COURT ARCHIVE

Karnataka High Court judgments, 1997

784 judgments · page 39 of 40

High Courts10 Jan 1997Allowed

E.R. Manjaiah and Others Vs Bangalore Development Authority and Others

Karnataka High Court · (1997) ILR (Kar) 1025 : (1997) 4 KarLJ 1

Bangalore Development Authority Act, 1976 — Section 16Constitution of India, 1950 — Article 13 (2), 14, 19, 21, 226

High Courts09 Jan 1997

Poovamma and Others Vs Chennamma Alias Parvathi and Others

Karnataka High Court · (1997) 2 CivCC 75 : (1997) 3 KarLJ 83

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1

High Courts09 Jan 1997Dismissed

Poovamma and Others Vs Chennamma

Karnataka High Court · (1997) 01 KAR CK 0003

High Courts08 Jan 1997

H.G. Ramachandra Rao Vs Master Srikantha and others

Karnataka High Court · (1999) ACJ 1318 : AIR 1997 Kar 347 : (1997) ILR (Kar) 2828 : (1997) 3 KarLJ 508

Motor Vehicles Act, 1988 — Section 149 (2) (b), 88Penal Code, 1860 (IPC) — Section 279, 338Sale of Goods Act, 1930 — Section 96 (2) (b)

High Courts07 Jan 1997Dismissed

Toirabi Vs Gouse Inam Patil by his L.R.s and Others

Karnataka High Court · (1998) ILR (Kar) 642 : (1997) 4 KarLJ 241

Bombay Hereditary Offices (Amendment) Act, 1886 — Section 2, 5 (1)

High Courts07 Jan 1997

Veeramani Vs Presiding Officer and another

Karnataka High Court · (1997) ILR (Kar) 2121

Industrial Disputes Act, 1947 — Section 12 (3), 33 C (2), 36

High Courts07 Jan 1997Allowed

Smt. Holamma Vs State of Karnataka and Others

Karnataka High Court · (1997) ILR (Kar) 736 : (1997) 2 KarLJ 494

Karnataka Land Reforms Act, 1961 — Section 126, 141Village Offices Abolition Act, 1961 — Section 8

High Courts06 Jan 1997

Dwarka Arm Factory, Bellary Vs Khaja Hussain R.

Karnataka High Court · (1998) 2 ACC 144 : (1999) ACJ 841 : (1997) 3 KarLJ 412

Civil Procedure Code, 1908 (CPC) — Section 96 (1)Employees State Insurance Act, 1948 — Section 53Limitation Act, 1963 — Section 5

High Courts06 Jan 1997

Dinesh M.G. Vs The Director, Department of Pre-University Education and others

Karnataka High Court · AIR 1997 Kar 172 : (1997) 2 KarLJ 337

High Courts06 Jan 1997

Nagaraja Vs State of Karnataka

Karnataka High Court · (1998) ILR (Kar) 36 : (1997) 3 KarLJ 441

Penal Code, 1860 (IPC) — Section 300, 302, 304 II

High Courts06 Jan 1997

Durgavenkatappa Vs Special Deputy Commissioner (Revenue), Bangalore and Others

Karnataka High Court · (1997) 2 KarLJ 451

Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 — Section 4

High Courts06 Jan 1997Dismissed

National Insurance Co. Ltd. Vs T. Sharanappa and Another

Karnataka High Court · (1999) ACJ 502 : (1997) 2 CivCC 122 : (1997) 3 KarLJ 240

Motor Vehicles Act, 1939 — Section 96 (2) (b) (ii)Motor Vehicles Act, 1988 — Section 149

High Courts06 Jan 1997

The K.S.R.T.C. Central Officer and Another Vs Govinda Setty and Another

Karnataka High Court · (1997) ILR (Kar) 983

Industrial Disputes Act, 1947 — Section 10 (4-A), 12

High Courts03 Jan 1997

Smt. Venkatamma Vs Surendrappa and Others

Karnataka High Court · (1999) ACJ 126 : (1997) ILR (Kar) 2420 : (1997) 3 KarLJ 476

Hindu Succession Act, 1956 — Section 8Motor Vehicles Act, 1988 — Section 110 A, 110 B

High Courts03 Jan 1997Dismissed

Mundlur Narayana Rao @ Chitti Vs The State of Karnataka

Karnataka High Court · (1997) ILR (Kar) 3078 : (1997) 3 KarLJ 222

Criminal Procedure Code, 1973 (CrPC) — Section 109, 143, 147, 148, 323Karnataka Police Act, 1963 — Section 54, 55, 56, 58Penal Code, 1860 (IPC) — Section 149, 34

High Courts02 Jan 1997

Rehamat Be (Smt.) Vs Regional Provident Fund Commissioner and another

Karnataka High Court · (1997) 01 KAR CK 0081

High Courts02 Jan 1997

Mizar Govinda Annappa Pai and Sons, Mangalore Vs Employees'' State Insurance Corporation, Bangalore

Karnataka High Court · (1997) ILR (Kar) 697 : (1997) 4 KarLJ 31

Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 45 A, 75, 82Land Acquisition Act, 1894 — Section 18

High Courts02 Jan 1997

Smt. Rahamat Be Vs Office of the Regional Provident Fund Commissioner, Bangalore and Another

Karnataka High Court · (1997) ILR (Kar) 1201

High Courts02 Jan 1997

Rahamat Be (Smt.) Vs Office of the Regional Provident Fund Commissioner, Bangalore and Another

Karnataka High Court · (1997) 01 KAR CK 0040

High Courts02 Jan 1997

State Vs Sujatha and Others

Karnataka High Court · (1997) ILR (Kar) 1693