26)
High Courts01 Jan 1997
C.R. Sathisha Vs Muniswamy and others
Karnataka High Court · (1999) ACJ 822 : AIR 1997 Kar 358 : (1997) ILR (Kar) 2546 : (1997) 3 KarLJ 550
Motor Vehicles Act, 1939 — Section 110 A, 110 DMotor Vehicles Act, 1988 — Section 147 (2)
High Courts01 Jan 1997
Smt. Vasanthi Devi Vs Vijaya Bank, Ashok Nagar Branch, Mangalore
Karnataka High Court · (1997) ILR (Kar) 738 : (1997) 2 KarLJ 331 : (1997) 2 LLJ 1004
Civil Procedure Code, 1908 (CPC) — Section 60 (1)Pensions Act, 1871 — Section 11, 3, 4