High Courts01 Jan 1996
Chandrakanth Vs State of Karnataka
Karnataka High Court · (1996) ILR (Kar) 365 : (1996) 6 KarLJ 256
Constitution of India, 1950 — Article 226Karnataka Motor Vehicles Taxation Act, 1957 — Section 3, 8 B
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741 judgments · page 38 of 38
Karnataka High Court · (1996) ILR (Kar) 365 : (1996) 6 KarLJ 256